S. S. EDUCATION TRUST vs. DIRECTOR GEN., INCOME TAX INVE. AND ANR

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CW/10474/2010HC RajasthanRJHC01034427201007 September 2022Bench: SANDEEP MEHTA,KULDEEP MATHUR1 pages

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HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Civil Writ Petition No. 10474/2010 S. S. Education Trust ----Petitioner Versus Director Gen., Income Tax Inve. And Anr ----Respondent For Petitioner(s) : Mr. Vikas Balia, Sr. Advocate assisted by Ms. Saloni Bhandari For Respondent(s) : Mr. K.K. Bissa HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE KULDEEP MATHUR Order 07/09/2022 As stated by learned Senior Counsel Shri Balia, the instant writ petition is disposed of as having rendered infructuous. (KULDEEP MATHUR),J (SANDEEP MEHTA),J 101-Divya/- Powered by TCPDF (www.tcpdf.org) (Uploaded on 07/09/2022 at 04:17:00 PM) (Downloaded on 28/10/2026 at 12:05:11 AM)

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