RAM BABU GUPTA SON OF RAM KISHORE KHANDELWAL vs. DEPUTY COMMISSIONER OF INCOME TAX

[2024:RJ-JP:16920-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 3001/2024 Ram Babu Gupta Son Of Ram Kishore Khandelwal, Aged About 60 Years, Having His Address At C-87, Sethi Colony, Jaipur. ----Petitioner Versus Deputy Commissioner Of Income Tax, Central Circle-1, Jaipur Having Its Address, 4Th Floor, Jeevan Nidhi, Lic Building, Ambedkar Circle, Jaipur. ----Respondent For Petitioner(s) : Mr. Aditya Vijay For Respondent(s) : Mr. Sarvesh Jain Mr. Meyhul Miittal on behalf of Mr. Siddharth Bapna HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE BHUWAN GOYAL Order 09/04/2024 1. Learned counsel for the petitioner prays for withdrawal of the writ petition. 2. Prayer is allowed. 3. The writ petition is accordingly dismissed as withdrawn. (BHUWAN GOYAL),J (MANINDRA MOHAN SHRIVASTAVA),CJ KAMLESH KUMAR-RAHUL/2