INCOME TAX OFFICER vs. SHRI BHIM SEN GARG

[2024:RJ-JP:36745-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 11688/2017 Income Tax Officer, Ward-6 (3), Income Tax Department, Central Revenue Building, Jaipur. ----Petitioner Versus Shri Bhim Sen Garg, Through L/H Shri Shailendra Garg, F-47, Malviya Nagar Industrial Area, Jaipur ----Respondent For Petitioner(s) : Mr. Sandeep Pathak, Advocate HON'BLE THE CHIEF JUSTICE MR. MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE ASHUTOSH KUMAR Judgment 02/09/2024 1. Heard. 2. Learned counsel for the revenue, at the outset, fairly submits that this petition may not survive in view of dismissal of appeal by this Court in D.B Income Tax Appeal No.101/2015, decided on 11.10.2017 against which SLP filed in the Supreme Court was also dismissed on 13.07.2018. 3. Having perused the aforesaid two orders, this petition does not survive and the same is, therefore, dismissed. (ASHUTOSH KUMAR),J (MANINDRA MOHAN SHRIVASTAVA),CJ SANJAY KUMAWAT /Diksha-16