AJAY AGARWAL SON OF SHRI CHIRANJI LAL AGARWAL vs. DEPUTY COMMISSIONER OF INCOME-TAX
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HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 19601/2019 Ajay Agarwal aged about 47 years son Of Shri Chiranji Lal Agarwal, Aged About 47 Years, Resident Of D-111, Yashoda Path, Shyam Nagar, Jaipur In The State Of Rajasthan. ----Petitioner Versus Deputy Commissioner Of Income-Tax, International Taxation, Jaipur Having Its Address At New Central Revenue Building, Statue Circle, Bhagwan Das Road, Jaipur. ----Respondent For Petitioner(s) : Ms. Apeksha Bapna & Ms. Shivangi Mewal for Mr. Siddharth Ranka For Respondent(s) : HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 05/03/2024 Counsel for the petitioner states that the matter has become infructuous. The same is accordingly dismissed as having become infructuous. Stay application stands disposed. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J HEENA/22
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