SHRI RAJEEV GUPTA vs. PRINCIPAL COMMISSIONER OF INCOME TAX,
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR S.B. Civil Writs No. 22699/2018 Shri Rajeev Gupta, Aged About 42 Years, Prop. M/s Rajeev Associates D-111, Jalvayu Vihar, Sec. 10 Vidhyadhar Nagar, Jaipur. ----Petitioner Versus 1. Principal Commissioner Of Income Tax, Ncr Building, Statue Circle, Jaipur. 2. Assistant Commissioner Of Income Tax- Circle- 4, Ncr Building, Statue Circle, Jaipur ----Respondents For Petitioner(s) : Mr. P. K. Kasliwal For Respondent(s) : Mr. R. B. Mathur Mr. Nikhil Simlote HON'BLE MR. JUSTICE INDERJEET SINGH Order 15/01/2019 Counsel for the parties are in agreement that final order of assessment has been passed by the Assessing Authority. In that view of the matter, the present writ petition is dismissed as having become infructuous. (INDERJEET SINGH),J Jatin/74
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