INDIAN SHAVING PRODUCTS LTD vs. INCOME TAX APPELLATE TRIBUNALL

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CW/2815/2011HC RajasthanRJHC02016620200931 July 2014Bench: MUNISHWAR NATH BHANDARI1 pages

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IN THE HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JAIPUR BENCH, JAIPUR S.B. Civil Writ Petition No. 2815/2011 Indian Shaving Products Ltd. (Now known as Gillette India Ltd.) Versus Income Tax Appellate Tribunal, Jaipur & Anr. Date of Order: 31/07/2014 HON'BLE MR. JUSTICE M.N. BHANDARI Present – None. None appears on behalf of the petitioner. The writ petition is dismissed in default.

(M.N. BHANDARI), J. S.R. Kumawat, Jr. P.A. All corrections made in the judgment/order have been incorporated in the judgment/order being emailed. Seva Ram Kumawat Jr.P.A.

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