M/S SRISHTI ASSOCIATES vs. ASSISTANT COMMISSIONER OF INCOME TAX
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[2024:RJ-JP:47408-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 11417/2021 M/s Srishti Associates, Having Address At Central Square, Gumanpura, Kota- 324007, Rajasthan Through Its Partner Mr. Ajay Khatri S/o Gyanendra Kumar Khatri Aged About 52 Years, Resident Of 659, Pratap Nagar, Dadabari Kota - 324009. ----Petitioner Versus 1. Assistant Commissioner Of Income Tax, Central Circle, Kota, Rajasthan. 2. Principal Commissioner Of Income Tax, Central, Jaipur, Rajasthan. ----Respondents For Petitioner(s) : Mr.Rajat Sharma for Mr.Sanjay Jhanwar, Sr. Adv. For Respondent(s) : Mr.Meyhul Mittal for Mr.Siddharth Bapna HON'BLE MR. JUSTICE AVNEESH JHINGAN HON'BLE MR. JUSTICE ASHUTOSH KUMAR Order 19/11/2024 In view of the subsequent developments, learned counsel for the petitioner seeks permission to withdraw the petition. The petition is dismissed as withdrawn. (ASHUTOSH KUMAR),J (AVNEESH JHINGAN),J Monika/23
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