NEERAJ SHARMA vs. PRINCIPAL COMMISSIONER OF INCOME TAX - I,
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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 18934/2019 Neeraj Sharma S/o Shri B.t. Sharma, Aged About 40 Years, Resident Of 4-E-81 Jai Narayan Vyas Colony, Bikaner. ----Petitioner Versus 1. Principal Commissioner Of Income Tax - I, Income Tax Department, Bikaner. 2. Income Tax Officer, Ward-2 (2), Ayakar Bhawan, Rani Bazar, Bikaner. ----Respondents For Petitioner(s) : Mr. Sandeep Bhandawat For Respondent(s) : JUSTICE DINESH MEHTA Order 02/03/2021 Learned counsel for the petitioner seeks permission to withdraw the present writ petition with liberty to file fresh. Permission granted. The present writ petition stands dismissed as withdrawn with the liberty aforesaid. The stay application also stands disposed of accordingly. (DINESH MEHTA), J. 161-skm/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 02/03/2021 at 05:26:26 PM) (Downloaded on 28/10/2026 at 12:04:41 AM)
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