JAGDISH PRASAD AGARWAL vs. ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 1

[2026:RJ-JD:6180-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 15689/2025 Jagdish Prasad Agarwal S/o Magni Ram Agarwal, Aged About 68 Years, R/o C-19, Old Fatehpura, Udaipur 313001, Rajasthan. ----Petitioner Versus Assistant Commissioner Of Income Tax Central Circle 1, Udaipur, Aaykar Bhawan, Udaipur, Rajast, Subcity Centre, Savina, Udaipur, Rajasthan, 313001. ----Respondent For Petitioner(s) : Mr. Karan Pareek for Mr. Sanjay Nahar For Respondent(s) : HON'BLE MR. JUSTICE ARUN MONGA HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Order 03/02/2026 1. Learned counsel for the petitioner states that he is under instructions not to press the present petition. 2. The instant petition is dismissed as not pressed. 3. Stay petition and pending applications, if any, stand disposed of. (YOGENDRA KUMAR PUROHIT),J (ARUN MONGA),J 15-Devanshi/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 04/02/2026 at 03:00:30 PM) (Downloaded on 28/10/2026 at 12:44:13 AM)