SARASWATI SHIKSHAN SADAN PRA. SAMITI, vs. CHIEF COMMISSIONER OF INCOME TAX AND ORS.
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[2025:RJ-JD:33683-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 318/2012 Saraswati Shikshan Sadan Pra. Samiti, ----Petitioner Versus Chief Commissioner Of Income Tax And Ors. ----Respondent Connected With D.B. Civil Writ Petition No. 319/2012 Saraswati Shikshan Sadan Pra. Samiti, ----Petitioner Versus Chief Commissioner Of Income Tax And Ors. ----Respondent For Petitioner(s) : Mr. Sharad Kothari For Respondent(s) : Mr. K.K. Bissa HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI HON'BLE MR. JUSTICE SANDEEP TANEJA Order 30/07/2025 Learned counsel for the petitioner wants to withdraw the present writ petitions with liberty to file fresh, in case need arises. Consequently, the present writ petitions are dismissed as withdrawn with liberty as prayed for. (SANDEEP TANEJA), J (DR.PUSHPENDRA SINGH BHATI),J 4-5--Sudheer/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 05/08/2025 at 11:29:02 AM) (Downloaded on 27/10/2026 at 11:21:02 PM)
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