M/S INTEGRAL URBAN CO-OPERATIVE BANK LTD. vs. ASSISTANT COMMISSIONER OF INCOME-TAX

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CW/3353/2019HC RajasthanRJHC02014749201926 February 2024Bench: PANKAJ MITHAL,SHUBHA MEHTA1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3353/2019 M/s Integral Urban Co-Operative Bank Ltd., Nand Bhawan, Opposite Esi Hospital, Ajmer Road, Jaipur 302019 ----Petitioner Versus Assistant Commissioner Of Income-Tax, Central Circle-03, New Central Revenue Building (Annexe), Janpath, Jaipur. ----Respondent For Petitioner(s) : Mr. Dileep Shivpuri For Respondent(s) : Mr. Siddharth Bapna HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 26/02/2024 Counsel for the petitioner states that the matter has become infructuous. The same is accordingly dismissed as having become infructuous. Stay application stands disposed. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J HEENA/31

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