MICRO MARBLES PRIVATE LIMITED vs. INCOME TAX OFFICER WARD-1

CW/13747/2021HC RajasthanRJHC01059563202104 January 2023Bench: PANKAJ MITHAL,REKHA BORANA1 pages

AI SummaryRemanded

What did the High Court hold?

The High Court of Rajasthan at Jodhpur disposed of the writ petition in similar terms as D.B. Civil Writ Petition No. 13719/2021. As the specific details of the order in the referred writ petition are not provided in this excerpt, the exact holding, reasoning, and operative directions for this particular case cannot be determined. The judgment does not specify any issue left undecided.

What were the facts?

The petitioner, Micro Marbles Private Limited, filed a writ petition before the High Court of Rajasthan at Jodhpur. The respondent was the Income Tax Officer, Ward-1, Chittorgarh. The judgment notes that the present writ petition was disposed of in similar terms as another writ petition, D.B. Civil Writ Petition No. 13719/2021, also filed by Micro Marbles Private Limited against the Office of the Income Tax Officer, Chittorgarh, Rajasthan. The order was reserved on 14/11/2022 and pronounced on 04/01/2023. No specific assessment year(s) or amount in dispute are mentioned in this excerpt.

What were the issues?

The judgment does not explicitly state the specific issues that the Tribunal had to decide nor does it record the arguments made by each side. It only indicates that the present writ petition was disposed of in similar terms as another writ petition, D.B. Civil Writ Petition No. 13719/2021. Therefore, the specific questions of law or fact, the provisions of the Income Tax Act involved, and the contentions of the assessee and the revenue are not recorded in this excerpt.

AI-generated summary — verify with the full judgment below

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 13747/2021 Micro Marbles Private Limited, Having Its Registered Office At E- 5, RIICO Ind. Area, Chittorgarh 312001 Rajasthan through Its Authorised Representative Mr. Keerti Dhiliwal S/o Sh. Roshan Lal Dhiliwal Aged About 53 Years R/o Dhiliwal House, Chandanpura, Chittorgarh-312001. ----Petitioner Versus Income Tax Officer Ward-1, Chittorgarh, Rajasthan. ----Respondent For Petitioner(s) : Mr. Sanjay Jhanwar, Senior Advocate assisted by Mr. Prakul Khurana through VC Mr. Abhinav Mathur, Mr. Pushkar Taimni Mr. Pranav Bhardwaj For Respondent(s) : Mr. Kamal Kishore Bissa, Mr. G.S. Chouhan HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA Order Reserved on :: 14/11/2022 Pronounced on :: 04/01/2023 In view of the order passed today in D.B. Civil Writ Petition No.13719/2021- Micro Marbles Private Limited Vs. Office of the Income Tax Officer, Chittorgarh, Rajasthan, the present writ petition also stands disposed of in similar terms as in D.B. Civil Writ Petition No.13719/2021. (REKHA BORANA),J (PANKAJ MITHAL),CJ Mohit Tak/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 05/01/2023 at 11:43:52 AM) (Downloaded on 28/10/2026 at 12:02:40 AM)

Recent GST High Court judgments

Search GST case law →