AJAY GOYAL S/O LATE SH. MAHESH CHANDRA GOYAL vs. PRINCIPAL COMMISSIONER OF INCOME TAX

[2024:RJ-JP:1660-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 2856/2021 Ajay Goyal S/o Late Sh. Mahesh Chandra Goyal, Aged About 60 Years, R/o C-62, Sarojini Marg, C-Scheme, Jaipur. ----Petitioner Versus Principal Commissioner Of Income Tax, Jaipur - II, New Central Revenue Building, Statue Circle, Jaipur. ----Respondent For Petitioner(s) : Mr. Javed Khan For Respondent(s) : Mr. Sandeep Pathak HON'BLE THE ACTING CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 10/01/2024 Learned counsel for the petitioner seeks to withdraw this petition. Accordingly, the petition is dismissed as withdrawn. (SHUBHA MEHTA),J (MANINDRA MOHAN SHRIVASTAVA),ACTING CJ LAKSHYA SHARMA /58