VAGAJI NINAMA vs. CENTRAL BOARD OF DIRECT TAXES
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[2023/RJJD/015597] HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 12819/2022 Vagaji Ninama S/o Shri Meg Ji Ninama, Aged About 82 Years, Having Its Residential Address At Bari Dailab, District Banswara 327001 ----Petitioner Versus 1. Central Board Of Direct Taxes, Department Of Revenue, Ministry Of Finance, Government Of India, Having Its Address At North Block, New Delhi, Through Its Chairman 2. Income Tax Officer, Ward Banswara Having Its Address At Maharana Pratap Circle, Udaipur Road, Banswara 327001 ----Respondents For Petitioner(s) : Mr. Harshvardhan Singh Chundawat For Respondent(s) : Mr. K. K. Bissa HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE PRAVEER BHATNAGAR Order 17/05/2023 Learned counsel for the parties have submitted that this writ petition has rendered infructuous. Hence, the instant writ petition is dismissed as having become infructuous. (PRAVEER BHATNAGAR),J (VIJAY BISHNOI),J 1-AjaySingh/-
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