LALIT KUMAR NAHATA S/O GYAN CHAND NAHATA vs. INCOME TAX OFFICER
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3299/2024 Lalit Kumar Nahata S/o Gyan Chand Nahata, Aged About 52 Years, Residing At Modi Group Apartment No 706, Ballabh Badi, Infront Of Seven Wonder, Kotri Road, Kota, Rajasthan-324007 ----Petitioner Versus 1. Income Tax Officer, Ward-2(2) Kota, Dainik Navjyoti, Kota, Rawat Bhata Road, Kota, Rajasthan 324009 2. Assistant Commissioner Of Income Tax Acit/dcit, Central Circle, Kota Reac, Kota, Rajasthan 324009 ----Respondents For Petitioner(s) : Mr. Rajat Sharma For Respondent(s) : Mr. Shantanu Sharma HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 02/05/2024 Counsel for the petitioner does not want to press the present Civil Writ Petition. The same is accordingly dismissed as withdrawn. Stay application stands disposed. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J HEENA/09
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