PANKAJ BIRLA S/O RAMESH BIRLA vs. DEPUTY COMMISSIONER OF INCOME TAX

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CW/16704/2022HC RajasthanRJHC02087494202229 August 2023Bench: AUGUSTINE GEORGE MASIH,SAMEER JAIN1 pages

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[2023:RJ-JP:19781-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 16704/2022 Pankaj Birla S/o Ramesh Birla, Aged About 43 Years, R/o 61, Pratap Nagar, Kota 324005, Rajasthan, India ----Petitioner Versus 1. Deputy Commissioner Of Income Tax, Circle 2, Central Revenue Building, Rawat Bhata Road, Kota 324009, Rajasthan, India. 2. Chairperson, Central Board Of Direct Taxes, North Block, Secretariat Building, New Delhi, 110001. ----Respondents For Petitioner(s) : Mr. Dewang Gargieya on behalf of Mr. Mahendra Gargieya For Respondent(s) : Ms. Bhavana Ladha on behalf of Mr. Shantanu Sharma HON'BLE THE CHIEF JUSTICE AUGUSTINE GEORGE MASIH HON'BLE MR. JUSTICE SAMEER JAIN Order 29/08/2023 1. Counsel for the petitioner prays for withdrawal of the writ petition. 2. Dismissed as withdrawn as prayed for. Pending applications, if any, stand disposed of. (SAMEER JAIN),J (AUGUSTINE GEORGE MASIH),CJ NAVAL KISHOR /JKP-39

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