AKSHAT APARTMENTS PRIVATE LIMITED vs. ASSISTANT COMMISSIONER OF INCOME TAX
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[2026:RJ-JP:17974-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 1650/2026 Akshat Apartments Private Limited, Having Its Address At A- 27/13 (A), Akshat House, Kanti Chandra Road, Bani Park, Jaipur- 302016 Through Its Director Shri Sunil Jain ----Petitioner Versus Assistant Commissioner Of Income Tax, Central Circle-2, Jaipur, Having Its Address At Room No. 410, 4Th Floor, Jeevan Nidhi-2, Lic Building, Ambedkar Circle, Jaipur. ----Respondent For Petitioner(s) : Ms. Apeksha Bapna, Adv. on behalf of Mr. Siddharth Ranka For Respondent(s) : Ms. Anushka Saxena Mr. Siddharth Bapna HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Order 28/04/2026 Counsel for the petitioner wants to withdraw this petition. In that view of the matter, this petition is dismissed, as prayed for. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J JYOTI /109
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