JAIN AND JAIN STONES PVT LTD vs. ASSISTANT COMMISSIONER OF INCOME

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CW/13093/2018HC RajasthanRJHC02026566201804 April 2024Bench: PANKAJ MITHAL,SHUBHA MEHTA1 pages

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[2024:RJ-JP:15824-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 13093/2018 Jain And Jain Stones Pvt. Ltd. Having Its Office At Jaipur Bye- Pass Road, Riico Industrial Road, Ma, Resident Of Oswal Marg, Mahaveer Colony, Pushkar Road, Ajmer. ----Petitioner Versus The Assistant Commissioner Of Income Tax, Circle-1, Ajmer, Rajasthan. ----Respondent For Petitioner(s) : Mr. Raghav Krishnatri on behalf of Mr. Anant Kasliwal For Respondent(s) : None present HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 04/04/2024 Counsel for the petitioner wants to withdraw the present Criminal Miscellaneous Petition. The same is accordingly dismissed as withdrawn. Stay application stands disposed. (SHUBHA MEHTA),J (PANKAJ BHANDARI),J MAHIMA/19

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