MICRO MARBLEX PRIVATE LIMITED vs. INCOME TAX OFFICER WARD-1

CW/13743/2021HC RajasthanRJHC01059558202104 January 2023Bench: PANKAJ MITHAL,REKHA BORANA1 pages

AI SummaryRemanded

What did the High Court hold?

The High Court held that the present writ petition stands disposed of in similar terms as D.B. Civil Writ Petition No. 13719/2021. The specific findings, reasoning, ratio, or operative directions for this writ petition are not detailed in the provided text. The judgment does not record any specific arguments made by the petitioner or the respondent for this particular writ petition. Consequently, no issue was expressly left undecided as the disposal was based on the outcome of a related petition.

What were the facts?

The petitioner, Micro Marblex India Private Limited, filed a writ petition before the High Court of Judicature for Rajasthan at Jodhpur. The respondent was the Income Tax Officer, Ward-1, Chittorgarh. The present writ petition was disposed of in similar terms as another writ petition, D.B. Civil Writ Petition No. 13719/2021, titled 'Micro Marbles Private Limited Vs. Office of the Income Tax Officer, Chittorgarh, Rajasthan'. The judgment was reserved on 14/11/2022 and pronounced on 04/01/2023. No specific assessment year, amount in dispute, or procedural history beyond the filing of the writ petition and the reference to a related petition is recorded.

What were the issues?

The High Court was to decide the present writ petition. The judgment states that the present writ petition is disposed of in similar terms as D.B. Civil Writ Petition No. 13719/2021. Therefore, the issues would be those decided in the said related writ petition. The judgment does not explicitly state the issues or the arguments of either side for the present writ petition. It only refers to the disposal being in similar terms as another case. No specific provisions of the Income Tax Act or any authorities, circulars, or precedents are mentioned as being argued or relied upon in the provided text for this specific writ petition.

AI-generated summary — verify with the full judgment below

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 13743/2021 Micro Marblex India Private Limited, Having Its Registered Office At E-5,A, RIICO Ind. Area, Chittorgarh 312001 Rajasthan Through Its Authorised Representative Mr. Keerti Dhiliwal S/o Sh. Roshan Lal Dhiliwal Aged About 53 Years R/o Dhiliwal House, Chandanpura, Chittorgarh-312001. ----Petitioner Versus Income Tax Officer Ward-1, Chittorgarh, Rajasthan. ----Respondent For Petitioner(s) : Mr. Sanjay Jhanwar, Senior Advocate assisted by Mr. Prakul Khurana through VC Mr. Abhinav Mathur, Mr. Pushkar Taimni Mr. Pranav Bhardwaj For Respondent(s) : Mr. Kamal Kishore Bissa, Mr. G.S. Chouhan HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA Order Reserved on :: 14/11/2022 Pronounced on :: 04/01/2023 In view of the order passed today in D.B. Civil Writ Petition No.13719/2021- Micro Marbles Private Limited Vs. Office of the Income Tax Officer, Chittorgarh, Rajasthan, the present writ petition also stands disposed of in similar terms as in D.B. Civil Writ Petition No.13719/2021. (REKHA BORANA),J (PANKAJ MITHAL),CJ Mohit Tak/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 05/01/2023 at 11:42:59 AM) (Downloaded on 28/10/2026 at 12:26:35 AM)

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