IRA BHARGAVA DAUGHTER OF SHRI SHASHI NATH BHARGAVA vs. DEPUTY COMMISSIONER OF INCOME TAX

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CW/15324/2023HC RajasthanRJHC02076108202301 July 2024Bench: AVNEESH JHINGAN,ASHUTOSH KUMAR1 pages

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[2024:RJ-JP:27190-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 15324/2023 Ira Bhargava Daughter Of Shri Shashi Nath Bhargava, Aged About 59 Years, Resident 4/52, Jawhar Nagar, Jaipur. ----Petitioner Versus Deputy Commissioner Of Income Tax, Circle (International Taxation), Jaipur Having Its Address At 4Th Floor, Jeevan Nidhi- 2, Lic Building, Ambedkar Circle, Jaipur. ----Respondent For Petitioner(s) : Ms. Apeksha Bapna Mr. Rohan Chatter For Respondent(s) : Mr. Shantanu Sharma Mr. Anurag Mathur HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 01/07/2024 Learned counsel for the petitioner submits that in view of the subsequent developments during pendency of the writ petition, no cause of action survives for pursuing the petition. In view of the above, the writ petition is dismissed as rendered infructuous. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J CHANDAN/Tanisha/83

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