STATE OF RAJASTHAN vs. INCOME TAX DEPARTMENT

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR D.B. Civil Writ Petition No. 10235/2020 State Of Rajasthan ----Petitioner Versus Income Tax Department ----Respondent For Petitioner(s) : Mr. Utkarsh Singh, for Mr. Sunil Beniwal, AAG For Respondent(s) : HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE YOGENDRA KUMAR PUROHIT Order 28/07/2023 Despite granting opportunity for curing the defects, the same have not been cured. Last opportunity of one week is granted to cure the defects, failing which, this petition shall stand dismissed automatically without reference to the Court. (YOGENDRA KUMAR PUROHIT),J (VIJAY BISHNOI),J 36-Arti/-