MICRO MARBLEX PRIVATE LIMITED vs. INCOME TAX OFFICER WARD-1

CW/13731/2021HC RajasthanRJHC01059557202104 January 2023Bench: PANKAJ MITHAL,REKHA BORANA1 pages

AI SummaryRemanded

What did the High Court hold?

The High Court disposed of the writ petition in similar terms as D.B. Civil Writ Petition No.13719/2021. Since the specific details of the decision in the referred writ petition are not provided in this judgment, the exact holding, reasoning, and ratio decidendi for this specific case cannot be determined. No operative directions or specific relief granted are mentioned, and no issue was expressly left undecided. The judgment does not provide any basis for citing a principle for another case.

What were the facts?

The petitioner, Micro Marblex India Private Limited, filed a writ petition before the Rajasthan High Court at Jodhpur. The respondent was the Income Tax Officer, Ward-1, Chittorgarh. The writ petition was disposed of in similar terms as another writ petition, D.B. Civil Writ Petition No.13719/2021, between Micro Marbles Private Limited and the Income Tax Officer, Chittorgarh. The judgment does not specify the assessment year(s) or the specific order or action under challenge, nor does it mention any amount in dispute. The procedural history is limited to the filing of the writ petition and its disposal.

What were the issues?

The judgment does not explicitly state the issues that the Tribunal had to decide, nor does it record the arguments made by the assessee or the revenue. The order simply states that the present writ petition is disposed of in similar terms as another writ petition. Therefore, the specific questions of law or mixed law and fact, and the contentions of each side, including any authorities, circulars, or precedents relied upon, are not recorded in this judgment.

AI-generated summary — verify with the full judgment below

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 13731/2021 Micro Marblex India Private Limited, Having Its Registered Office At E-5,A, RIICO Ind. Area, Chittorgarh 312001 Rajasthan Through Its Authorised Representative Mr. Keerti Dhiliwal S/o Sh. Roshan Lal Dhiliwal Aged About 53 Years R/o Dhiliwal House, Chandanpura, Chittorgarh-312001. ----Petitioner Versus Income Tax Officer Ward-1, Chittorgarh, Rajasthan. ----Respondent For Petitioner(s) : Mr. Sanjay Jhanwar, Senior Advocate assisted by Mr. Prakul Khurana through VC Mr. Abhinav Mathur, Mr. Pushkar Taimni Mr. Pranav Bhardwaj For Respondent(s) : Mr. Kamal Kishore Bissa, Mr. G.S. Chouhan HON'BLE THE CHIEF JUSTICE MR. PANKAJ MITHAL HON'BLE MS. JUSTICE REKHA BORANA Order Reserved on :: 14/11/2022 Pronounced on :: 04/01/2023 In view of the order passed today in D.B. Civil Writ Petition No.13719/2021- Micro Marbles Private Limited Vs. Office of the Income Tax Officer, Chittorgarh, Rajasthan, the present writ petition also stands disposed of in similar terms as in D.B. Civil Writ Petition No.13719/2021. (REKHA BORANA),J (PANKAJ MITHAL),CJ Mohit Tak/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 05/01/2023 at 11:42:14 AM) (Downloaded on 28/10/2026 at 12:26:40 AM)

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