LATE SHIV JI RAM MEENA vs. INCOME TAX OFFICER

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CW/17132/2022HC RajasthanRJHC01078072202213 July 20231 pages

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[2023:RJ-JD:21326-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 17132/2022 Late Shiv Ji Ram Meena, Through Lrs Satish Kumar Meena S/o Late Shiv Ji Ram Meena, Aged 29 Years, Amarvashi Jahazpur, Bhilwara 305409, Rajasthan. ----Petitioner Versus Income Tax Officer, Ward 1, Kawa Khera Chourha, Shashtri Nagar, Bhilwara 311001, Rajasthan. ----Respondent For Petitioner(s) : Mr. Jaideep Singh Saluja For Respondent(s) : Mr. K.K. Bissa HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE VINIT KUMAR MATHUR Order 13/07/2023 Learned counsel for the petitioner prays for withdrawal of the present writ petition. Prayer made is accepted. The present writ petition is dismissed as withdrawn as prayed for. (VINIT KUMAR MATHUR),J (AUGUSTINE GEORGE MASIH),CJ 80-Shahenshah/Anil Singh-

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