RAMESHWAR vs. PRINCIPAL COMMISSIONER OF INCOME TAX ANR

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CW/20094/2017HC RajasthanRJHC02060251201714 May 2024Bench: PANKAJ BHANDARI,SHUBHA MEHTA1 pages

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[2024:RJ-JP:22685-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 20094/2017 Rameshwar S/o Shri Mohru, R/o Village- Assarpura, Tehsil- Sanganer, Jaipur. ----Petitioner Versus 1. Principal Commissioner Of Income Tax-3, Ncr Building, Statue Circle, Jaipur. 2. Ito Ward-7 2, Ncr Building, Statue Circle, Jaipur. ----Respondents For Petitioner(s) : Mr. C.M. Sharma For Respondent(s) : HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 14/05/2024 Counsel for the petitioner does not want to press the present Civil Writ Petition, seeks liberty to file afresh if occasion so arises. The same is accordingly, dismissed as withdrawn with liberty as prayed for. Stay application stands disposed. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J MAHIMA/8

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