JAGDISH PRASAD AGARWAL vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1
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[2026:RJ-JD:19031-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 15807/2025 Jagdish Prasad Agarwal S/o Magni Ram Agarwal, Aged About 68 Years, R/o C-19, Old Fatehpura, Udaipur 313001, Rajasthan ----Petitioner Versus Assistant Commissioner Of Income Tax Central Circle 1, Udaipur, Aaykar Bhawan, Udaipur, Rajast, Subcity Centre, Savina, Udaipur, Rajasthan, 313001 ----Respondent For Petitioner(s) : Mr. Pranjal Babel for Mr. Sanjay Nahar For Respondent(s) : -- HON'BLE MR. JUSTICE ARUN MONGA HON'BLE MR. JUSTICE SUNIL BENIWAL Order 22/04/2026 1. Learned counsel for the petitioner submits that the present writ petition has rendered infructuous. 2. Accordingly, the present writ petition is dismissed as having become infructuous. 3. Pending application(s), if any, stand(s) disposed of. (SUNIL BENIWAL),J (ARUN MONGA),J 10-AbhishekK/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 23/04/2026 at 11:42:58 AM) (Downloaded on 28/10/2026 at 12:44:16 AM)
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