MAHARAJA SURAJMAL BRIJ VISHWAVIDHALAYA vs. ASSISTANT COMMISSIONER OF INCOME TAX
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 4335/2022 Maharaja Surajmal Brij Vishwavidhalaya ----Petitioner Versus Assistant Commissioner Of Income Tax ----Respondent For Petitioner(s) : Mr. Siddharth Ranka Ms. Apeksha Bapna Mr. Rohan Chatter For Respondent(s) : Mr. Shantanu Sharma Mr. Anurag Mathur HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 01/07/2024 Learned counsel for the petitioner submits that during the pendency of the writ petition the impugned order, appeal against the impugned assessment order dated 30.03.2022 has been filed. In view of the subsequent developments, the petition is disposed of with liberty to the petitioner to pursue the statutory remedy. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J Chandan/TANISHA /56
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