SH SHASHI KHANDELWAL vs. COMMISSIONER OF INCOME TAX AND ANR

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CW/15991/2016HC RajasthanRJHC02062084201628 April 2026Bench: INDERJEET SINGH,ASHOK KUMAR JAIN1 pages

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[2026:RJ-JP:17890-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 15991/2016 Sh. Shashi Khandelwal S/o. Sh. Mahesh Khandelwal Proprietor M/s. Shri Avinashi Gems And Jewellery E, Address 326, Malpani Bhawan, Lalaniyon Ka Chowk, Gopalji Ka Rasta, Johri Bazar, Jaipur, Principal Place Of Business At Unchi Haweli Village Samode, Jaipur, Rajasthan ----Petitioner Versus 1. The Commissioner Of Income Tax- Iii, New Central Revenue Building, Statue Circle, Jaipur 2. Direcotro Of Income Tax Inv., New Central Revenue Building, Statue Circle, Jaipur ----Respondents For Petitioner(s) : Mr. Harish Agrawal For Respondent(s) : Mr. Daksh Pareek HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE ASHOK KUMAR JAIN Order 28/04/2026 Learned counsel for the petitioner wants to withdraw this writ petition. In that view of the matter, this civil writ petition is dismissed as withdrawn. (ASHOK KUMAR JAIN),J (INDERJEET SINGH),J MR/2

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