ARCHANA JAIN D/O NORATMAL PADAWAT vs. OFFICE OF THE ASSISTANT COMMISSIONER OF INCOME TAX
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[2024:RJ-JP:7234-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 12326/2022 Archana Jain D/o Noratmal Padawat, Aged About 37 Years, R/o H. No. 11, Shashtri Colony, Near Power House, Bijainagar, Ajmer - 305624. ----Petitioner Versus Office Of The Assistant Commissioner Of Income Tax, Circle - 2, Cr Building, Opp. Session Court, Jaipur Road, Ajmer, Rajasthan- 305001 ----Respondent For Petitioner(s) : Mr.Rajat Sharma For Respondent(s) : Ms.Bhawna Laddha HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MRS. JUSTICE SHUBHA MEHTA Order 12/02/2024 Learned counsel for the petitioner seeks permission to withdraw the petition. The petition is dismissed as withdrawn. All pending application(s) stands disposed of. (SHUBHA MEHTA),J (AVNEESH JHINGAN),J Monika/88
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