M/S. GOODWILL FABRICS PVT. LTD. vs. ADDL.COMMISSIONER OF INCOME TAX AND ANR.

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 2166/2018 M/s Goodwill Fabrics Pvt. Ltd., B-204, R.k.colony, Bhilwara Through Its Director Shri Radheshyam Baheria S/o Shri Nand Lal Baheria, Aged 56 Years, Resident Of 81, Subhash Nagar, Near Uit, Bhilwara. ----Petitioner Versus 1. Addl. Commissioner Of Income Tax, Range, Income Tax Office, Shastri Nagar, Bhilwara. 2. The Assistant Commissioner Of Income Tax, Circle, Income Tax Office, Shastri Nagar, Bhilwara. ----Respondents For Petitioner(s) : Mr. Vineet R. Dave For Respondent(s) : JUSTICE DINESH MEHTA Order 06/07/2021 Learned counsel for the petitioner submits that the present writ petition has been rendered infructuous. Dismissed accordingly. The stay application also stands disposed of accordingly. (DINESH MEHTA),J 246-skm/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 06/07/2021 at 05:59:39 PM) (Downloaded on 28/10/2026 at 12:04:34 AM)