SUSHILA MODI vs. PRINCIPAL COMMI. OF INCOME TAX AND ORS

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CW/3302/2016HC Rajasthan18 November 2021Bench: PUSHPENDRA SINGH BHATI1 pages

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(1 of 1) [CW-3302/2016] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 3302/2016 Sushila Modi ----Petitioner Versus Principal Commi. Of Income Tax And Ors ----Respondent For Petitioner(s) : Mr. Pushkar Taimini. For Respondent(s) : Mr. KK Bissa. HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI Order 18/11/2021 In wake of second surge in the COVID-19 cases, abundant caution is being maintained, while hearing the matters in Court, for the safety of all concerned. Learned counsel for the petitioner submits that the present petition has become infructuous. Consequently, the present petition is dismissed as having become infructuous. Stay petition as well as all pending applications also stand dismissed accordingly. (DR.PUSHPENDRA SINGH BHATI),J. 127-Sudheer/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 20/11/2021 at 02:21:52 PM) (Downloaded on 28/10/2026 at 12:49:56 AM)

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