RAHILA RAJ W/O LATE SHRI SIRAJ MOHAMMED KHAN vs. INCOME TAX OFFICER

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CW/11116/2024HC RajasthanRJHC02057849202420 January 2025Bench: INDERJEET SINGH,BHUWAN GOYAL1 pages

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[2025:RJ-JP:2592-DB] HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT JAIPUR D.B. Civil Writ Petition No. 11116/2024 Rahila Raj W/o Late Shri Siraj Mohammed Khan, Aged About 66 Years, R/o 1150, Mehron Ka Rasta, Ramganj Bazar, Jaipur- 302003 ----Petitioner Versus 1. Income Tax Officer, Ward-5(2), Jaipur New Revenue Building, Statue Circle C-Scheme Jaipur 2. Principal Commissioner Of Income Tax, Jaipur-2, Jaipur New Revenue Building, Statue Circle, C-Scheme, Jaipur. 3. Central Board Of Direct Tax, Through Its Chairman, North Block, New Delhi. ----Respondents For Petitioner(s) : Mr. Prateek Kedawat For Respondent(s) : Mr. Sandeep Pathak with Mr. Palash Gupta HON'BLE MR. JUSTICE INDERJEET SINGH HON'BLE MR. JUSTICE BHUWAN GOYAL Order 20/01/2025 Learned counsel for the petitioner submits that this writ petition has become infructuous. In that view of the matter, the present petition is dismissed as having become infructuous. (BHUWAN GOYAL),J (INDERJEET SINGH),J Seema/162

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