MANNALAL JAKHAR vs. THE DEPUTY COMMISSIONER OF INCOME TAX

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CW/3394/2017HC RajasthanRJHC02063784201703 May 2024Bench: AVNEESH JHINGAN,BHUWAN GOYAL1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3394/2017 Mannalal Jakhar S/o Shri Roopa Ram Jakhar, Village- Dinapur, Tehesil- Fatehpur, District- Sikar. ----Petitioner Versus The Deputy Commissioner Of Income Tax, Inv. Circle 13, New Central Revenue Building, Statute Circle, Jaipur. ----Respondent For Petitioner(s) : Mr. Prakul Khurana For Respondent(s) : HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE BHUWAN GOYAL Order 03/05/2024 Learned counsel for the petitioner seeks permission to withdraw the writ petition with liberty to file fresh with better particulars. The petition is dismissed as withdrawn with liberty as prayed. (BHUWAN GOYAL),J (AVNEESH JHINGAN),J Anu/CHANDAN/3

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