MADAN MOHAN GUPTA S/O LATE SHRI RADHA MOHAN GUPTA vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX - 2
No AI summary yet for this judgment.
[2024:RJ-JP:24518-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D. B. Civil Writ Petition No. 3123/2024 Madan Mohan Gupta S/o Late Shri Radha Mohan Gupta, aged about 72 years and having address at A-30, Saraswati Colony, Sanganer, Jaipur, Rajasthan, India - 302020. ----Petitioner Versus The Principal Commissioner of Income Tax-2, Jaipur, having registered address at New Central Revenue Building, Bhagwan Dass Road, Jaipur, Rajasthan - 302005 ----Respondent For Petitioner : Mr. Jagpravesh Singh Advocate. For Respondent : Mr. Sandeep Pathak Advocate. HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE BHUWAN GOYAL Order 23/05/2024 Learned counsel for the petitioner seeks permission to withdraw the writ petition. Accordingly, the writ petition is dismissed as withdrawn. (BHUWAN GOYAL),J (MANINDRA MOHAN SHRIVASTAVA),CJ MANOJ NARWANI-Anu /107
Recent GST High Court judgments
Search GST case law →- M/S B.K. Agency Under The Proprietor Of Bhola Prasad vs. The Chief Commissioner, CGSTPatna · 2 Nov 2026
- Shree Hanumant Steel Traders vs. Assistant CommissionerChhattisgarh · 1 Nov 2026
- R.K.Service Station, Balasore vs. Commissioner CT And GST Odisha, CuttackOrissa · 31 Oct 2026
- Tankala Soumya vs. Assistant Commissioner Of State Tax, CT And GST, Rayagada Circle, RayagadaOrissa · 31 Oct 2026
- M/S Pooja, Town Hallroad, Cuttack vs. State Tax Officer, Cuttack-I West Circle,CuttackOrissa · 31 Oct 2026