NOBLE METALLOYS PRIVATE LIMITED vs. INCOME TAX OFFICER
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[2023:RJ-JP:14645-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 4066/2023 Noble Metalloys Private Limited, Having Its Address At 7/83, Vidhyadhar Nagar, Jaipur 302023 Through Its Authorized Signatory Shri Umashankar Agarwal ----Petitioner Versus Income Tax Officer, Ward 4(2), Jaipur Having Its Address At Room No. 208, 2Nd Floor, New Central Revenue Building, Statue Circle, Bhagwan Das Road, Jaipur ----Respondent For Petitioner(s) : Mr. Rohan Chattar for Mr. Siddharth Ranka For Respondent(s) : Mr. Akshat Sharma for Mr. Sandeep Pathak HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN Order 19/07/2023 1. Learned counsel for the petitioner prays for withdrawal of the writ petition. 2. The writ petition is dismissed as withdrawn as prayed for. (SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ Anil Sharma/Pooja /59
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