NUPUR SINGHVI (MISS) vs. INCOME TAX OFFICER

PDF · subscribers
CW/12866/2022HC Rajasthan2024:RJ-JD:1733-DB11 January 2024Bench: ARUN BHANSALI, MUNNURI LAXMAN1 pages

No AI summary yet for this judgment.

[2024:RJ-JD:1733-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 12866/2022 Nupur Singhvi (Miss) D/o Dilip Raj Singhvi, aged about 29 Years, R/o D-160, Shastri Nagar, Jodhpur, Rajasthan. ----Petitioner Versus Income Tax Officer, Ward-1(1), Jodhpur, Rajasthan. ----Respondent For Petitioner(s) : Dr. Nikhil Dungawat. For Respondent(s) : Mr. K.K. Bissa. HON'BLE MR. JUSTICE ARUN BHANSALI HON'BLE MR. JUSTICE MUNNURI LAXMAN Order 11/01/2024 1. Counsel for the parties submit that during pendency of the present petition order dated 28.07.2022 (Annex.R/1) has been passed by the respondents, based on which the petition has been rendered infructuous. 2. In view of submissions made, the writ petition is dismissed as having become infructuous. (MUNNURI LAXMAN),J (ARUN BHANSALI),J 33-DJ/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 11/01/2024 at 03:06:40 PM) (Downloaded on 28/10/2026 at 12:49:08 AM)

Recent GST High Court judgments

Search GST case law →