LATE SHASHI BILALA WIFE OF SHRI SURENDRA KUMAR BILALA vs. ASSISTANT COMMISSIONER OF INCOME TAX
What did the High Court hold?
The High Court noted that the counsel for the petitioner wished to withdraw the writ petition. Consequently, the Court ordered the dismissal of the D.B. Civil Writ Petition No. 2325/2022 as withdrawn. Any pending miscellaneous applications were also disposed of. The judgment does not delve into the merits of the case or provide any substantive findings on the underlying tax dispute. The operative direction is solely to dismiss the petition as withdrawn.
What were the facts?
The petitioner, represented by her husband and legal heir, Shri Surendra Kumar Bilala, filed a Civil Writ Petition before the High Court of Judicature for Rajasthan, Bench at Jaipur. The respondent was the Assistant Commissioner of Income Tax, Central Circle 4, Jaipur. The writ petition was filed challenging an order or action by the revenue, though the specific assessment year(s) and the nature of the dispute are not detailed in this excerpt. The procedural history indicates that the matter reached the High Court for adjudication.
What were the issues?
1. Whether the petitioner is entitled to withdraw the present writ petition? (Question of procedure) Contentions: Assessee: The counsel for the petitioner expressed the desire to withdraw the present writ petition. Revenue: No specific arguments were recorded for the revenue in this excerpt.
AI-generated summary — verify with the full judgment below
[2026:RJ-JP:14746-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 2325/2022 Late Shashi Bilala Wife Of Shri Surendra Kumar Bilala, Resident Of 5, Bilala Garden, Old Amer Road, Jaipur 302003 Through Her Husband And Legal Heir Shri Surendra Kumar Bilala Son Of Shri Gopi Chand Bilala Resident Of 5, Bilala Garden, Old Amer Road, Jaipur 302003. ----Petitioner Versus Assistant Commissioner Of Income Tax, Central Circle 4, Jaipur Having Its Address At Room No. 416, 4Th Floor, Jeevan Nidhi-2, Lic Building, Ambedkar Circle, Jaipur 302005. ----Respondent For Petitioner(s) : Mr. Siddharth Ranka For Respondent(s) : Ms. Tanushka Saxena for Mr. Siddharth Bapna HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Judgment 09/04/2026 Counsel for the petitioner wants to withdraw the present writ petition. In that view of the matter, this D.B. Civil Writ Petition No. 2325/2022 is dismissed as withdrawn. Misc. application(s), if any, also stands disposed of. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J PREETI VALECHA /MONU/90
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