ANKIT SHAH S/O SHRI ARVIND SHAH vs. PRINCIPAL COMMISSIONER OF INCOME TAX-1
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[2024:RJ-JP:19679-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 18690/2019 Ankit Shah S/o Shri Arvind Shah, Aged About 30 Years, R/o 2654, Ghee Walon Ka Rasta, Johri Bazar, Jaipur - 302003. ----Petitioner Versus 1. Principal Commissioner Of Income Tax-1, New Revenue Building, Statue Circle, Janpath, Jaipur - 302005 2. Income Tax Officer, Ward - 2 (1), New C.r. Building, Statue Circle, Jaipur - 302005. ----Respondents For Petitioner(s) : Ms. Lipi Garg for Mr. Archit Bohra For Respondent(s) : Mr. N.S. Bhati Mr. Aditya Khandelwal for Mr. Anuroop Singh HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE BHUWAN GOYAL Order 26/04/2024 Learned counsel for the petitioner submits that the dispute has been resolved by “Vivad Se Vishwas Scheme” and no cause of action survives in this petition. In pursuance of the same, this petition is disposed of as rendered infructuous.
(BHUWAN GOYAL),J (AVNEESH JHINGAN),J PAYAL/SUDEEPAK/14
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