MEGHA AGARWAL vs. INCOME TAX OFFICER

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CW/4044/2023HC RajasthanRJHC02018577202328 November 2024Bench: MANINDRA MOHAN SHRIVASTAVA,UMA SHANKER VYAS1 pages

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[2024:RJ-JP:48825-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 4044/2023 Megha Agarwal, Aged about 46 years, Resident Of 83, Vidhyadhar Nagar, Sector 7, Jaipur 302023 ----Petitioner Versus Income Tax Officer, Ward 4 (2), Jaipur Having Its Address At Room No. 208, 2nd Floor, New Central Revenue Building, Statue Circle, Bhagwan Das Road, Jaipur ----Respondent For Petitioner(s) : Mr. Rohan Chatter on behalf of Mr. Siddharth Ranka For Respondent(s) : Mr. Sandeep Pathak HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE UMA SHANKER VYAS Order 28/11/2024 1. Learned counsel for the petitioner submits that in view of subsequent events, the instant petition has now rendered infructuous. 2. Accordingly, the petition is disposed of as having rendered infructuous. (UMA SHANKER VYAS),J (MANINDRA MOHAN SHRIVASTAVA),CJ KAMLESH KUMAR-RAHUL/107

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