SMT. SUPRIYA KANWAR vs. COM. OF INCOME TAX-1 AND ANR.

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ No. 14097/2013 Smt. Supriya Kanwar W/o Shri Karan Singh Uchiyada, aged 37 years, C/o Ashapurna Buildcon Ltd, Mahaveer Palace Near Circuit House, Jodhpur. Versus 1. Commissioner of Income Tax-I, Aaykar Bhawan, Paota C Road, Jodhpur. 2. Income Tax Officer Ward -1 (4), Jodhpur. For Petitioner(s) : Mr.Sharad Kothari, Adv. For Respondent@) : Mr.G.S.Chouhan on behalf of Mr.K.K.Bissa,, Govt. Counsel HON'BLE MS. JUSTICE NIRMALJIT KAUR Order 11/07/2018 Learned counsel for the petitioner agrees that the present petition is rendered infructuous. Accordingly, the writ petition is dismissed as infructuous. (NIRMALJIT KAUR),J Powered by TCPDF (www.tcpdf.org) (Uploaded on 19/12/2024 at 04:21:47 PM) (Downloaded on 28/10/2026 at 12:52:43 AM)