BABU LAL SOMANI vs. INCOME TAX OFFICER AND ANR

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CW/1272/2010HC RajasthanRJHC02052399201020 May 2026Bench: SANJEEV PRAKASH SHARMA,ASHUTOSH KUMAR1 pages

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[2026:RJ-JP:21169-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 1272/2010 Babu Lal Somani S/o Kishan Lal Proprietor Somani and Co., Kota-Bundi Road, Kunhari (Kota) ----Petitioner Versus 1. Income Tax Officer, Ward 2 (1), 'Rajad Bhawan' CAD Circle, Kota. 2. Commisioner of Income-Tax, Rajad Bhawan' CAD Circle, Kota. ----Respondents For Petitioner(s) : Mr. Rajat Sharma For Respondent(s) : Mr. Shantanu Sharma with Mr. Parth Vashishtha HON'BLE THE ACTING CHIEF JUSTICE MR. SANJEEV PRAKASH SHARMA HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 20/05/2026 Upon instructions, learned counsel for the petitioner prays to withdraw the petition. The petition is dismissed as withdrawn. All pending applications also stand disposed of. (ASHUTOSH KUMAR),J (SANJEEV PRAKASH SHARMA),ACTING CJ Gaurav/Riya/55

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