DESIGN CORE vs. INCOME TAX OFFICER

[2023:RJ-JP:14453-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 1833/2020 Design Core, Having Its Address At 225, Laxmi Complex, M.i. Road, Jaipur In The State Of Rajasthan Through Its Partner And Authorized Signatory Shri Ankur Shah. ----Petitioner Versus Income Tax Officer, Ward 2 (2), Jaipur Having Its Address At New Central Revenue Building Statue Circle, Bhagwan Das Road, C-Scheme, Jaipur In The State Of Rajasthan. ----Respondent For Petitioner(s) : Ms. Shivangi Mewal on behalf of Mr. Siddharth Ranka HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN Order 17/07/2023 1. Learned counsel for the petitioner prays for withdrawal of the writ petition. 2. Prayer is granted. 3. The writ petition is accordingly dismissed as withdrawn. (SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ KAMLESH KUMAR/RAJAT/46