NIRMAL KUMAR BARDIYA S/O SAGARMAL BARDIYA vs. PRINCIPAL COMMISSIONER OF INCOME TAX

[2026:RJ-JP:16429-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 2551/2026 Nirmal Kumar Bardiya S/o Sagarmal Bardiya, Aged About 65 Years, R/o 24, Bardiya Colony, Museum Road, Jaipur, Rajasthan- 302004. ----Petitioner Versus 1. Principal Commissioner Of Income Tax, Central Circle, Central Circle-4, Jaipur, New Central Revenue Building, Bhagwan Dass Road, Statue Circle, Jaipur. 2. Assistant Commissioner Of Income Tax, Central Circle, Central Circle-4, Jaipur, Lic Building, Ambedkar Circle, Jaipur. ----Respondents For Petitioner(s) : Ms. Varuni Agarwal on behalf of Mr. S.S. Hora. For Respondent(s) : HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Order 18/04/2026 Counsel appearing on behalf of the petitioner wants to withdraw this writ petition. In that view of the matter, this writ petition is dismissed, as prayed for. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J MG/89