M/S EMMANUEL BIBLE INSTITUTE vs. COMMISSION OF INCOME TAX ANDANR

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CW/3537/2015HC RajasthanRJHC02063417201505 August 2024Bench: PANKAJ BHANDARI,PRAVEER BHATNAGAR1 pages

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[2024:RJ-JP:33123-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3537/2015 M/s Emmanuel Bible Institute Samiti, Dadwara, Kota Through Its Secretary, Smt. Upma Talwar D/o Shri, Resident Of R-67, Royal City, Bajrang Nagar, Kota ----Petitioner Versus 1. The Commissioner Of Income Tax, Central Revenue Building, Rawat Bhata Road, Kota. 2. The Income Tax Officer, Ward 2 1, Kota ----Respondents For Petitioner(s) : Mr. Mahendra Gargeiya through VC HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 05/08/2024 Counsel for the petitioner does not want to press the present Civil Writ Petition, seeks liberty to approach the Court, if occasion so arises. The same is accordingly, dismissed as withdrawn with liberty as prayed for. Stay application stands disposed. (PRAVEER BHATNAGAR),J (PANKAJ BHANDARI),J MAHIMA/1

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