AKSHAR DEVELOPERS THRU. PARTNER vs. ASST. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 THANE AND ORS

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WP/15274/2025HC BombayHCBM01055572202525 November 2025141 pages
AI SummaryPartly Allowed

What did the High Court hold?

The High Court held that most of the listed Income Tax matters should be restored to the file of the court in light of the Supreme Court's directions in the Tej Partap Singh case, with the consent of all parties. Specific exceptions were made for certain petitions. Writ Petition No. 3306 of 2022 was to be de-tagged and listed separately for admission hearing after four weeks, as it was wrongly clubbed with time-bound matters. Similarly, Writ Petition No. 5713 of 2022 was to be removed from the current board and listed before the appropriate co-ordinate bench as per roster assignment. For Writ Petition No. 2895 of 2022, the court noted it had already been restored and granted the petitioner two weeks to carry out amendments. The court also directed that upon completion of amendments, parties would correct pagination. Leave was granted to the respondent department to file a reply in the first petition, which would be considered as filed in all connected cases. Existing interim orders were to continue to apply to the restored matters. The matters were then listed for commencement of submissions on August 19, 2026.

What were the facts?

This judgment concerns a large number of Income Tax matters listed before the Bombay High Court. The primary issue revolves around the restoration of these matters following directions from the Supreme Court in the case of Income Tax Officer, Ward 2(1), Chandigarh and Ors. v/s. Tej Partap Singh, dated April 10, 2026. Most parties consented to the restoration of their cases. However, specific writ petitions were either to be de-tagged, removed from the board, or were already disposed of and did not require restoration. One petitioner, HDFC Ergo General Insurance Company Limited (WP No. 2895 of 2022), sought time to carry out amendments to its petition.

What were the issues?

1. Whether the writ petitions, in light of the Supreme Court's directions in 'Income Tax Officer, Ward 2(1), Chandigarh and Ors. v/s. Tej Partap Singh', should be restored to the file of the High Court? (Question of law) 2. Whether Writ Petition No. 3306 of 2022 should be de-tagged from the group of Supreme Court time-bound matters due to its unrelated issue? (Question of fact and procedure) 3. Whether Writ Petition No. 5713 of 2022, wrongly listed, should be removed from the board and listed before the appropriate co-ordinate bench as per roster assignment? (Question of fact and procedure) Assessee's contentions (implied for various petitions): - Consent to restoration of matters as per Supreme Court directions. - For WP No. 3306 of 2022: The petition is wrongly tagged and has no connection to the Supreme Court time-bound matters, thus praying for de-tagging. - For WP No. 5713 of 2022: The matter is wrongly listed and should be removed from the board and referred to the correct bench. - For WP No. 2895 of 2022: The petition has already been restored and the petitioner seeks time to carry out amendments. Revenue's contentions (implied for various petitions): - Consent to restoration of matters as per Supreme Court directions. - For WP No. 2895 of 2022: Leave to file an affidavit in reply after amendments are carried out.

AI-generated summary — verify with the full judgment below

401@ors.WP-2895-2022.odt IN THE HIGH COURT OF JUDICATURE AT BOMBAY ORDINARY ORIGINAL CIVIL JURISDICTION/ CIVIL APPELLATE JURISDICTION (401) WRIT PETITION NO. 2895 OF 2022 HDFC Ergo General Insurance Company Limited ….Petitioner Versus Deputy Commissioner of Income Tax Circle-1(1) Mumbai and Ors.

….Respondents AND (402) WRIT PETITION NO. 3306 OF 2022 AND (403) WRIT PETITION NO. 3948 OF 2022 AND (404) WRIT PETITION NO. 4199 OF 2022 AND (405) WRIT PETITION NO. 4452 OF 2022 AND (406) WRIT PETITION NO. 4805 OF 2022 AND (407) WRIT PETITION NO. 5101 OF 2022 AND (408) WRIT PETITION NO. 5702 OF 2022 AND (409) WRIT PETITION NO. 14901 OF 2022 AND (410) WRIT PETITION NO. 103 OF 2023 AND (411) WRIT PETITION NO. 469 OF 2023 AND (412) WRIT PETITION NO. 820 OF 2023 AND (413) WRIT PETITION NO. 1979 OF 2023 WITH INTERIM APPLICATION (ST) NO. 18351 OF 2026 IN WRIT PETITION NO. 1979 OF 2023 AND (414) WRIT PETITION NO. 2488 OF 2023 AND (415) WRIT PETITION NO. 3499 OF 2023 Gauri Gaekwad 1 of 141 GAURI AMIT GAEKWAD Digitally signed by GAURI AMIT GAEKWAD Date: 2026.07.23 11:06:14 +0530

401@ors.WP-2895-2022.odt AND (416) WRIT PETITION NO. 3985 OF 2023 AND (417) WRIT PETITION NO. 6060 OF 2023 AND (418) WRIT PETITION NO. 6061 OF 2023 AND (419) WRIT PETITION NO. 10331 OF 2023 AND (420) WRIT PETITION NO. 12766 OF 2023 AND (421) WRIT PETITION NO. 13941 OF 2023 AND (422) WRIT PETITION NO. 13958 OF 2023 AND (423) WRIT PETITION (ST) NO. 15401 OF 2023 AND (424) WRIT PETITION (ST) NO. 21679 OF 2023 AND (425) WRIT PETITION NO. 44 OF 2024 AND (426) WRIT PETITION NO. 323 OF 2024 AND (427) WRIT PETITION NO. 324 OF 2024 AND (428) WRIT PETITION NO. 398 OF 2024 AND (429) WRIT PETITION NO. 415 OF 2024 AND (430) WRIT PETITION NO. 461 OF 2024 AND (431) WRIT PETITION NO. 1781 OF 2024 WITH INTERIM APPLICATION (ST) NO. 18367 OF 2026 IN WRIT PETITION NO. 1781 OF 2024 AND (432) WRIT PETITION NO. 1916 OF 2024 AND (433) WRIT PETITION NO. 2117 OF 2024 AND (434) WRIT PETITION NO. 2294 OF 2024 AND Gauri Gaekwad 2 of 141

401@ors.WP-2895-2022.odt (435) WRIT PETITION NO. 2514 OF 2024 AND (436) WRIT PETITION NO. 2535 OF 2024 AND (437) WRIT PETITION NO. 2768 OF 2024 AND (438) WRIT PETITION NO. 2803 OF 2024 WITH INTERIM APPLICATION (ST) NO. 18377 OF 2026 IN WRIT PETITION NO. 2803 OF 2024 AND (439) WRIT PETITION NO. 2811 OF 2024 WITH INTERIM APPLICATION (ST) NO. 18429 OF 2026 IN WRIT PETITION NO. 2811 OF 2024 AND (440) WRIT PETITION NO. 2969 OF 2024 AND (441) WRIT PETITION NO. 3049 OF 2024 AND (442) WRIT PETITION NO. 3153 OF 2024 AND (443) WRIT PETITION NO. 3212 OF 2024 WITH WRIT PETITION NO. 3234 OF 2023 WITH WRIT PETITION NO. 2910 OF 2024 WITH WRIT PETITION NO. 2909 OF 2024 WITH WRIT PETITION NO. 2924 OF 2024 AND (444) WRIT PETITION NO. 3270 OF 2024 AND (445) WRIT PETITION NO. 3349 OF 2024 AND (446) WRIT PETITION NO. 3452 OF 2024 AND (447) WRIT PETITION NO. 3570 OF 2024 AND (448) WRIT PETITION NO. 3574 OF 2024 Gauri Gaekwad 3 of 141

401@ors.WP-2895-2022.odt AND (449) WRIT PETITION NO. 3586 OF 2024 AND (450) WRIT PETITION NO. 3615 OF 2024 AND (451) WRIT PETITION NO. 3965 OF 2024 AND (452) WRIT PETITION NO. 4014 OF 2024 AND (453) WRIT PETITION NO. 4039 OF 2024 AND (454) WRIT PETITION NO. 4040 OF 2024 AND (455) WRIT PETITION NO. 4071 OF 2024 AND (456) WRIT PETITION NO. 4156 OF 2024 AND (457) WRIT PETITION NO. 4188 OF 2024 AND (458) WRIT PETITION NO. 4190 OF 2024 AND (459) WRIT PETITION NO. 4241 OF 2024 AND (460) WRIT PETITION NO. 4242 OF 2024 AND (461) WRIT PETITION NO. 4245 OF 2024 AND (462) WRIT PETITION NO. 4262 OF 2024 AND (463) WRIT PETITION NO. 4264 OF 2024 AND (464) WRIT PETITION NO. 4294 OF 2024 AND (465) WRIT PETITION NO. 4301 OF 2024 AND (466) WRIT PETITION NO. 4303 OF 2024 WITH WRIT PETITION NO. 4302 OF 2024 AND (467) WRIT PETITION NO. 4328 OF 2024 AND (468) WRIT PETITION NO. 4352 OF 2024 AND Gauri Gaekwad 4 of 141

401@ors.WP-2895-2022.odt (469) WRIT PETITION NO. 4355 OF 2024 AND (470) WRIT PETITION NO. 4356 OF 2024 AND (471) WRIT PETITION NO. 4370 OF 2024 AND (472) WRIT PETITION NO. 4379 OF 2024 AND (473) WRIT PETITION NO. 4391 OF 2024 AND (474) WRIT PETITION NO. 4393 OF 2024 AND (475) WRIT PETITION NO. 4394 OF 2024 AND (476) WRIT PETITION NO. 4395 OF 2024 AND (477) WRIT PETITION NO. 4396 OF 2024 AND (478) WRIT PETITION NO. 4397 OF 2024 AND (479) WRIT PETITION NO. 4427 OF 2024 AND (480) WRIT PETITION NO. 4429 OF 2024 AND (481) WRIT PETITION NO. 4432 OF 2024 AND (482) WRIT PETITION NO. 4458 OF 2024 AND (483) WRIT PETITION NO. 4487 OF 2024 AND (484) WRIT PETITION NO. 4488 OF 2024 AND (485) WRIT PETITION NO. 4544 OF 2024 AND (486) WRIT PETITION NO. 4547 OF 2024 AND (487) WRIT PETITION NO. 4562 OF 2024 AND (488) WRIT PETITION NO. 4565 OF 2024 AND (489) WRIT PETITION NO. 4603 OF 2024 AND (490) WRIT PETITION NO. 4608 OF 2024 Gauri Gaekwad 5 of 141

401@ors.WP-2895-2022.odt AND (491) WRIT PETITION NO. 4618 OF 2024 AND (492) WRIT PETITION NO. 4619 OF 2024 AND (493) WRIT PETITION NO. 4644 OF 2024 AND (494) WRIT PETITION NO. 4720 OF 2024 AND (495) WRIT PETITION NO. 4740 OF 2024 AND (496) WRIT PETITION NO. 4742 OF 2024 AND (497) WRIT PETITION NO. 4743 OF 2024 AND (498) WRIT PETITION NO. 4772 OF 2024 AND (499) WRIT PETITION NO. 4798 OF 2024 AND (500) WRIT PETITION NO. 4812 OF 2024 AND (501) WRIT PETITION NO. 4826 OF 2024 AND (502) WRIT PETITION NO. 4875 OF 2024 AND (503) WRIT PETITION NO. 4877 OF 2024 AND (504) WRIT PETITION NO. 4895 OF 2024 AND (505) WRIT PETITION NO. 4896 OF 2024 AND (506) WRIT PETITION NO. 4910 OF 2024 AND (507) WRIT PETITION NO. 4928 OF 2024 AND (508) WRIT PETITION NO. 4935 OF 2024 AND (509) WRIT PETITION NO. 4939 OF 2024 AND (510) WRIT PETITION NO. 4940 OF 2024 AND (511) WRIT PETITION NO. 4943 OF 2024 AND Gauri Gaekwad 6 of 141

401@ors.WP-2895-2022.odt (512) WRIT PETITION NO. 4945 OF 2024 AND (513) WRIT PETITION NO. 4948 OF 2024 AND (514) WRIT PETITION NO. 4949 OF 2024 AND (515) WRIT PETITION NO. 4950 OF 2024 AND (516) WRIT PETITION NO. 4951 OF 2024 AND (517) WRIT PETITION NO. 4954 OF 2024 AND (518) WRIT PETITION NO. 4955 OF 2024 AND (519) WRIT PETITION NO. 4957 OF 2024 AND (520) WRIT PETITION NO. 4958 OF 2024 AND (521) WRIT PETITION NO. 4962 OF 2024 AND (522) WRIT PETITION NO. 4963 OF 2024 AND (523) WRIT PETITION NO. 4965 OF 2024 AND (524) WRIT PETITION NO. 4966 OF 2024 AND (525) WRIT PETITION NO. 4967 OF 2024 AND (526) WRIT PETITION NO. 4971 OF 2024 AND (527) WRIT PETITION NO. 4972 OF 2024 AND (528) WRIT PETITION NO. 4973 OF 2024 AND (529) WRIT PETITION NO. 4974 OF 2024 AND (530) WRIT PETITION NO. 4976 OF 2024 AND (531) WRIT PETITION NO. 4979 OF 2024 AND (532) WRIT PETITION NO. 4980 OF 2024 AND (533) WRIT PETITION NO. 4984 OF 2024 Gauri Gaekwad 7 of 141

401@ors.WP-2895-2022.odt AND (534) WRIT PETITION NO. 4985 OF 2024 AND (535) WRIT PETITION NO. 4987 OF 2024 AND (536) WRIT PETITION NO. 4988 OF 2024 AND (537) WRIT PETITION NO. 5021 OF 2024 AND (538) WRIT PETITION NO. 5026 OF 2024 AND (539) WRIT PETITION NO. 5028 OF 2024 AND (540) WRIT PETITION NO. 5032 OF 2024 AND (541) WRIT PETITION NO. 5034 OF 2024 AND (542) WRIT PETITION NO. 5040 OF 2024 AND (543) WRIT PETITION NO. 5041 OF 2024 AND (544) WRIT PETITION NO. 5048 OF 2024 AND (545) WRIT PETITION NO. 5054 OF 2024 AND (546) WRIT PETITION NO. 5055 OF 2024 AND (547) WRIT PETITION NO. 5057 OF 2024 AND (548) WRIT PETITION NO. 5084 OF 2024 AND (549) WRIT PETITION NO. 5085 OF 2024 AND (550) WRIT PETITION NO. 5086 OF 2024 AND (551) WRIT PETITION NO. 5088 OF 2024 AND (552) WRIT PETITION NO. 5089 OF 2024 AND (553) WRIT PETITION NO. 5098 OF 2024 AND (554) WRIT PETITION NO. 5099 OF 2024 AND Gauri Gaekwad 8 of 141

401@ors.WP-2895-2022.odt (555) WRIT PETITION NO. 5103 OF 2024 AND (556) WRIT PETITION NO. 5109 OF 2024 AND (557) WRIT PETITION NO. 5110 OF 2024 AND (558) WRIT PETITION NO. 5113 OF 2024 AND (559) WRIT PETITION NO. 5118 OF 2024 AND (560) WRIT PETITION NO. 5129 OF 2024 AND (561) WRIT PETITION NO. 5130 OF 2024 AND (562) WRIT PETITION NO. 5131 OF 2024 AND (563) WRIT PETITION NO. 5132 OF 2024 AND (564) WRIT PETITION NO. 5133 OF 2024 AND (565) WRIT PETITION NO. 5136 OF 2024 AND (566) WRIT PETITION NO. 5137 OF 2024 AND (567) WRIT PETITION NO. 5174 OF 2024 AND (568) WRIT PETITION NO. 5177 OF 2024 AND (569) WRIT PETITION NO. 5178 OF 2024 AND (570) WRIT PETITION NO. 5180 OF 2024 AND (571) WRIT PETITION NO. 5188 OF 2024 AND (572) WRIT PETITION NO. 5204 OF 2024 AND (573) WRIT PETITION NO. 5205 OF 2024 AND (574) WRIT PETITION NO. 5206 OF 2024 AND (575) WRIT PETITION NO. 5207 OF 2024 AND (576) WRIT PETITION NO. 5230 OF 2024 Gauri Gaekwad 9 of 141

401@ors.WP-2895-2022.odt AND (577) WRIT PETITION NO. 5244 OF 2024 AND (578) WRIT PETITION NO. 5246 OF 2024 AND (579) WRIT PETITION NO. 5248 OF 2024 AND (580) WRIT PETITION NO. 5254 OF 2024 AND (581) WRIT PETITION NO. 5270 OF 2024 AND (582) WRIT PETITION NO. 5314 OF 2024 AND (583) WRIT PETITION NO. 5373 OF 2024 AND (584) WRIT PETITION NO. 5374 OF 2024 AND (585) WRIT PETITION NO. 5407 OF 2024 AND (586) WRIT PETITION NO. 5410 OF 2024 AND (587) WRIT PETITION NO. 5413 OF 2024 AND (588) WRIT PETITION NO. 5416 OF 2024 AND (589) WRIT PETITION NO. 5424 OF 2024 AND (590) WRIT PETITION NO. 5426 OF 2024 AND (591) WRIT PETITION NO. 5450 OF 2024 AND (592) WRIT PETITION NO. 5451 OF 2024 AND (593) WRIT PETITION NO. 5453 OF 2024 AND (594) WRIT PETITION NO. 5455 OF 2024 AND (595) WRIT PETITION NO. 5458 OF 2024 AND (596) WRIT PETITION NO. 5466 OF 2024 AND (597) WRIT PETITION NO. 5469 OF 2024 AND Gauri Gaekwad 10 of 141

401@ors.WP-2895-2022.odt (598) WRIT PETITION NO. 5472 OF 2024 AND (599) WRIT PETITION NO. 5474 OF 2024 AND (600) WRIT PETITION NO. 6237 OF 2024 AND (601) WRIT PETITION NO. 7704 OF 2024 AND (602) WRIT PETITION NO. 7879 OF 2024 AND (603) WRIT PETITION NO. 9621 OF 2024 AND (604) WRIT PETITION NO. 10385 OF 2024 AND (605) WRIT PETITION NO. 10814 OF 2024 AND (606) WRIT PETITION NO. 10884 OF 2024 AND (607) WRIT PETITION NO. 11356 OF 2024 AND (608) WRIT PETITION NO. 11370 OF 2024 AND (609) WRIT PETITION NO. 11845 OF 2024 AND (610) WRIT PETITION NO. 12282 OF 2024 AND (611) WRIT PETITION NO. 12354 OF 2024 AND (612) WRIT PETITION NO. 12472 OF 2024 AND (613) WRIT PETITION NO. 12889 OF 2024 AND (614) WRIT PETITION NO. 12926 OF 2024 AND (615) WRIT PETITION NO. 12928 OF 2024 AND (616) WRIT PETITION NO. 12948 OF 2024 AND (617) WRIT PETITION NO. 12949 OF 2024 AND (618) WRIT PETITION NO. 12950 OF 2024 AND (619) WRIT PETITION NO. 12951 OF 2024 Gauri Gaekwad 11 of 141

401@ors.WP-2895-2022.odt AND (620) WRIT PETITION NO. 12952 OF 2024 AND (621) WRIT PETITION NO. 12953 OF 2024 AND (622) WRIT PETITION NO. 13083 OF 2024 AND (623) WRIT PETITION NO. 13161 OF 2024 AND (624) WRIT PETITION NO. 13203 OF 2024 AND (625) WRIT PETITION NO. 13308 OF 2024 AND (626) WRIT PETITION NO. 13627 OF 2024 WITH INTERIM APPLICATION (ST) NO. 15397 OF 2026 IN WRIT PETITION NO. 13627 OF 2024 AND (627) WRIT PETITION NO. 13677 OF 2024 AND (628) WRIT PETITION NO. 13750 OF 2024 AND (629) WRIT PETITION NO. 13790 OF 2024 AND (630) WRIT PETITION NO. 13989 OF 2024 AND (631) WRIT PETITION NO. 14349 OF 2024 AND (632) WRIT PETITION NO. 14488 OF 2024 AND (633) WRIT PETITION NO. 14489 OF 2024 AND (634) WRIT PETITION NO. 14490 OF 2024 AND (635) WRIT PETITION NO. 14491 OF 2024 WITH INTERIM APPLICATION (ST) NO. 15474 OF 2026 IN WRIT PETITION NO. 14491 OF 2024 AND (636) WRIT PETITION NO. 14492 OF 2024 WITH Gauri Gaekwad 12 of 141

401@ors.WP-2895-2022.odt INTERIM APPLICATION (ST) NO. 15406 OF 2026 IN WRIT PETITION NO. 14492 OF 2024 AND (637) WRIT PETITION NO. 14499 OF 2024 AND (638) WRIT PETITION NO. 14505 OF 2024 AND (639) WRIT PETITION NO. 14506 OF 2024 AND (640) WRIT PETITION NO. 14512 OF 2024 AND (641) WRIT PETITION NO. 14582 OF 2024 AND (642) WRIT PETITION NO. 14583 OF 2024 AND (643) WRIT PETITION NO. 14730 OF 2024 AND (644) WRIT PETITION NO. 14731 OF 2024 AND (645) WRIT PETITION NO. 14753 OF 2024 AND (646) WRIT PETITION NO. 14754 OF 2024 AND (647) WRIT PETITION NO. 14756 OF 2024 AND (648) WRIT PETITION NO. 14757 OF 2024 AND (649) WRIT PETITION NO. 14758 OF 2024 AND (650) WRIT PETITION NO. 14759 OF 2024 AND (651) WRIT PETITION NO. 14760 OF 2024 AND (652) WRIT PETITION NO. 14761 OF 2024 AND (653) WRIT PETITION NO. 14762 OF 2024 AND (654) WRIT PETITION NO. 14764 OF 2024 AND (655) WRIT PETITION NO. 14765 OF 2024 AND (656) WRIT PETITION NO. 14767 OF 2024 Gauri Gaekwad 13 of 141

401@ors.WP-2895-2022.odt AND (657) WRIT PETITION NO. 14768 OF 2024 AND (658) WRIT PETITION NO. 14769 OF 2024 AND (659) WRIT PETITION NO. 14773 OF 2024 AND (660) WRIT PETITION NO. 14774 OF 2024 AND (661) WRIT PETITION NO. 14864 OF 2024 AND (662) WRIT PETITION NO. 14898 OF 2024 AND (663) WRIT PETITION NO. 15088 OF 2024 AND (664) WRIT PETITION NO. 15156 OF 2024 AND (665) WRIT PETITION NO. 15233 OF 2024 AND (666) WRIT PETITION NO. 15235 OF 2024 AND (667) WRIT PETITION NO. 15236 OF 2024 AND (668) WRIT PETITION NO. 15243 OF 2024 AND (669) WRIT PETITION NO. 15245 OF 2024 AND (670) WRIT PETITION NO. 16059 OF 2024 AND (671) WRIT PETITION NO. 16620 OF 2024 AND (672) WRIT PETITION NO. 16632 OF 2024 AND (673) WRIT PETITION NO. 16633 OF 2024 AND (674) WRIT PETITION NO. 16835 OF 2024 AND (675) WRIT PETITION NO. 16850 OF 2024 AND (676) WRIT PETITION NO. 16979 OF 2024 AND (677) WRIT PETITION NO. 16980 OF 2024 AND Gauri Gaekwad 14 of 141

401@ors.WP-2895-2022.odt (678) WRIT PETITION NO. 16981 OF 2024 AND (679) WRIT PETITION NO. 16985 OF 2024 AND (680) WRIT PETITION NO. 16986 OF 2024 AND (681) WRIT PETITION NO. 16987 OF 2024 AND (682) WRIT PETITION NO. 16989 OF 2024 AND (683) WRIT PETITION NO. 17057 OF 2024 AND (684) WRIT PETITION NO. 17059 OF 2024 AND (685) WRIT PETITION NO. 17061 OF 2024 AND (686) WRIT PETITION NO. 17062 OF 2024 AND (687) WRIT PETITION NO. 17063 OF 2024 AND (688) WRIT PETITION NO. 17064 OF 2024 AND (689) WRIT PETITION NO. 17066 OF 2024 AND (690) WRIT PETITION NO. 17067 OF 2024 AND (691) WRIT PETITION NO. 17068 OF 2024 AND (692) WRIT PETITION NO. 17069 OF 2024 AND (693) WRIT PETITION NO. 17070 OF 2024 AND (694) WRIT PETITION NO. 17071 OF 2024 AND (695) WRIT PETITION NO. 17083 OF 2024 AND (696) WRIT PETITION NO. 17084 OF 2024 AND (697) WRIT PETITION NO. 17085 OF 2024 AND (698) WRIT PETITION NO. 17086 OF 2024 AND (699) WRIT PETITION NO. 17154 OF 2024 Gauri Gaekwad 15 of 141

401@ors.WP-2895-2022.odt AND (700) WRIT PETITION NO. 17192 OF 2024 AND (701) WRIT PETITION NO. 17239 OF 2024 AND (702) WRIT PETITION NO. 17240 OF 2024 AND (703) WRIT PETITION NO. 17241 OF 2024 AND (704) WRIT PETITION NO. 17269 OF 2024 AND (705) WRIT PETITION NO. 17312 OF 2024 AND (706) WRIT PETITION NO. 17376 OF 2024 AND (707) WRIT PETITION NO. 17377 OF 2024 AND (708) WRIT PETITION NO. 17389 OF 2024 AND (709) WRIT PETITION NO. 17390 OF 2024 AND (710) WRIT PETITION NO. 17391 OF 2024 AND (711) WRIT PETITION NO. 17392 OF 2024 AND (712) WRIT PETITION NO. 17394 OF 2024 AND (713) WRIT PETITION NO. 17395 OF 2024 AND (714) WRIT PETITION NO. 17396 OF 2024 AND (715) WRIT PETITION NO. 17571 OF 2024 AND (716) WRIT PETITION NO. 17575 OF 2024 AND (717) WRIT PETITION NO. 18036 OF 2024 AND (718) WRIT PETITION NO. 18037 OF 2024 AND (719) WRIT PETITION NO. 18038 OF 2024 AND (720) WRIT PETITION NO. 18039 OF 2024 AND Gauri Gaekwad 16 of 141

401@ors.WP-2895-2022.odt (721) WRIT PETITION NO. 18040 OF 2024 AND (722) WRIT PETITION NO. 18041 OF 2024 AND (723) WRIT PETITION NO. 18042 OF 2024 AND (724) WRIT PETITION NO. 18044 OF 2024 AND (725) WRIT PETITION NO. 18045 OF 2024 AND (726) WRIT PETITION NO. 18046 OF 2024 AND (727) WRIT PETITION NO. 18047 OF 2024 AND (728) WRIT PETITION NO. 18048 OF 2024 AND (729) WRIT PETITION NO. 18553 OF 2024 WITH WRIT PETITION NO. 18554 OF 2024 AND (730) WRIT PETITION NO. 18668 OF 2024 AND (731) WRIT PETITION NO. 18679 OF 2024 AND (732) WRIT PETITION NO. 18700 OF 2024 AND (733) WRIT PETITION NO. 18701 OF 2024 AND (734) WRIT PETITION NO. 19237 OF 2024 AND (735) WRIT PETITION NO. 19241 OF 2024 AND (736) WRIT PETITION NO. 19244 OF 2024 AND (737) WRIT PETITION NO. 19245 OF 2024 AND (738) WRIT PETITION NO. 19246 OF 2024 AND (739) WRIT PETITION NO. 19496 OF 2024 AND (740) WRIT PETITION NO. 19498 OF 2024 AND (741) WRIT PETITION NO. 19500 OF 2024 Gauri Gaekwad 17 of 141

401@ors.WP-2895-2022.odt AND (742) WRIT PETITION NO. 19502 OF 2024 AND (743) WRIT PETITION NO. 19504 OF 2024 AND (744) WRIT PETITION NO. 19506 OF 2024 AND (745) WRIT PETITION (ST) NO. 28949 OF 2024 AND (746) WRIT PETITION (ST) NO. 33518 OF 2024 AND (747) WRIT PETITION (ST) NO. 33522 OF 2024 AND (748) WRIT PETITION (ST) NO. 36572 OF 2024 AND (749) WRIT PETITION (ST) NO. 36635 OF 2024 AND (750) WRIT PETITION (ST) NO. 36644 OF 2024 AND (751) WRIT PETITION (ST) NO. 38029 OF 2024 AND (752) WRIT PETITION NO. 7 OF 2025 AND (753) WRIT PETITION NO. 9 OF 2025 AND (754) WRIT PETITION (ST) NO. 10 OF 2025 AND (755) WRIT PETITION NO. 37 OF 2025 AND (756) WRIT PETITION NO. 50 OF 2025 AND (757) WRIT PETITION NO. 52 OF 2025 AND (758) WRIT PETITION NO. 53 OF 2025 AND (759) WRIT PETITION NO. 55 OF 2025 AND (760) WRIT PETITION NO. 56 OF 2025 AND (761) WRIT PETITION NO. 87 OF 2025 AND (762) WRIT PETITION NO. 88 OF 2025 AND Gauri Gaekwad 18 of 141

401@ors.WP-2895-2022.odt (763) WRIT PETITION NO. 93 OF 2025 AND (764) WRIT PETITION NO. 99 OF 2025 AND (765) WRIT PETITION NO. 174 OF 2025 AND (766) WRIT PETITION NO. 175 OF 2025 AND (767) WRIT PETITION NO. 177 OF 2025 AND (768) WRIT PETITION NO. 207 OF 2025 AND (769) WRIT PETITION NO. 221 OF 2025 AND (770) WRIT PETITION NO. 222 OF 2025 AND (771) WRIT PETITION NO. 224 OF 2025 AND (772) WRIT PETITION NO. 225 OF 2025 AND (773) WRIT PETITION NO. 240 OF 2025 AND (774) WRIT PETITION NO. 244 OF 2025 AND (775) WRIT PETITION NO. 246 OF 2025 AND (776) WRIT PETITION NO. 297 OF 2025 AND (777) WRIT PETITION NO. 301 OF 2025 AND (778) WRIT PETITION NO. 303 OF 2025 AND (779) WRIT PETITION NO. 305 OF 2025 AND (780) WRIT PETITION NO. 308 OF 2025 AND (781) WRIT PETITION NO. 309 OF 2025 AND (782) WRIT PETITION NO. 333 OF 2025 AND (783) WRIT PETITION NO. 334 OF 2025 AND (784) WRIT PETITION NO. 336 OF 2025 Gauri Gaekwad 19 of 141

401@ors.WP-2895-2022.odt AND (785) WRIT PETITION NO. 370 OF 2025 AND (786) WRIT PETITION NO. 372 OF 2025 AND (787) WRIT PETITION NO. 376 OF 2025 AND (788) WRIT PETITION NO. 386 OF 2025 AND (789) WRIT PETITION NO. 420 OF 2025 AND (790) WRIT PETITION NO. 421 OF 2025 AND (791) WRIT PETITION NO. 424 OF 2025 AND (792) WRIT PETITION NO. 425 OF 2025 AND (793) WRIT PETITION NO. 426 OF 2025 AND (794) WRIT PETITION NO. 428 OF 2025 AND (795) WRIT PETITION NO. 430 OF 2025 AND (796) WRIT PETITION NO. 444 OF 2025 AND (797) WRIT PETITION NO. 448 OF 2025 AND (798) WRIT PETITION NO. 479 OF 2025 AND (799) WRIT PETITION NO. 482 OF 2025 AND (800) WRIT PETITION NO. 483 OF 2025 AND (801) WRIT PETITION NO. 489 OF 2025 AND (802) WRIT PETITION NO. 491 OF 2025 AND (803) WRIT PETITION NO. 494 OF 2025 AND (804) WRIT PETITION NO. 509 OF 2025 AND (805) WRIT PETITION NO. 562 OF 2025 AND Gauri Gaekwad 20 of 141

401@ors.WP-2895-2022.odt (806) WRIT PETITION NO. 564 OF 2025 AND (807) WRIT PETITION NO. 565 OF 2025 AND (808) WRIT PETITION NO. 566 OF 2025 AND (809) WRIT PETITION NO. 570 OF 2025 AND (810) WRIT PETITION NO. 571 OF 2025 AND (811) WRIT PETITION NO. 572 OF 2025 AND (812) WRIT PETITION NO. 586 OF 2025 AND (813) WRIT PETITION NO. 596 OF 2025 AND (814) WRIT PETITION NO. 602 OF 2025 AND (815) WRIT PETITION NO. 711 OF 2025 AND (816) WRIT PETITION NO. 712 OF 2025 AND (817) WRIT PETITION NO. 714 OF 2025 AND (818) WRIT PETITION NO. 741 OF 2025 AND (819) WRIT PETITION NO. 746 OF 2025 AND (820) WRIT PETITION NO. 747 OF 2025 AND (821) WRIT PETITION NO. 760 OF 2025 AND (822) WRIT PETITION NO. 771 OF 2025 AND (823) WRIT PETITION NO. 773 OF 2025 AND (824) WRIT PETITION NO. 837 OF 2025 AND (825) WRIT PETITION NO. 849 OF 2025 AND (826) WRIT PETITION NO. 916 OF 2025 AND (827) WRIT PETITION NO. 927 OF 2025 Gauri Gaekwad 21 of 141

401@ors.WP-2895-2022.odt AND (828) WRIT PETITION NO. 928 OF 2025 AND (829) WRIT PETITION NO. 929 OF 2025 AND (830) WRIT PETITION NO. 930 OF 2025 AND (831) WRIT PETITION NO. 933 OF 2025 AND (832) WRIT PETITION NO. 934 OF 2025 AND (833) WRIT PETITION NO. 939 OF 2025 AND (834) WRIT PETITION NO. 940 OF 2025 AND (835) WRIT PETITION NO. 941 OF 2025 AND (836) WRIT PETITION NO. 942 OF 2025 AND (837) WRIT PETITION NO. 944 OF 2025 AND (838) WRIT PETITION NO. 946 OF 2025 AND (839) WRIT PETITION NO. 947 OF 2025 AND (840) WRIT PETITION NO. 948 OF 2025 AND (841) WRIT PETITION NO. 953 OF 2025 AND (842) WRIT PETITION NO. 954 OF 2025 AND (843) WRIT PETITION NO. 1016 OF 2025 AND (844) WRIT PETITION NO. 1017 OF 2025 AND (845) WRIT PETITION NO. 1027 OF 2025 AND (846) WRIT PETITION NO. 1030 OF 2025 AND (847) WRIT PETITION NO. 1051 OF 2025 AND (848) WRIT PETITION NO. 1053 OF 2025 AND Gauri Gaekwad 22 of 141

401@ors.WP-2895-2022.odt (849) WRIT PETITION NO. 1089 OF 2025 AND (850) WRIT PETITION (ST) NO. 1128 OF 2025 AND (851) WRIT PETITION NO. 1141 OF 2025 AND (852) WRIT PETITION NO. 1176 OF 2025 AND (853) WRIT PETITION NO. 1224 OF 2025 AND (854) WRIT PETITION NO. 1317 OF 2025 AND (855) WRIT PETITION NO. 1342 OF 2025 AND (856) WRIT PETITION NO. 1343 OF 2025 AND (857) WRIT PETITION NO. 1367 OF 2025 AND (858) WRIT PETITION NO. 1370 OF 2025 AND (859) WRIT PETITION NO. 1391 OF 2025 AND (860) WRIT PETITION NO. 1396 OF 2025 AND (861) WRIT PETITION NO. 1416 OF 2025 AND (862) WRIT PETITION NO. 1457 OF 2025 AND (863) WRIT PETITION NO. 1459 OF 2025 AND (864) WRIT PETITION NO. 1464 OF 2025 AND (865) WRIT PETITION NO. 1465 OF 2025 AND (866) WRIT PETITION NO. 1483 OF 2025 AND (867) WRIT PETITION NO. 1486 OF 2025 AND (868) WRIT PETITION NO. 1487 OF 2025 AND (869) WRIT PETITION NO. 1508 OF 2025 AND (870) WRIT PETITION NO. 1512 OF 2025 Gauri Gaekwad 23 of 141

401@ors.WP-2895-2022.odt AND (871) WRIT PETITION NO. 1532 OF 2025 AND (872) WRIT PETITION NO. 1563 OF 2025 AND (873) WRIT PETITION NO. 1600 OF 2025 AND (874) WRIT PETITION NO. 1666 OF 2025 AND (875) WRIT PETITION NO. 1693 OF 2025 AND (876) WRIT PETITION NO. 1773 OF 2025 AND (877) WRIT PETITION NO. 1877 OF 2025 AND (878) WRIT PETITION NO. 1900 OF 2025 AND (879) WRIT PETITION NO. 1909 OF 2025 AND (880) WRIT PETITION NO. 1916 OF 2025 AND (881) WRIT PETITION NO. 1919 OF 2025 AND (882) WRIT PETITION NO. 1920 OF 2025 AND (883) WRIT PETITION NO. 1921 OF 2025 AND (884) WRIT PETITION NO. 1922 OF 2025 AND (885) WRIT PETITION NO. 1938 OF 2025 AND (886) WRIT PETITION NO. 1943 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18331 OF 2026 IN WRIT PETITION NO. 1943 OF 2025 AND (887) WRIT PETITION NO. 1948 OF 2025 AND (888) WRIT PETITION NO. 1973 OF 2025 AND (889) WRIT PETITION NO. 1974 OF 2025 AND Gauri Gaekwad 24 of 141

401@ors.WP-2895-2022.odt (890) WRIT PETITION NO. 1977 OF 2025 AND (891) WRIT PETITION NO. 1978 OF 2025 AND (892) WRIT PETITION NO. 2008 OF 2025 AND (893) WRIT PETITION NO. 2023 OF 2025 AND (894) WRIT PETITION NO. 2028 OF 2025 AND (895) WRIT PETITION NO. 2030 OF 2025 AND (896) WRIT PETITION NO. 2041 OF 2025 AND (897) WRIT PETITION NO. 2045 OF 2025 AND (898) WRIT PETITION NO. 2049 OF 2025 AND (899) WRIT PETITION NO. 2061 OF 2025 AND (900) WRIT PETITION NO. 2064 OF 2025 AND (901) WRIT PETITION NO. 2065 OF 2025 AND (902) WRIT PETITION NO. 2066 OF 2025 AND (903) WRIT PETITION NO. 2067 OF 2025 AND (904) WRIT PETITION NO. 2068 OF 2025 AND (905) WRIT PETITION NO. 2070 OF 2025 AND (906) WRIT PETITION NO. 2080 OF 2025 AND (907) WRIT PETITION NO. 2084 OF 2025 AND (908) WRIT PETITION NO. 2085 OF 2025 AND (909) WRIT PETITION NO. 2091 OF 2025 AND (910) WRIT PETITION NO. 2092 OF 2025 AND (911) WRIT PETITION NO. 2095 OF 2025 Gauri Gaekwad 25 of 141

401@ors.WP-2895-2022.odt AND (912) WRIT PETITION NO. 2098 OF 2025 AND (913) WRIT PETITION NO. 2100 OF 2025 AND (914) WRIT PETITION NO. 2101 OF 2025 AND (915) WRIT PETITION NO. 2120 OF 2025 AND (916) WRIT PETITION NO. 2125 OF 2025 AND (917) WRIT PETITION NO. 2128 OF 2025 AND (918) WRIT PETITION NO. 2129 OF 2025 AND (919) WRIT PETITION NO. 2130 OF 2025 AND (920) WRIT PETITION NO. 2138 OF 2025 AND (921) WRIT PETITION NO. 2152 OF 2025 AND (922) WRIT PETITION NO. 2153 OF 2025 AND (923) WRIT PETITION NO. 2154 OF 2025 AND (924) WRIT PETITION NO. 2155 OF 2025 AND (925) WRIT PETITION NO. 2157 OF 2025 AND (926) WRIT PETITION NO. 2161 OF 2025 AND (927) WRIT PETITION NO. 2163 OF 2025 AND (928) WRIT PETITION NO. 2167 OF 2025 AND (929) WRIT PETITION NO. 2169 OF 2025 AND (930) WRIT PETITION NO. 2170 OF 2025 AND (931) WRIT PETITION NO. 2171 OF 2025 AND (932) WRIT PETITION NO. 2174 OF 2025 AND Gauri Gaekwad 26 of 141

401@ors.WP-2895-2022.odt (933) WRIT PETITION NO. 2181 OF 2025 AND (934) WRIT PETITION NO. 2182 OF 2025 AND (935) WRIT PETITION NO. 2209 OF 2025 AND (936) WRIT PETITION NO. 2209 OF 2025 AND (937) WRIT PETITION NO. 2214 OF 2025 AND (938) WRIT PETITION NO. 2215 OF 2025 AND (939) WRIT PETITION NO. 2224 OF 2025 AND (940) WRIT PETITION NO. 2227 OF 2025 AND (941) WRIT PETITION NO. 2228 OF 2025 AND (942) WRIT PETITION NO. 2230 OF 2025 AND (943) WRIT PETITION NO. 2240 OF 2025 AND (944) WRIT PETITION NO. 2283 OF 2025 AND (945) WRIT PETITION NO. 2285 OF 2025 AND (946) WRIT PETITION NO. 2288 OF 2025 AND (947) WRIT PETITION NO. 2293 OF 2025 AND (948) WRIT PETITION NO. 2297 OF 2025 AND (949) WRIT PETITION NO. 2317 OF 2025 AND (950) WRIT PETITION NO. 2338 OF 2025 AND (951) WRIT PETITION NO. 2350 OF 2025 AND (952) WRIT PETITION NO. 2371 OF 2025 AND (953) WRIT PETITION NO. 2399 OF 2025 AND (954) WRIT PETITION NO. 2404 OF 2025 Gauri Gaekwad 27 of 141

401@ors.WP-2895-2022.odt AND (955) WRIT PETITION NO. 2407 OF 2025 AND (956) WRIT PETITION NO. 2408 OF 2025 AND (957) WRIT PETITION NO. 2430 OF 2025 AND (958) WRIT PETITION NO. 2462 OF 2025 AND (959) WRIT PETITION NO. 2466 OF 2025 AND (960) WRIT PETITION NO. 2479 OF 2025 AND (961) WRIT PETITION NO. 2482 OF 2025 AND (962) WRIT PETITION NO. 2539 OF 2025 AND (963) WRIT PETITION NO. 2540 OF 2025 AND (964) WRIT PETITION NO. 2583 OF 2025 AND (965) WRIT PETITION NO. 2630 OF 2025 AND (966) WRIT PETITION NO. 2670 OF 2025 AND (967) WRIT PETITION NO. 2671 OF 2025 AND (968) WRIT PETITION NO. 2672 OF 2025 AND (969) WRIT PETITION NO. 2673 OF 2025 AND (970) WRIT PETITION NO. 2675 OF 2025 AND (971) WRIT PETITION NO. 2676 OF 2025 AND (972) WRIT PETITION NO. 2677 OF 2025 AND (973) WRIT PETITION NO. 2683 OF 2025 AND (974) WRIT PETITION NO. 2696 OF 2025 AND (975) WRIT PETITION NO. 2710 OF 2025 AND Gauri Gaekwad 28 of 141

401@ors.WP-2895-2022.odt (976) WRIT PETITION NO. 2710 OF 2025 AND (977) WRIT PETITION NO. 2711 OF 2025 AND (978) WRIT PETITION NO. 2785 OF 2025 AND (979) WRIT PETITION NO. 2920 OF 2025 AND (980) WRIT PETITION NO. 2923 OF 2025 AND (981) WRIT PETITION NO. 2948 OF 2025 AND (982) WRIT PETITION NO. 2974 OF 2025 AND (983) WRIT PETITION NO. 2977 OF 2025 AND (984) WRIT PETITION NO. 3041 OF 2025 AND (985) WRIT PETITION NO. 3042 OF 2025 AND (986) WRIT PETITION NO. 3043 OF 2025 AND (987) WRIT PETITION NO. 3044 OF 2025 AND (988) WRIT PETITION NO. 3045 OF 2025 AND (989) WRIT PETITION NO. 3046 OF 2025 AND (990) WRIT PETITION NO. 3047 OF 2025 AND (991) WRIT PETITION NO. 3048 OF 2025 AND (992) WRIT PETITION NO. 3049 OF 2025 AND (993) WRIT PETITION NO. 3050 OF 2025 AND (994) WRIT PETITION NO. 3051 OF 2025 AND (995) WRIT PETITION NO. 3052 OF 2025 AND (996) WRIT PETITION NO. 3053 OF 2025 AND (997) WRIT PETITION NO. 3072 OF 2025 Gauri Gaekwad 29 of 141

401@ors.WP-2895-2022.odt AND (998) WRIT PETITION NO. 3079 OF 2025 AND (999) WRIT PETITION NO. 3101 OF 2025 AND (1000) WRIT PETITION NO. 3114 OF 2025 AND (1001) WRIT PETITION NO. 3120 OF 2025 AND (1002) WRIT PETITION NO. 3154 OF 2025 AND (1003) WRIT PETITION NO. 3157 OF 2025 AND (1004) WRIT PETITION NO. 3204 OF 2025 AND (1005) WRIT PETITION NO. 3205 OF 2025 AND (1006) WRIT PETITION NO. 3206 OF 2025 AND (1007) WRIT PETITION NO. 3207 OF 2025 AND (1008) WRIT PETITION NO. 3208 OF 2025 AND (1009) WRIT PETITION NO. 3210 OF 2025 AND (1010) WRIT PETITION NO. 3211 OF 2025 AND (1011) WRIT PETITION NO. 3212 OF 2025 AND (1012) WRIT PETITION NO. 3223 OF 2025 AND (1013) WRIT PETITION NO. 3224 OF 2025 AND (1014) WRIT PETITION NO. 3225 OF 2025 AND (1015) WRIT PETITION NO. 3228 OF 2025 AND (1016) WRIT PETITION NO. 3229 OF 2025 AND (1017) WRIT PETITION NO. 3230 OF 2025 AND (1018) WRIT PETITION NO. 3232 OF 2025 AND Gauri Gaekwad 30 of 141

401@ors.WP-2895-2022.odt (1019) WRIT PETITION NO. 3234 OF 2025 AND (1020) WRIT PETITION NO. 3235 OF 2025 AND (1021) WRIT PETITION NO. 3236 OF 2025 AND (1022) WRIT PETITION NO. 3237 OF 2025 AND (1023) WRIT PETITION NO. 3238 OF 2025 AND (1024) WRIT PETITION NO. 3239 OF 2025 AND (1025) WRIT PETITION NO. 3240 OF 2025 AND (1026) WRIT PETITION NO. 3241 OF 2025 AND (1027) WRIT PETITION NO. 3242 OF 2025 AND (1028) WRIT PETITION NO. 3243 OF 2025 AND (1029) WRIT PETITION NO. 3244 OF 2025 AND (1030) WRIT PETITION NO. 3245 OF 2025 AND (1031) WRIT PETITION NO. 3246 OF 2025 AND (1032) WRIT PETITION NO. 3252 OF 2025 AND (1033) WRIT PETITION NO. 3259 OF 2025 AND (1034) WRIT PETITION NO. 3260 OF 2025 AND (1035) WRIT PETITION NO. 3278 OF 2025 AND (1036) WRIT PETITION NO. 3314 OF 2025 AND (1037) WRIT PETITION NO. 3316 OF 2025 AND (1038) WRIT PETITION NO. 3319 OF 2025 AND (1039) WRIT PETITION NO. 3334 OF 2025 AND (1040) WRIT PETITION NO. 3335 OF 2025 Gauri Gaekwad 31 of 141

401@ors.WP-2895-2022.odt AND (1041) WRIT PETITION NO. 3360 OF 2025 AND (1042) WRIT PETITION NO. 3362 OF 2025 AND (1043) WRIT PETITION NO. 3363 OF 2025 AND (1044) WRIT PETITION NO. 3364 OF 2025 AND (1045) WRIT PETITION NO. 3382 OF 2025 AND (1046) WRIT PETITION NO. 3384 OF 2025 AND (1047) WRIT PETITION NO. 3385 OF 2025 AND (1048) WRIT PETITION NO. 3410 OF 2025 AND (1049) WRIT PETITION NO. 3411 OF 2025 AND (1050) WRIT PETITION NO. 3412 OF 2025 AND (1051) WRIT PETITION NO. 3413 OF 2025 AND (1052) WRIT PETITION NO. 3414 OF 2025 AND (1053) WRIT PETITION NO. 3415 OF 2025 AND (1054) WRIT PETITION NO. 3416 OF 2025 AND (1055) WRIT PETITION NO. 3417 OF 2025 AND (1056) WRIT PETITION NO. 3418 OF 2025 AND (1057) WRIT PETITION NO. 3420 OF 2025 AND (1058) WRIT PETITION NO. 3421 OF 2025 AND (1059) WRIT PETITION NO. 3422 OF 2025 AND (1060) WRIT PETITION NO. 3423 OF 2025 AND (1061) WRIT PETITION NO. 3424 OF 2025 AND Gauri Gaekwad 32 of 141

401@ors.WP-2895-2022.odt (1062) WRIT PETITION NO. 3425 OF 2025 AND (1063) WRIT PETITION NO. 3427 OF 2025 AND (1064) WRIT PETITION NO. 3428 OF 2025 AND (1065) WRIT PETITION NO. 3429 OF 2025 AND (1066) WRIT PETITION NO. 3433 OF 2025 AND (1067) WRIT PETITION NO. 3434 OF 2025 AND (1068) WRIT PETITION NO. 3435 OF 2025 AND (1069) WRIT PETITION NO. 3436 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18457 OF 2026 IN WRIT PETITION NO. 3436 OF 2025 AND (1070) WRIT PETITION NO. 3437 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18466 OF 2026 IN WRIT PETITION NO. 3437 OF 2025 AND (1071) WRIT PETITION NO. 3448 OF 2025 AND (1072) WRIT PETITION NO. 3449 OF 2025 AND (1073) WRIT PETITION NO. 3450 OF 2025 WITH INTERIM APPLICATION (ST) NO. 22798 OF 2026 IN WRIT PETITION NO. 3450 OF 2025 AND (1074) WRIT PETITION NO. 3452 OF 2025 AND (1075) WRIT PETITION NO. 3480 OF 2025 AND (1076) WRIT PETITION NO. 3481 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18470 OF 2026 Gauri Gaekwad 33 of 141

401@ors.WP-2895-2022.odt IN WRIT PETITION NO. 3481 OF 2025 AND (1077) WRIT PETITION NO. 3500 OF 2025 AND (1078) WRIT PETITION NO. 3501 OF 2025 AND (1079) WRIT PETITION NO. 3512 OF 2025 AND (1080) WRIT PETITION NO. 3513 OF 2025 AND (1081) WRIT PETITION NO. 3515 OF 2025 AND (1082) WRIT PETITION NO. 3516 OF 2025 AND (1083) WRIT PETITION NO. 3519 OF 2025 AND (1084) WRIT PETITION NO. 3520 OF 2025 AND (1085) WRIT PETITION NO. 3522 OF 2025 AND (1086) WRIT PETITION NO. 3525 OF 2025 AND (1087) WRIT PETITION NO. 3526 OF 2025 AND (1088) WRIT PETITION NO. 3527 OF 2025 AND (1089) WRIT PETITION NO. 3528 OF 2025 AND (1090) WRIT PETITION NO. 3529 OF 2025 AND (1091) WRIT PETITION NO. 3530 OF 2025 AND (1092) WRIT PETITION NO. 3531 OF 2025 AND (1093) WRIT PETITION NO. 3533 OF 2025 AND (1094) WRIT PETITION NO. 3534 OF 2025 AND (1095) WRIT PETITION NO. 3535 OF 2025 AND (1096) WRIT PETITION NO. 3536 OF 2025 AND Gauri Gaekwad 34 of 141

401@ors.WP-2895-2022.odt (1097) WRIT PETITION NO. 3538 OF 2025 AND (1098) WRIT PETITION NO. 3539 OF 2025 AND (1099) WRIT PETITION NO. 3541 OF 2025 AND (1100) WRIT PETITION NO. 3542 OF 2025 AND (1101) WRIT PETITION NO. 3543 OF 2025 AND (1102) WRIT PETITION NO. 3544 OF 2025 AND (1103) WRIT PETITION NO. 3545 OF 2025 AND (1104) WRIT PETITION NO. 3546 OF 2025 AND (1105) WRIT PETITION NO. 3547 OF 2025 AND (1106) WRIT PETITION NO. 3548 OF 2025 AND (1107) WRIT PETITION NO. 3549 OF 2025 AND (1108) WRIT PETITION NO. 3550 OF 2025 AND (1109) WRIT PETITION NO. 3551 OF 2025 AND (1110) WRIT PETITION NO. 3552 OF 2025 AND (1111) WRIT PETITION NO. 3553 OF 2025 AND (1112) WRIT PETITION NO. 3554 OF 2025 AND (1113) WRIT PETITION NO. 3555 OF 2025 AND (1114) WRIT PETITION NO. 3556 OF 2025 AND (1115) WRIT PETITION NO. 3584 OF 2025 AND (1116) WRIT PETITION NO. 3586 OF 2025 AND (1117) WRIT PETITION NO. 3591 OF 2025 AND (1118) WRIT PETITION NO. 3594 OF 2025 Gauri Gaekwad 35 of 141

401@ors.WP-2895-2022.odt AND (1119) WRIT PETITION NO. 3604 OF 2025 AND (1120) WRIT PETITION NO. 3609 OF 2025 AND (1121) WRIT PETITION NO. 3615 OF 2025 AND (1122) WRIT PETITION NO. 3711 OF 2025 AND (1123) WRIT PETITION NO. 3712 OF 2025 AND (1124) WRIT PETITION NO. 3713 OF 2025 AND (1125) WRIT PETITION NO. 3715 OF 2025 AND (1126) WRIT PETITION NO. 3748 OF 2025 AND (1127) WRIT PETITION NO. 3750 OF 2025 AND (1128) WRIT PETITION NO. 3782 OF 2025 AND (1129) WRIT PETITION NO. 3804 OF 2025 AND (1130) WRIT PETITION NO. 3805 OF 2025 AND (1131) WRIT PETITION NO. 3868 OF 2025 AND (1132) WRIT PETITION NO. 3872 OF 2025 AND (1133) WRIT PETITION NO. 3994 OF 2025 AND (1134) WRIT PETITION NO. 3997 OF 2025 AND (1135) WRIT PETITION NO. 4004 OF 2025 AND (1136) WRIT PETITION NO. 4018 OF 2025 AND (1137) WRIT PETITION NO. 4028 OF 2025 AND (1138) WRIT PETITION NO. 4029 OF 2025 AND (1139) WRIT PETITION NO. 4030 OF 2025 AND Gauri Gaekwad 36 of 141

401@ors.WP-2895-2022.odt (1140) WRIT PETITION NO. 4031 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18454 OF 2026 IN WRIT PETITION NO. 4031 OF 2025 AND (1141) WRIT PETITION NO. 4032 OF 2025 AND (1142) WRIT PETITION NO. 4033 OF 2025 AND (1143) WRIT PETITION NO. 4034 OF 2025 AND (1144) WRIT PETITION NO. 4035 OF 2025 AND (1145) WRIT PETITION NO. 4036 OF 2025 AND (1146) WRIT PETITION NO. 4037 OF 2025 AND (1147) WRIT PETITION NO. 4038 OF 2025 AND (1148) WRIT PETITION NO. 4039 OF 2025 AND (1149) WRIT PETITION NO. 4040 OF 2025 AND (1150) WRIT PETITION NO. 4041 OF 2025 AND (1151) WRIT PETITION NO. 4042 OF 2025 AND (1152) WRIT PETITION NO. 4044 OF 2025 AND (1153) WRIT PETITION NO. 4045 OF 2025 AND (1154) WRIT PETITION NO. 4046 OF 2025 AND (1155) WRIT PETITION NO. 4048 OF 2025 AND (1156) WRIT PETITION NO. 4049 OF 2025 AND (1157) WRIT PETITION NO. 4050 OF 2025 AND (1158) WRIT PETITION NO. 4051 OF 2025 AND (1159) WRIT PETITION NO. 4052 OF 2025 Gauri Gaekwad 37 of 141

401@ors.WP-2895-2022.odt AND (1160) WRIT PETITION NO. 4053 OF 2025 AND (1161) WRIT PETITION NO. 4054 OF 2025 AND (1162) WRIT PETITION NO. 4056 OF 2025 AND (1163) WRIT PETITION NO. 4057 OF 2025 AND (1164) WRIT PETITION NO. 4058 OF 2025 AND (1165) WRIT PETITION NO. 4059 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18467 OF 2026 IN WRIT PETITION NO. 4059 OF 2025 AND (1166) WRIT PETITION NO. 4061 OF 2025 AND (1167) WRIT PETITION NO. 4062 OF 2025 AND (1168) WRIT PETITION NO. 4063 OF 2025 AND (1169) WRIT PETITION NO. 4064 OF 2025 AND (1170) WRIT PETITION NO. 4101 OF 2025 AND (1171) WRIT PETITION NO. 4103 OF 2025 AND (1172) WRIT PETITION NO. 4105 OF 2025 AND (1173) WRIT PETITION NO. 4106 OF 2025 AND (1174) WRIT PETITION NO. 4108 OF 2025 AND (1175) WRIT PETITION NO. 4125 OF 2025 AND (1176) WRIT PETITION NO. 4127 OF 2025 AND (1177) WRIT PETITION NO. 4128 OF 2025 AND (1178) WRIT PETITION NO. 4130 OF 2025 AND Gauri Gaekwad 38 of 141

401@ors.WP-2895-2022.odt (1179) WRIT PETITION NO. 4132 OF 2025 AND (1180) WRIT PETITION NO. 4133 OF 2025 AND (1181) WRIT PETITION NO. 4134 OF 2025 AND (1182) WRIT PETITION NO. 4135 OF 2025 AND (1183) WRIT PETITION NO. 4137 OF 2025 AND (1184) WRIT PETITION NO. 4138 OF 2025 AND (1185) WRIT PETITION NO. 4139 OF 2025 AND (1186) WRIT PETITION NO. 4140 OF 2025 AND (1187) WRIT PETITION NO. 4142 OF 2025 AND (1188) WRIT PETITION NO. 4194 OF 2025 AND (1189) WRIT PETITION NO. 4197 OF 2025 WITH WRIT PETITION NO. 4200 OF 2025 WITH WRIT PETITION NO. 4199 OF 2025 WITH WRIT PETITION NO. 4198 OF 2025 AND (1190) WRIT PETITION NO. 4220 OF 2025 AND (1191) WRIT PETITION NO. 4221 OF 2025 AND (1192) WRIT PETITION NO. 4226 OF 2025 AND (1193) WRIT PETITION NO. 4227 OF 2025 AND (1194) WRIT PETITION NO. 4230 OF 2025 AND (1195) WRIT PETITION NO. 4231 OF 2025 AND (1196) WRIT PETITION NO. 4232 OF 2025 AND (1197) WRIT PETITION NO. 4238 OF 2025 Gauri Gaekwad 39 of 141

401@ors.WP-2895-2022.odt AND (1198) WRIT PETITION NO. 4239 OF 2025 AND (1199) WRIT PETITION NO. 4254 OF 2025 AND (1200) WRIT PETITION NO. 4255 OF 2025 AND (1201) WRIT PETITION NO. 4256 OF 2025 AND (1202) WRIT PETITION NO. 4257 OF 2025 AND (1203) WRIT PETITION NO. 4258 OF 2025 AND (1204) WRIT PETITION NO. 4259 OF 2025 AND (1205) WRIT PETITION NO. 4260 OF 2025 AND (1206) WRIT PETITION NO. 4261 OF 2025 AND (1207) WRIT PETITION NO. 4262 OF 2025 AND (1208) WRIT PETITION NO. 4263 OF 2025 AND (1209) WRIT PETITION NO. 4264 OF 2025 AND (1210) WRIT PETITION NO. 4265 OF 2025 AND (1211) WRIT PETITION NO. 4266 OF 2025 AND (1212) WRIT PETITION NO. 4267 OF 2025 AND (1213) WRIT PETITION NO. 4268 OF 2025 AND (1214) WRIT PETITION NO. 4269 OF 2025 AND (1215) WRIT PETITION NO. 4270 OF 2025 AND (1216) WRIT PETITION NO. 4299 OF 2025 AND (1217) WRIT PETITION NO. 4300 OF 2025 AND (1218) WRIT PETITION NO. 4301 OF 2025 AND Gauri Gaekwad 40 of 141

401@ors.WP-2895-2022.odt (1219) WRIT PETITION NO. 4302 OF 2025 AND (1220) WRIT PETITION NO. 4304 OF 2025 AND (1221) WRIT PETITION NO. 4305 OF 2025 AND (1222) WRIT PETITION NO. 4306 OF 2025 AND (1223) WRIT PETITION NO. 4307 OF 2025 AND (1224) WRIT PETITION NO. 4308 OF 2025 AND (1225) WRIT PETITION NO. 4311 OF 2025 AND (1226) WRIT PETITION NO. 4312 OF 2025 AND (1227) WRIT PETITION NO. 4313 OF 2025 AND (1228) WRIT PETITION NO. 4330 OF 2025 AND (1229) WRIT PETITION NO. 4332 OF 2025 AND (1230) WRIT PETITION NO. 4333 OF 2025 AND (1231) WRIT PETITION NO. 4334 OF 2025 AND (1232) WRIT PETITION NO. 4335 OF 2025 AND (1233) WRIT PETITION NO. 4336 OF 2025 AND (1234) WRIT PETITION NO. 4337 OF 2025 AND (1235) WRIT PETITION NO. 4338 OF 2025 AND (1236) WRIT PETITION NO. 4339 OF 2025 AND (1237) WRIT PETITION NO. 4340 OF 2025 AND (1238) WRIT PETITION NO. 4341 OF 2025 AND (1239) WRIT PETITION NO. 4343 OF 2025 AND (1240) WRIT PETITION NO. 4345 OF 2025 Gauri Gaekwad 41 of 141

401@ors.WP-2895-2022.odt AND (1241) WRIT PETITION NO. 4346 OF 2025 AND (1242) WRIT PETITION NO. 4347 OF 2025 AND (1243) WRIT PETITION NO. 4348 OF 2025 AND (1244) WRIT PETITION NO. 4349 OF 2025 AND (1245) WRIT PETITION NO. 4351 OF 2025 AND (1246) WRIT PETITION NO. 4365 OF 2025 AND (1247) WRIT PETITION NO. 4366 OF 2025 AND (1248) WRIT PETITION NO. 4368 OF 2025 AND (1249) WRIT PETITION NO. 4369 OF 2025 AND (1250) WRIT PETITION NO. 4370 OF 2025 AND (1251) WRIT PETITION NO. 4372 OF 2025 AND (1252) WRIT PETITION NO. 4375 OF 2025 AND (1253) WRIT PETITION NO. 4376 OF 2025 AND (1254) WRIT PETITION NO. 4377 OF 2025 AND (1255) WRIT PETITION NO. 4378 OF 2025 AND (1256) WRIT PETITION NO. 4379 OF 2025 AND (1257) WRIT PETITION NO. 4401 OF 2025 AND (1258) WRIT PETITION NO. 4431 OF 2025 AND (1259) WRIT PETITION NO. 4434 OF 2025 AND (1260) WRIT PETITION NO. 4437 OF 2025 AND (1261) WRIT PETITION NO. 4438 OF 2025 AND Gauri Gaekwad 42 of 141

401@ors.WP-2895-2022.odt (1262) WRIT PETITION NO. 4443 OF 2025 AND (1263) WRIT PETITION NO. 4446 OF 2025 AND (1264) WRIT PETITION NO. 4448 OF 2025 AND (1265) WRIT PETITION NO. 4450 OF 2025 AND (1266) WRIT PETITION NO. 4451 OF 2025 AND (1267) WRIT PETITION NO. 4453 OF 2025 AND (1268) WRIT PETITION (ST) NO. 4456 OF 2025 AND (1269) WRIT PETITION NO. 4456 OF 2025 AND (1270) WRIT PETITION NO. 4457 OF 2025 AND (1271) WRIT PETITION NO. 4462 OF 2025 AND (1272) WRIT PETITION NO. 4463 OF 2025 AND (1273) WRIT PETITION NO. 4467 OF 2025 AND (1274) WRIT PETITION NO. 4469 OF 2025 AND (1275) WRIT PETITION NO. 4472 OF 2025 AND (1276) WRIT PETITION NO. 4475 OF 2025 AND (1277) WRIT PETITION NO. 4506 OF 2025 AND (1278) WRIT PETITION NO. 4511 OF 2025 AND (1279) WRIT PETITION NO. 4518 OF 2025 AND (1280) WRIT PETITION NO. 4519 OF 2025 AND (1281) WRIT PETITION NO. 4520 OF 2025 AND (1282) WRIT PETITION NO. 4521 OF 2025 AND (1283) WRIT PETITION NO. 4522 OF 2025 Gauri Gaekwad 43 of 141

401@ors.WP-2895-2022.odt AND (1284) WRIT PETITION NO. 4523 OF 2025 AND (1285) WRIT PETITION NO. 4524 OF 2025 AND (1286) WRIT PETITION NO. 4525 OF 2025 AND (1287) WRIT PETITION NO. 4527 OF 2025 AND (1288) WRIT PETITION NO. 4528 OF 2025 AND (1289) WRIT PETITION NO. 4529 OF 2025 AND (1290) WRIT PETITION NO. 4530 OF 2025 AND (1291) WRIT PETITION NO. 4533 OF 2025 AND (1292) WRIT PETITION NO. 4535 OF 2025 AND (1293) WRIT PETITION NO. 4536 OF 2025 AND (1294) WRIT PETITION NO. 4537 OF 2025 AND (1295) WRIT PETITION NO. 4538 OF 2025 AND (1296) WRIT PETITION NO. 4579 OF 2025 AND (1297) WRIT PETITION NO. 4580 OF 2025 AND (1298) WRIT PETITION NO. 4581 OF 2025 AND (1299) WRIT PETITION NO. 4583 OF 2025 AND (1300) WRIT PETITION NO. 4584 OF 2025 AND (1301) WRIT PETITION NO. 4585 OF 2025 AND (1302) WRIT PETITION NO. 4586 OF 2025 AND (1303) WRIT PETITION NO. 4587 OF 2025 AND (1304) WRIT PETITION NO. 4588 OF 2025 AND Gauri Gaekwad 44 of 141

401@ors.WP-2895-2022.odt (1305) WRIT PETITION NO. 4589 OF 2025 AND (1306) WRIT PETITION NO. 4591 OF 2025 AND (1307) WRIT PETITION NO. 4592 OF 2025 AND (1308) WRIT PETITION NO. 4595 OF 2025 AND (1309) WRIT PETITION NO. 4596 OF 2025 AND (1310) WRIT PETITION NO. 4597 OF 2025 AND (1311) WRIT PETITION NO. 4598 OF 2025 AND (1312) WRIT PETITION NO. 4599 OF 2025 AND (1313) WRIT PETITION NO. 4600 OF 2025 AND (1314) WRIT PETITION NO. 4601 OF 2025 AND (1315) WRIT PETITION NO. 4607 OF 2025 AND (1316) WRIT PETITION NO. 4608 OF 2025 AND (1317) WRIT PETITION NO. 4609 OF 2025 AND (1318) WRIT PETITION NO. 4610 OF 2025 AND (1319) WRIT PETITION NO. 4611 OF 2025 AND (1320) WRIT PETITION NO. 4612 OF 2025 AND (1321) WRIT PETITION NO. 4613 OF 2025 AND (1322) WRIT PETITION NO. 4614 OF 2025 AND (1323) WRIT PETITION NO. 4615 OF 2025 AND (1324) WRIT PETITION NO. 4616 OF 2025 AND (1325) WRIT PETITION NO. 4617 OF 2025 AND (1326) WRIT PETITION NO. 4618 OF 2025 Gauri Gaekwad 45 of 141

401@ors.WP-2895-2022.odt AND (1327) WRIT PETITION NO. 4619 OF 2025 AND (1328) WRIT PETITION NO. 4620 OF 2025 AND (1329) WRIT PETITION NO. 4621 OF 2025 AND (1330) WRIT PETITION NO. 4622 OF 2025 AND (1331) WRIT PETITION NO. 4623 OF 2025 AND (1332) WRIT PETITION NO. 4624 OF 2025 AND (1333) WRIT PETITION NO. 4625 OF 2025 AND (1334) WRIT PETITION NO. 4626 OF 2025 AND (1335) WRIT PETITION NO. 4627 OF 2025 AND (1336) WRIT PETITION NO. 4628 OF 2025 AND (1337) WRIT PETITION NO. 4629 OF 2025 AND (1338) WRIT PETITION NO. 4649 OF 2025 AND (1339) WRIT PETITION NO. 4658 OF 2025 AND (1340) WRIT PETITION NO. 4659 OF 2025 AND (1341) WRIT PETITION NO. 4660 OF 2025 AND (1342) WRIT PETITION NO. 4661 OF 2025 AND (1343) WRIT PETITION NO. 4662 OF 2025 AND (1344) WRIT PETITION NO. 4663 OF 2025 AND (1345) WRIT PETITION NO. 4664 OF 2025 AND (1346) WRIT PETITION NO. 4665 OF 2025 AND (1347) WRIT PETITION NO. 4666 OF 2025 AND Gauri Gaekwad 46 of 141

401@ors.WP-2895-2022.odt (1348) WRIT PETITION NO. 4667 OF 2025 AND (1349) WRIT PETITION NO. 4668 OF 2025 AND (1350) WRIT PETITION NO. 4669 OF 2025 AND (1351) WRIT PETITION NO. 4670 OF 2025 AND (1352) WRIT PETITION NO. 4671 OF 2025 AND (1353) WRIT PETITION NO. 4672 OF 2025 AND (1354) WRIT PETITION NO. 4673 OF 2025 AND (1355) WRIT PETITION NO. 4675 OF 2025 AND (1356) WRIT PETITION NO. 4676 OF 2025 AND (1357) WRIT PETITION NO. 4677 OF 2025 AND (1358) WRIT PETITION NO. 4678 OF 2025 AND (1359) WRIT PETITION NO. 4679 OF 2025 AND (1360) WRIT PETITION NO. 4680 OF 2025 AND (1361) WRIT PETITION NO. 4687 OF 2025 AND (1362) WRIT PETITION NO. 4693 OF 2025 AND (1363) WRIT PETITION NO. 4705 OF 2025 AND (1364) WRIT PETITION NO. 4735 OF 2025 AND (1365) WRIT PETITION NO. 4736 OF 2025 AND (1366) WRIT PETITION NO. 4737 OF 2025 AND (1367) WRIT PETITION NO. 4738 OF 2025 AND (1368) WRIT PETITION NO. 4739 OF 2025 AND (1369) WRIT PETITION NO. 4740 OF 2025 Gauri Gaekwad 47 of 141

401@ors.WP-2895-2022.odt AND (1370) WRIT PETITION NO. 4741 OF 2025 AND (1371) WRIT PETITION NO. 4742 OF 2025 AND (1372) WRIT PETITION NO. 4743 OF 2025 AND (1373) WRIT PETITION NO. 4744 OF 2025 AND (1374) WRIT PETITION NO. 4745 OF 2025 AND (1375) WRIT PETITION NO. 4746 OF 2025 AND (1376) WRIT PETITION NO. 4821 OF 2025 AND (1377) WRIT PETITION NO. 4869 OF 2025 AND (1378) WRIT PETITION NO. 4870 OF 2025 AND (1379) WRIT PETITION NO. 4871 OF 2025 AND (1380) WRIT PETITION NO. 4872 OF 2025 AND (1381) WRIT PETITION NO. 4873 OF 2025 AND (1382) WRIT PETITION NO. 4874 OF 2025 AND (1383) WRIT PETITION NO. 4875 OF 2025 AND (1384) WRIT PETITION NO. 4876 OF 2025 AND (1385) WRIT PETITION NO. 4877 OF 2025 AND (1386) WRIT PETITION NO. 4878 OF 2025 AND (1387) WRIT PETITION NO. 4879 OF 2025 AND (1388) WRIT PETITION NO. 4880 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18430 OF 2026 IN WRIT PETITION NO. 4880 OF 2025 AND Gauri Gaekwad 48 of 141

401@ors.WP-2895-2022.odt (1389) WRIT PETITION NO. 4881 OF 2025 AND (1390) WRIT PETITION NO. 4882 OF 2025 AND (1391) WRIT PETITION NO. 4883 OF 2025 AND (1392) WRIT PETITION NO. 4884 OF 2025 AND (1393) WRIT PETITION NO. 4885 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18449 OF 2026 IN WRIT PETITION NO. 4885 OF 2025 AND (1394) WRIT PETITION NO. 4886 OF 2025 AND (1395) WRIT PETITION NO. 4915 OF 2025 AND (1396) WRIT PETITION NO. 4916 OF 2025 AND (1397) WRIT PETITION NO. 4918 OF 2025 AND (1398) WRIT PETITION NO. 4919 OF 2025 AND (1399) WRIT PETITION NO. 4920 OF 2025 AND (1400) WRIT PETITION NO. 4920 OF 2025 AND (1401) WRIT PETITION NO. 4921 OF 2025 AND (1402) WRIT PETITION NO. 4922 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18442 OF 2026 IN WRIT PETITION NO. 4922 OF 2025 AND (1403) WRIT PETITION NO. 4923 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18422 OF 2026 IN WRIT PETITION NO. 4923 OF 2025 AND (1404) WRIT PETITION NO. 4924 OF 2025 Gauri Gaekwad 49 of 141

401@ors.WP-2895-2022.odt AND (1405) WRIT PETITION NO. 4925 OF 2025 AND (1406) WRIT PETITION NO. 4926 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18446 OF 2026 IN WRIT PETITION NO. 4926 OF 2025 AND (1407) WRIT PETITION NO. 4927 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18438 OF 2026 IN WRIT PETITION NO. 4927 OF 2025 AND (1408) WRIT PETITION NO. 4928 OF 2025 AND (1409) WRIT PETITION NO. 4929 OF 2025 AND (1410) WRIT PETITION NO. 4931 OF 2025 AND (1411) WRIT PETITION NO. 4933 OF 2025 AND (1412) WRIT PETITION NO. 4934 OF 2025 AND (1413) WRIT PETITION NO. 4935 OF 2025 AND (1414) WRIT PETITION NO. 4937 OF 2025 AND (1415) WRIT PETITION NO. 4938 OF 2025 AND (1416) WRIT PETITION NO. 5018 OF 2025 AND (1417) WRIT PETITION NO. 5019 OF 2025 AND (1418) WRIT PETITION NO. 5020 OF 2025 AND (1419) WRIT PETITION NO. 5021 OF 2025 AND (1420) WRIT PETITION NO. 5022 OF 2025 AND (1421) WRIT PETITION NO. 5024 OF 2025 AND Gauri Gaekwad 50 of 141

401@ors.WP-2895-2022.odt (1422) WRIT PETITION NO. 5025 OF 2025 AND (1423) WRIT PETITION NO. 5026 OF 2025 AND (1424) WRIT PETITION NO. 5027 OF 2025 AND (1425) WRIT PETITION NO. 5028 OF 2025 AND (1426) WRIT PETITION NO. 5029 OF 2025 AND (1427) WRIT PETITION NO. 5030 OF 2025 AND (1428) WRIT PETITION NO. 5031 OF 2025 AND (1429) WRIT PETITION NO. 5032 OF 2025 AND (1430) WRIT PETITION NO. 5033 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18343 OF 2026 IN WRIT PETITION NO. 5033 OF 2025 AND (1431) WRIT PETITION NO. 5034 OF 2025 AND (1432) WRIT PETITION NO. 5035 OF 2025 AND (1433) WRIT PETITION NO. 5036 OF 2025 AND (1434) WRIT PETITION NO. 5037 OF 2025 AND (1435) WRIT PETITION NO. 5038 OF 2025 AND (1436) WRIT PETITION NO. 5042 OF 2025 AND (1437) WRIT PETITION NO. 5043 OF 2025 AND (1438) WRIT PETITION NO. 5044 OF 2025 AND (1439) WRIT PETITION NO. 5045 OF 2025 AND (1440) WRIT PETITION NO. 5046 OF 2025 AND (1441) WRIT PETITION NO. 5049 OF 2025 Gauri Gaekwad 51 of 141

401@ors.WP-2895-2022.odt AND (1442) WRIT PETITION NO. 5050 OF 2025 AND (1443) WRIT PETITION NO. 5053 OF 2025 AND (1444) WRIT PETITION NO. 5054 OF 2025 AND (1445) WRIT PETITION NO. 5061 OF 2025 AND (1446) WRIT PETITION NO. 5067 OF 2025 AND (1447) WRIT PETITION NO. 5068 OF 2025 AND (1448) WRIT PETITION NO. 5069 OF 2025 AND (1449) WRIT PETITION NO. 5070 OF 2025 AND (1450) WRIT PETITION NO. 5072 OF 2025 AND (1451) WRIT PETITION NO. 5074 OF 2025 AND (1452) WRIT PETITION NO. 5075 OF 2025 AND (1453) WRIT PETITION NO. 5076 OF 2025 AND (1454) WRIT PETITION NO. 5077 OF 2025 AND (1455) WRIT PETITION NO. 5081 OF 2025 AND (1456) WRIT PETITION NO. 5082 OF 2025 AND (1457) WRIT PETITION NO. 5083 OF 2025 AND (1458) WRIT PETITION NO. 5084 OF 2025 AND (1459) WRIT PETITION NO. 5085 OF 2025 AND (1460) WRIT PETITION NO. 5087 OF 2025 AND (1461) WRIT PETITION NO. 5088 OF 2025 AND (1462) WRIT PETITION NO. 5089 OF 2025 AND Gauri Gaekwad 52 of 141

401@ors.WP-2895-2022.odt (1463) WRIT PETITION NO. 5092 OF 2025 AND (1464) WRIT PETITION NO. 5093 OF 2025 AND (1465) WRIT PETITION NO. 5094 OF 2025 AND (1466) WRIT PETITION NO. 5095 OF 2025 AND (1467) WRIT PETITION NO. 5096 OF 2025 AND (1468) WRIT PETITION NO. 5097 OF 2025 AND (1469) WRIT PETITION NO. 5099 OF 2025 AND (1470) WRIT PETITION NO. 5103 OF 2025 AND (1471) WRIT PETITION NO. 5104 OF 2025 AND (1472) WRIT PETITION NO. 5105 OF 2025 AND (1473) WRIT PETITION NO. 5106 OF 2025 AND (1474) WRIT PETITION NO. 5109 OF 2025 AND (1475) WRIT PETITION NO. 5113 OF 2025 AND (1476) WRIT PETITION NO. 5114 OF 2025 AND (1477) WRIT PETITION NO. 5115 OF 2025 AND (1478) WRIT PETITION NO. 5116 OF 2025 AND (1479) WRIT PETITION NO. 5117 OF 2025 AND (1480) WRIT PETITION NO. 5121 OF 2025 AND (1481) WRIT PETITION NO. 5122 OF 2025 AND (1482) WRIT PETITION NO. 5123 OF 2025 AND (1483) WRIT PETITION NO. 5124 OF 2025 AND (1484) WRIT PETITION NO. 5126 OF 2025 Gauri Gaekwad 53 of 141

401@ors.WP-2895-2022.odt AND (1485) WRIT PETITION NO. 5127 OF 2025 AND (1486) WRIT PETITION NO. 5128 OF 2025 AND (1487) WRIT PETITION NO. 5130 OF 2025 AND (1488) WRIT PETITION NO. 5132 OF 2025 AND (1489) WRIT PETITION NO. 5133 OF 2025 AND (1490) WRIT PETITION NO. 5134 OF 2025 AND (1491) WRIT PETITION NO. 5135 OF 2025 AND (1492) WRIT PETITION NO. 5136 OF 2025 AND (1493) WRIT PETITION NO. 5137 OF 2025 AND (1494) WRIT PETITION NO. 5138 OF 2025 AND (1495) WRIT PETITION NO. 5139 OF 2025 AND (1496) WRIT PETITION NO. 5141 OF 2025 AND (1497) WRIT PETITION NO. 5143 OF 2025 AND (1498) WRIT PETITION NO. 5147 OF 2025 AND (1499) WRIT PETITION NO. 5148 OF 2025 AND (1500) WRIT PETITION NO. 5149 OF 2025 AND (1501) WRIT PETITION NO. 5150 OF 2025 AND (1502) WRIT PETITION NO. 5151 OF 2025 AND (1503) WRIT PETITION NO. 5152 OF 2025 AND (1504) WRIT PETITION NO. 5153 OF 2025 AND (1505) WRIT PETITION NO. 5155 OF 2025 AND Gauri Gaekwad 54 of 141

401@ors.WP-2895-2022.odt (1506) WRIT PETITION NO. 5156 OF 2025 AND (1507) WRIT PETITION NO. 5157 OF 2025 AND (1508) WRIT PETITION NO. 5158 OF 2025 AND (1509) WRIT PETITION NO. 5161 OF 2025 AND (1510) WRIT PETITION NO. 5162 OF 2025 AND (1511) WRIT PETITION NO. 5167 OF 2025 AND (1512) WRIT PETITION NO. 5168 OF 2025 AND (1513) WRIT PETITION NO. 5169 OF 2025 AND (1514) WRIT PETITION NO. 5170 OF 2025 AND (1515) WRIT PETITION NO. 5171 OF 2025 AND (1516) WRIT PETITION NO. 5172 OF 2025 AND (1517) WRIT PETITION NO. 5173 OF 2025 AND (1518) WRIT PETITION NO. 5174 OF 2025 AND (1519) WRIT PETITION NO. 5175 OF 2025 AND (1520) WRIT PETITION NO. 5177 OF 2025 AND (1521) WRIT PETITION NO. 5180 OF 2025 AND (1522) WRIT PETITION NO. 5183 OF 2025 AND (1523) WRIT PETITION NO. 5184 OF 2025 AND (1524) WRIT PETITION NO. 5185 OF 2025 AND (1525) WRIT PETITION NO. 5188 OF 2025 AND (1526) WRIT PETITION NO. 5189 OF 2025 AND (1527) WRIT PETITION NO. 5192 OF 2025 Gauri Gaekwad 55 of 141

401@ors.WP-2895-2022.odt AND (1528) WRIT PETITION NO. 5193 OF 2025 AND (1529) WRIT PETITION NO. 5194 OF 2025 AND (1530) WRIT PETITION NO. 5195 OF 2025 AND (1531) WRIT PETITION NO. 5196 OF 2025 AND (1532) WRIT PETITION NO. 5197 OF 2025 AND (1533) WRIT PETITION NO. 5198 OF 2025 AND (1534) WRIT PETITION NO. 5199 OF 2025 AND (1535) WRIT PETITION NO. 5200 OF 2025 AND (1536) WRIT PETITION NO. 5201 OF 2025 AND (1537) WRIT PETITION NO. 5203 OF 2025 AND (1538) WRIT PETITION NO. 5209 OF 2025 AND (1539) WRIT PETITION NO. 5210 OF 2025 AND (1540) WRIT PETITION NO. 5211 OF 2025 AND (1541) WRIT PETITION NO. 5212 OF 2025 AND (1542) WRIT PETITION NO. 5213 OF 2025 AND (1543) WRIT PETITION NO. 5214 OF 2025 AND (1544) WRIT PETITION NO. 5215 OF 2025 AND (1545) WRIT PETITION NO. 5216 OF 2025 AND (1546) WRIT PETITION NO. 5217 OF 2025 AND (1547) WRIT PETITION NO. 5218 OF 2025 AND (1548) WRIT PETITION NO. 5219 OF 2025 AND Gauri Gaekwad 56 of 141

401@ors.WP-2895-2022.odt (1549) WRIT PETITION NO. 5221 OF 2025 AND (1550) WRIT PETITION NO. 5222 OF 2025 AND (1551) WRIT PETITION NO. 5226 OF 2025 AND (1552) WRIT PETITION NO. 5228 OF 2025 AND (1553) WRIT PETITION NO. 5233 OF 2025 AND (1554) WRIT PETITION NO. 5234 OF 2025 AND (1555) WRIT PETITION NO. 5236 OF 2025 AND (1556) WRIT PETITION NO. 5238 OF 2025 AND (1557) WRIT PETITION NO. 5241 OF 2025 AND (1558) WRIT PETITION NO. 5243 OF 2025 AND (1559) WRIT PETITION NO. 5245 OF 2025 AND (1560) WRIT PETITION NO. 5247 OF 2025 AND (1561) WRIT PETITION NO. 5248 OF 2025 AND (1562) WRIT PETITION NO. 5249 OF 2025 AND (1563) WRIT PETITION NO. 5253 OF 2025 AND (1564) WRIT PETITION NO. 5255 OF 2025 AND (1565) WRIT PETITION NO. 5256 OF 2025 AND (1566) WRIT PETITION NO. 5260 OF 2025 AND (1567) WRIT PETITION NO. 5261 OF 2025 AND (1568) WRIT PETITION NO. 5264 OF 2025 AND (1569) WRIT PETITION NO. 5265 OF 2025 AND (1570) WRIT PETITION NO. 5267 OF 2025 Gauri Gaekwad 57 of 141

401@ors.WP-2895-2022.odt AND (1571) WRIT PETITION NO. 5268 OF 2025 AND (1572) WRIT PETITION NO. 5269 OF 2025 AND (1573) WRIT PETITION NO. 5273 OF 2025 AND (1574) WRIT PETITION NO. 5275 OF 2025 AND (1575) WRIT PETITION NO. 5276 OF 2025 AND (1576) WRIT PETITION NO. 5279 OF 2025 AND (1577) WRIT PETITION NO. 5282 OF 2025 AND (1578) WRIT PETITION NO. 5286 OF 2025 AND (1579) WRIT PETITION NO. 5288 OF 2025 AND (1580) WRIT PETITION NO. 5289 OF 2025 AND (1581) WRIT PETITION NO. 5290 OF 2025 AND (1582) WRIT PETITION NO. 5292 OF 2025 AND (1583) WRIT PETITION NO. 5294 OF 2025 AND (1584) WRIT PETITION NO. 5295 OF 2025 AND (1585) WRIT PETITION NO. 5297 OF 2025 AND (1586) WRIT PETITION NO. 5298 OF 2025 AND (1587) WRIT PETITION NO. 5299 OF 2025 AND (1588) WRIT PETITION NO. 5300 OF 2025 AND (1589) WRIT PETITION NO. 5301 OF 2025 AND (1590) WRIT PETITION NO. 5302 OF 2025 AND (1591) WRIT PETITION NO. 5303 OF 2025 AND Gauri Gaekwad 58 of 141

401@ors.WP-2895-2022.odt (1592) WRIT PETITION NO. 5304 OF 2025 AND (1593) WRIT PETITION NO. 5305 OF 2025 AND (1594) WRIT PETITION NO. 5306 OF 2025 AND (1595) WRIT PETITION NO. 5307 OF 2025 AND (1596) WRIT PETITION NO. 5308 OF 2025 AND (1597) WRIT PETITION NO. 5309 OF 2025 AND (1598) WRIT PETITION NO. 5310 OF 2025 AND (1599) WRIT PETITION NO. 5311 OF 2025 AND (1600) WRIT PETITION NO. 5312 OF 2025 AND (1601) WRIT PETITION NO. 5312 OF 2025 AND (1602) WRIT PETITION NO. 5313 OF 2025 AND (1603) WRIT PETITION NO. 5314 OF 2025 AND (1604) WRIT PETITION NO. 5315 OF 2025 AND (1605) WRIT PETITION NO. 5316 OF 2025 AND (1606) WRIT PETITION NO. 5317 OF 2025 AND (1607) WRIT PETITION NO. 5320 OF 2025 AND (1608) WRIT PETITION NO. 5321 OF 2025 AND (1609) WRIT PETITION NO. 5323 OF 2025 AND (1610) WRIT PETITION NO. 5324 OF 2025 AND (1611) WRIT PETITION NO. 5325 OF 2025 AND (1612) WRIT PETITION NO. 5326 OF 2025 AND (1613) WRIT PETITION NO. 5328 OF 2025 Gauri Gaekwad 59 of 141

401@ors.WP-2895-2022.odt AND (1614) WRIT PETITION NO. 5329 OF 2025 AND (1615) WRIT PETITION NO. 5330 OF 2025 AND (1616) WRIT PETITION NO. 5331 OF 2025 AND (1617) WRIT PETITION NO. 5332 OF 2025 AND (1618) WRIT PETITION NO. 5333 OF 2025 AND (1619) WRIT PETITION NO. 5334 OF 2025 AND (1620) WRIT PETITION NO. 5335 OF 2025 AND (1621) WRIT PETITION NO. 5336 OF 2025 AND (1622) WRIT PETITION NO. 5337 OF 2025 AND (1623) WRIT PETITION NO. 5339 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18451 OF 2026 IN WRIT PETITION NO. 5339 OF 2025 AND (1624) WRIT PETITION NO. 5341 OF 2025 AND (1625) WRIT PETITION NO. 5343 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18411 OF 2026 IN WRIT PETITION NO. 5343 OF 2025 AND (1626) WRIT PETITION NO. 5344 OF 2025 AND (1627) WRIT PETITION NO. 5354 OF 2025 AND (1628) WRIT PETITION NO. 5356 OF 2025 AND (1629) WRIT PETITION NO. 5357 OF 2025 AND (1630) WRIT PETITION NO. 5358 OF 2025 AND Gauri Gaekwad 60 of 141

401@ors.WP-2895-2022.odt (1631) WRIT PETITION NO. 5359 OF 2025 AND (1632) WRIT PETITION NO. 5360 OF 2025 AND (1633) WRIT PETITION NO. 5362 OF 2025 AND (1634) WRIT PETITION NO. 5363 OF 2025 AND (1635) WRIT PETITION NO. 5364 OF 2025 AND (1636) WRIT PETITION NO. 5369 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18382 OF 2026 IN WRIT PETITION NO. 5369 OF 2025 AND (1637) WRIT PETITION NO. 5370 OF 2025 AND (1638) WRIT PETITION NO. 5371 OF 2025 AND (1639) WRIT PETITION NO. 5373 OF 2025 AND (1640) WRIT PETITION NO. 5374 OF 2025 AND (1641) WRIT PETITION NO. 5374 OF 2025 AND (1642) WRIT PETITION NO. 5375 OF 2025 AND (1643) WRIT PETITION NO. 5376 OF 2025 AND (1644) WRIT PETITION NO. 5377 OF 2025 AND (1645) WRIT PETITION NO. 5378 OF 2025 AND (1646) WRIT PETITION NO. 5379 OF 2025 AND (1647) WRIT PETITION NO. 5380 OF 2025 AND (1648) WRIT PETITION NO. 5381 OF 2025 AND (1649) WRIT PETITION NO. 5382 OF 2025 AND (1650) WRIT PETITION NO. 5383 OF 2025 Gauri Gaekwad 61 of 141

401@ors.WP-2895-2022.odt AND (1651) WRIT PETITION NO. 5384 OF 2025 AND (1652) WRIT PETITION NO. 5385 OF 2025 AND (1653) WRIT PETITION NO. 5386 OF 2025 AND (1654) WRIT PETITION NO. 5390 OF 2025 WITH INTERIM APPLICATION (ST) NO. 18345 OF 2026 IN WRIT PETITION NO. 5390 OF 2025 AND (1655) WRIT PETITION NO. 5395 OF 2025 AND (1656) WRIT PETITION NO. 5411 OF 2025 AND (1657) WRIT PETITION NO. 5413 OF 2025 WITH INTERIM APPLICATION (ST) NO. 19238 OF 2026 IN WRIT PETITION NO. 5413 OF 2025 AND (1658) WRIT PETITION NO. 5415 OF 2025 AND (1659) WRIT PETITION NO. 5416 OF 2025 AND (1660) WRIT PETITION NO. 5417 OF 2025 AND (1661) WRIT PETITION NO. 5418 OF 2025 AND (1662) WRIT PETITION NO. 5422 OF 2025 AND (1663) WRIT PETITION NO. 5423 OF 2025 AND (1664) WRIT PETITION NO. 5424 OF 2025 AND (1665) WRIT PETITION NO. 5425 OF 2025 AND (1666) WRIT PETITION NO. 5426 OF 2025 AND (1667) WRIT PETITION NO. 5428 OF 2025 AND Gauri Gaekwad 62 of 141

401@ors.WP-2895-2022.odt (1668) WRIT PETITION NO. 5432 OF 2025 AND (1669) WRIT PETITION NO. 5435 OF 2025 AND (1670) WRIT PETITION NO. 5437 OF 2025 AND (1671) WRIT PETITION NO. 5439 OF 2025 AND (1672) WRIT PETITION NO. 5441 OF 2025 AND (1673) WRIT PETITION NO. 5442 OF 2025 AND (1674) WRIT PETITION NO. 5444 OF 2025 AND (1675) WRIT PETITION NO. 5461 OF 2025 AND (1676) WRIT PETITION NO. 5463 OF 2025 AND (1677) WRIT PETITION NO. 5466 OF 2025 AND (1678) WRIT PETITION NO. 5467 OF 2025 AND (1679) WRIT PETITION NO. 5468 OF 2025 AND (1680) WRIT PETITION NO. 5471 OF 2025 AND (1681) WRIT PETITION NO. 5472 OF 2025 AND (1682) WRIT PETITION NO. 5473 OF 2025 AND (1683) WRIT PETITION NO. 5474 OF 2025 AND (1684) WRIT PETITION NO. 5475 OF 2025 AND (1685) WRIT PETITION NO. 5476 OF 2025 AND (1686) WRIT PETITION NO. 5477 OF 2025 AND (1687) WRIT PETITION NO. 5478 OF 2025 AND (1688) WRIT PETITION NO. 5479 OF 2025 AND (1689) WRIT PETITION NO. 5480 OF 2025 Gauri Gaekwad 63 of 141

401@ors.WP-2895-2022.odt AND (1690) WRIT PETITION NO. 5481 OF 2025 AND (1691) WRIT PETITION NO. 5482 OF 2025 AND (1692) WRIT PETITION NO. 5483 OF 2025 AND (1693) WRIT PETITION NO. 5484 OF 2025 AND (1694) WRIT PETITION NO. 5489 OF 2025 AND (1695) WRIT PETITION NO. 5490 OF 2025 AND (1696) WRIT PETITION NO. 5492 OF 2025 AND (1697) WRIT PETITION NO. 5494 OF 2025 AND (1698) WRIT PETITION NO. 5496 OF 2025 AND (1699) WRIT PETITION NO. 5497 OF 2025 AND (1700) WRIT PETITION NO. 5498 OF 2025 AND (1701) WRIT PETITION NO. 5502 OF 2025 AND (1702) WRIT PETITION NO. 5503 OF 2025 AND (1703) WRIT PETITION NO. 5505 OF 2025 AND (1704) WRIT PETITION NO. 5506 OF 2025 AND (1705) WRIT PETITION NO. 5507 OF 2025 AND (1706) WRIT PETITION NO. 5509 OF 2025 AND (1707) WRIT PETITION NO. 5511 OF 2025 AND (1708) WRIT PETITION NO. 5512 OF 2025 AND (1709) WRIT PETITION NO. 5514 OF 2025 AND (1710) WRIT PETITION NO. 5516 OF 2025 AND Gauri Gaekwad 64 of 141

401@ors.WP-2895-2022.odt (1711) WRIT PETITION NO. 5518 OF 2025 AND (1712) WRIT PETITION NO. 5520 OF 2025 AND (1713) WRIT PETITION NO. 5521 OF 2025 AND (1714) WRIT PETITION NO. 5525 OF 2025 AND (1715) WRIT PETITION NO. 5526 OF 2025 AND (1716) WRIT PETITION NO. 5527 OF 2025 AND (1717) WRIT PETITION NO. 5531 OF 2025 AND (1718) WRIT PETITION NO. 5532 OF 2025 AND (1719) WRIT PETITION NO. 5533 OF 2025 AND (1720) WRIT PETITION NO. 5535 OF 2025 AND (1721) WRIT PETITION NO. 5536 OF 2025 AND (1722) WRIT PETITION NO. 5537 OF 2025 AND (1723) WRIT PETITION NO. 5538 OF 2025 AND (1724) WRIT PETITION NO. 5539 OF 2025 AND (1725) WRIT PETITION NO. 5543 OF 2025 AND (1726) WRIT PETITION NO. 5544 OF 2025 AND (1727) WRIT PETITION NO. 5545 OF 2025 AND (1728) WRIT PETITION NO. 5546 OF 2025 AND (1729) WRIT PETITION NO. 5547 OF 2025 AND (1730) WRIT PETITION NO. 5549 OF 2025 AND (1731) WRIT PETITION NO. 5550 OF 2025 AND (1732) WRIT PETITION NO. 5552 OF 2025 Gauri Gaekwad 65 of 141

401@ors.WP-2895-2022.odt AND (1733) WRIT PETITION NO. 5554 OF 2025 AND (1734) WRIT PETITION NO. 5555 OF 2025 AND (1735) WRIT PETITION NO. 5556 OF 2025 AND (1736) WRIT PETITION NO. 5557 OF 2025 AND (1737) WRIT PETITION NO. 5560 OF 2025 AND (1738) WRIT PETITION NO. 5561 OF 2025 AND (1739) WRIT PETITION NO. 5565 OF 2025 AND (1740) WRIT PETITION NO. 5566 OF 2025 AND (1741) WRIT PETITION NO. 5567 OF 2025 AND (1742) WRIT PETITION NO. 5568 OF 2025 AND (1743) WRIT PETITION NO. 5569 OF 2025 AND (1744) WRIT PETITION NO. 5570 OF 2025 AND (1745) WRIT PETITION NO. 5571 OF 2025 AND (1746) WRIT PETITION NO. 5572 OF 2025 AND (1747) WRIT PETITION NO. 5573 OF 2025 AND (1748) WRIT PETITION NO. 5574 OF 2025 AND (1749) WRIT PETITION NO. 5575 OF 2025 AND (1750) WRIT PETITION NO. 5576 OF 2025 AND (1751) WRIT PETITION NO. 5577 OF 2025 AND (1752) WRIT PETITION NO. 5578 OF 2025 AND (1753) WRIT PETITION NO. 5579 OF 2025 AND Gauri Gaekwad 66 of 141

401@ors.WP-2895-2022.odt (1754) WRIT PETITION NO. 5580 OF 2025 AND (1755) WRIT PETITION NO. 5887 OF 2025 AND (1756) WRIT PETITION NO. 5889 OF 2025 AND (1757) WRIT PETITION NO. 5890 OF 2025 AND (1758) WRIT PETITION NO. 6143 OF 2025 AND (1759) WRIT PETITION NO. 6146 OF 2025 AND (1760) WRIT PETITION NO. 6154 OF 2025 AND (1761) WRIT PETITION NO. 6155 OF 2025 AND (1762) WRIT PETITION NO. 6420 OF 2025 AND (1763) WRIT PETITION NO. 6422 OF 2025 AND (1764) WRIT PETITION NO. 6423 OF 2025 AND (1765) WRIT PETITION NO. 6427 OF 2025 AND (1766) WRIT PETITION NO. 6430 OF 2025 AND (1767) WRIT PETITION NO. 6433 OF 2025 AND (1768) WRIT PETITION NO. 6439 OF 2025 AND (1769) WRIT PETITION NO. 6440 OF 2025 AND (1770) WRIT PETITION NO. 6441 OF 2025 AND (1771) WRIT PETITION NO. 6443 OF 2025 AND (1772) WRIT PETITION NO. 6505 OF 2025 AND (1773) WRIT PETITION NO. 6506 OF 2025 AND (1774) WRIT PETITION NO. 6624 OF 2025 AND (1775) WRIT PETITION NO. 6627 OF 2025 Gauri Gaekwad 67 of 141

401@ors.WP-2895-2022.odt AND (1776) WRIT PETITION NO. 6632 OF 2025 AND (1777) WRIT PETITION NO. 6640 OF 2025 AND (1778) WRIT PETITION NO. 6819 OF 2025 AND (1779) WRIT PETITION NO. 6871 OF 2025 AND (1780) WRIT PETITION NO. 6967 OF 2025 AND (1781) WRIT PETITION NO. 7268 OF 2025 AND (1782) WRIT PETITION NO. 7361 OF 2025 AND (1783) WRIT PETITION NO. 7363 OF 2025 AND (1784) WRIT PETITION NO. 7365 OF 2025 AND (1785) WRIT PETITION NO. 7366 OF 2025 AND (1786) WRIT PETITION NO. 7372 OF 2025 AND (1787) WRIT PETITION NO. 7391 OF 2025 AND (1788) WRIT PETITION NO. 7400 OF 2025 AND (1789) WRIT PETITION NO. 7404 OF 2025 AND (1790) WRIT PETITION NO. 7405 OF 2025 AND (1791) WRIT PETITION NO. 7407 OF 2025 AND (1792) WRIT PETITION NO. 7408 OF 2025 AND (1793) WRIT PETITION NO. 7410 OF 2025 AND (1794) WRIT PETITION NO. 7411 OF 2025 AND (1795) WRIT PETITION NO. 7412 OF 2025 AND (1796) WRIT PETITION NO. 7413 OF 2025 AND Gauri Gaekwad 68 of 141

401@ors.WP-2895-2022.odt (1797) WRIT PETITION NO. 7415 OF 2025 AND (1798) WRIT PETITION NO. 7426 OF 2025 AND (1799) WRIT PETITION NO. 7427 OF 2025 AND (1800) WRIT PETITION NO. 7428 OF 2025 AND (1801) WRIT PETITION NO. 7430 OF 2025 AND (1802) WRIT PETITION NO. 7465 OF 2025 AND (1803) WRIT PETITION NO. 7474 OF 2025 AND (1804) WRIT PETITION NO. 7476 OF 2025 AND (1805) WRIT PETITION NO. 7479 OF 2025 AND (1806) WRIT PETITION NO. 7482 OF 2025 AND (1807) WRIT PETITION NO. 7483 OF 2025 AND (1808) WRIT PETITION NO. 7484 OF 2025 AND (1809) WRIT PETITION NO. 7485 OF 2025 AND (1810) WRIT PETITION NO. 7487 OF 2025 AND (1811) WRIT PETITION NO. 7488 OF 2025 AND (1812) WRIT PETITION NO. 7505 OF 2025 AND (1813) WRIT PETITION NO. 7514 OF 2025 AND (1814) WRIT PETITION NO. 7519 OF 2025 AND (1815) WRIT PETITION NO. 7526 OF 2025 AND (1816) WRIT PETITION NO. 7559 OF 2025 AND (1817) WRIT PETITION NO. 7561 OF 2025 AND (1818) WRIT PETITION NO. 7562 OF 2025 Gauri Gaekwad 69 of 141

401@ors.WP-2895-2022.odt AND (1819) WRIT PETITION NO. 7564 OF 2025 AND (1820) WRIT PETITION NO. 7565 OF 2025 AND (1821) WRIT PETITION NO. 7567 OF 2025 AND (1822) WRIT PETITION NO. 7569 OF 2025 AND (1823) WRIT PETITION NO. 7571 OF 2025 AND (1824) WRIT PETITION NO. 7572 OF 2025 AND (1825) WRIT PETITION NO. 7573 OF 2025 AND (1826) WRIT PETITION NO. 7575 OF 2025 AND (1827) WRIT PETITION NO. 7576 OF 2025 AND (1828) WRIT PETITION NO. 7577 OF 2025 AND (1829) WRIT PETITION NO. 7578 OF 2025 AND (1830) WRIT PETITION NO. 7580 OF 2025 AND (1831) WRIT PETITION NO. 7582 OF 2025 AND (1832) WRIT PETITION NO. 7583 OF 2025 AND (1833) WRIT PETITION NO. 7584 OF 2025 AND (1834) WRIT PETITION NO. 7586 OF 2025 AND (1835) WRIT PETITION NO. 7592 OF 2025 AND (1836) WRIT PETITION NO. 7593 OF 2025 AND (1837) WRIT PETITION NO. 7594 OF 2025 AND (1838) WRIT PETITION NO. 7595 OF 2025 AND (1839) WRIT PETITION NO. 7596 OF 2025 AND Gauri Gaekwad 70 of 141

401@ors.WP-2895-2022.odt (1840) WRIT PETITION NO. 7597 OF 2025 AND (1841) WRIT PETITION NO. 7598 OF 2025 AND (1842) WRIT PETITION NO. 7599 OF 2025 AND (1843) WRIT PETITION NO. 7600 OF 2025 AND (1844) WRIT PETITION NO. 7604 OF 2025 AND (1845) WRIT PETITION NO. 7609 OF 2025 AND (1846) WRIT PETITION NO. 7610 OF 2025 AND (1847) WRIT PETITION NO. 7611 OF 2025 AND (1848) WRIT PETITION NO. 7612 OF 2025 AND (1849) WRIT PETITION NO. 7615 OF 2025 AND (1850) WRIT PETITION NO. 7616 OF 2025 AND (1851) WRIT PETITION NO. 7619 OF 2025 AND (1852) WRIT PETITION NO. 7622 OF 2025 AND (1853) WRIT PETITION NO. 7624 OF 2025 AND (1854) WRIT PETITION NO. 7625 OF 2025 AND (1855) WRIT PETITION NO. 7627 OF 2025 AND (1856) WRIT PETITION NO. 7631 OF 2025 AND (1857) WRIT PETITION NO. 7634 OF 2025 AND (1858) WRIT PETITION NO. 7635 OF 2025 AND (1859) WRIT PETITION NO. 7636 OF 2025 AND (1860) WRIT PETITION NO. 7637 OF 2025 AND (1861) WRIT PETITION NO. 7638 OF 2025 Gauri Gaekwad 71 of 141

401@ors.WP-2895-2022.odt AND (1862) WRIT PETITION NO. 7640 OF 2025 AND (1863) WRIT PETITION NO. 7642 OF 2025 AND (1864) WRIT PETITION NO. 7643 OF 2025 AND (1865) WRIT PETITION NO. 7644 OF 2025 AND (1866) WRIT PETITION NO. 7645 OF 2025 AND (1867) WRIT PETITION NO. 7648 OF 2025 AND (1868) WRIT PETITION NO. 7649 OF 2025 AND (1869) WRIT PETITION NO. 7650 OF 2025 AND (1870) WRIT PETITION NO. 7651 OF 2025 AND (1871) WRIT PETITION NO. 7652 OF 2025 AND (1872) WRIT PETITION NO. 7653 OF 2025 AND (1873) WRIT PETITION NO. 7696 OF 2025 AND (1874) WRIT PETITION NO. 7697 OF 2025 AND (1875) WRIT PETITION NO. 7699 OF 2025 AND (1876) WRIT PETITION NO. 7700 OF 2025 AND (1877) WRIT PETITION NO. 7701 OF 2025 AND (1878) WRIT PETITION NO. 7702 OF 2025 AND (1879) WRIT PETITION NO. 7703 OF 2025 AND (1880) WRIT PETITION NO. 7705 OF 2025 AND (1881) WRIT PETITION NO. 7706 OF 2025 AND (1882) WRIT PETITION NO. 7707 OF 2025 AND Gauri Gaekwad 72 of 141

401@ors.WP-2895-2022.odt (1883) WRIT PETITION NO. 7708 OF 2025 AND (1884) WRIT PETITION NO. 7709 OF 2025 AND (1885) WRIT PETITION NO. 7710 OF 2025 AND (1886) WRIT PETITION NO. 7711 OF 2025 AND (1887) WRIT PETITION NO. 7712 OF 2025 AND (1888) WRIT PETITION NO. 7713 OF 2025 AND (1889) WRIT PETITION NO. 7714 OF 2025 AND (1890) WRIT PETITION NO. 7715 OF 2025 AND (1891) WRIT PETITION NO. 7716 OF 2025 AND (1892) WRIT PETITION NO. 7717 OF 2025 AND (1893) WRIT PETITION NO. 7719 OF 2025 AND (1894) WRIT PETITION NO. 7720 OF 2025 AND (1895) WRIT PETITION NO. 7721 OF 2025 AND (1896) WRIT PETITION NO. 7722 OF 2025 AND (1897) WRIT PETITION NO. 7724 OF 2025 AND (1898) WRIT PETITION NO. 7725 OF 2025 AND (1899) WRIT PETITION NO. 7726 OF 2025 AND (1900) WRIT PETITION NO. 7727 OF 2025 AND (1901) WRIT PETITION NO. 7728 OF 2025 AND (1902) WRIT PETITION NO. 7729 OF 2025 AND (1903) WRIT PETITION NO. 7730 OF 2025 AND (1904) WRIT PETITION NO. 7731 OF 2025 Gauri Gaekwad 73 of 141

401@ors.WP-2895-2022.odt AND (1905) WRIT PETITION NO. 7732 OF 2025 AND (1906) WRIT PETITION NO. 7733 OF 2025 AND (1907) WRIT PETITION NO. 7734 OF 2025 AND (1908) WRIT PETITION NO. 7735 OF 2025 AND (1909) WRIT PETITION NO. 7736 OF 2025 AND (1910) WRIT PETITION NO. 7737 OF 2025 AND (1911) WRIT PETITION NO. 7738 OF 2025 AND (1912) WRIT PETITION NO. 7739 OF 2025 AND (1913) WRIT PETITION NO. 7742 OF 2025 AND (1914) WRIT PETITION NO. 7745 OF 2025 AND (1915) WRIT PETITION NO. 7746 OF 2025 AND (1916) WRIT PETITION NO. 7748 OF 2025 AND (1917) WRIT PETITION NO. 7750 OF 2025 AND (1918) WRIT PETITION NO. 7751 OF 2025 AND (1919) WRIT PETITION NO. 7752 OF 2025 AND (1920) WRIT PETITION NO. 7755 OF 2025 AND (1921) WRIT PETITION NO. 7756 OF 2025 AND (1922) WRIT PETITION NO. 7758 OF 2025 AND (1923) WRIT PETITION NO. 7759 OF 2025 AND (1924) WRIT PETITION NO. 7760 OF 2025 AND (1925) WRIT PETITION NO. 7761 OF 2025 AND Gauri Gaekwad 74 of 141

401@ors.WP-2895-2022.odt (1926) WRIT PETITION NO. 7762 OF 2025 AND (1927) WRIT PETITION NO. 7763 OF 2025 AND (1928) WRIT PETITION NO. 7764 OF 2025 AND (1929) WRIT PETITION NO. 7766 OF 2025 AND (1930) WRIT PETITION NO. 7767 OF 2025 AND (1931) WRIT PETITION NO. 7958 OF 2025 AND (1932) WRIT PETITION NO. 8008 OF 2025 AND (1933) WRIT PETITION NO. 8109 OF 2025 AND (1934) WRIT PETITION NO. 8110 OF 2025 AND (1935) WRIT PETITION NO. 8112 OF 2025 AND (1936) WRIT PETITION NO. 8120 OF 2025 AND (1937) WRIT PETITION NO. 8125 OF 2025 AND (1938) WRIT PETITION NO. 8127 OF 2025 AND (1939) WRIT PETITION NO. 8128 OF 2025 AND (1940) WRIT PETITION NO. 8130 OF 2025 AND (1941) WRIT PETITION NO. 8131 OF 2025 AND (1942) WRIT PETITION NO. 8133 OF 2025 AND (1943) WRIT PETITION NO. 8134 OF 2025 AND (1944) WRIT PETITION NO. 8136 OF 2025 AND (1945) WRIT PETITION NO. 8137 OF 2025 AND (1946) WRIT PETITION NO. 8139 OF 2025 AND (1947) WRIT PETITION NO. 8141 OF 2025 Gauri Gaekwad 75 of 141

401@ors.WP-2895-2022.odt AND (1948) WRIT PETITION NO. 8347 OF 2025 AND (1949) WRIT PETITION NO. 8405 OF 2025 AND (1950) WRIT PETITION NO. 8506 OF 2025 AND (1951) WRIT PETITION NO. 8525 OF 2025 AND (1952) WRIT PETITION NO. 8540 OF 2025 AND (1953) WRIT PETITION NO. 8541 OF 2025 AND (1954) WRIT PETITION NO. 8554 OF 2025 AND (1955) WRIT PETITION NO. 8555 OF 2025 AND (1956) WRIT PETITION NO. 8556 OF 2025 AND (1957) WRIT PETITION NO. 8558 OF 2025 AND (1958) WRIT PETITION NO. 8560 OF 2025 AND (1959) WRIT PETITION NO. 8561 OF 2025 AND (1960) WRIT PETITION NO. 8562 OF 2025 AND (1961) WRIT PETITION NO. 8564 OF 2025 AND (1962) WRIT PETITION NO. 8566 OF 2025 AND (1963) WRIT PETITION NO. 8569 OF 2025 AND (1964) WRIT PETITION NO. 8570 OF 2025 AND (1965) WRIT PETITION NO. 8571 OF 2025 AND (1966) WRIT PETITION NO. 8573 OF 2025 AND (1967) WRIT PETITION NO. 8584 OF 2025 AND (1968) WRIT PETITION NO. 8585 OF 2025 AND Gauri Gaekwad 76 of 141

401@ors.WP-2895-2022.odt (1969) WRIT PETITION NO. 8586 OF 2025 AND (1970) WRIT PETITION NO. 8588 OF 2025 AND (1971) WRIT PETITION NO. 8589 OF 2025 AND (1972) WRIT PETITION NO. 8620 OF 2025 AND (1973) WRIT PETITION NO. 8661 OF 2025 AND (1974) WRIT PETITION NO. 8675 OF 2025 AND (1975) WRIT PETITION NO. 8677 OF 2025 AND (1976) WRIT PETITION NO. 8678 OF 2025 AND (1977) WRIT PETITION NO. 8679 OF 2025 AND (1978) WRIT PETITION NO. 8680 OF 2025 AND (1979) WRIT PETITION NO. 8681 OF 2025 AND (1980) WRIT PETITION NO. 8683 OF 2025 AND (1981) WRIT PETITION NO. 8684 OF 2025 AND (1982) WRIT PETITION NO. 8685 OF 2025 AND (1983) WRIT PETITION NO. 8692 OF 2025 AND (1984) WRIT PETITION NO. 8693 OF 2025 AND (1985) WRIT PETITION NO. 8694 OF 2025 AND (1986) WRIT PETITION NO. 8695 OF 2025 AND (1987) WRIT PETITION NO. 8697 OF 2025 AND (1988) WRIT PETITION NO. 8698 OF 2025 AND (1989) WRIT PETITION NO. 8820 OF 2025 AND (1990) WRIT PETITION NO. 8830 OF 2025 Gauri Gaekwad 77 of 141

401@ors.WP-2895-2022.odt AND (1991) WRIT PETITION NO. 8831 OF 2025 AND (1992) WRIT PETITION NO. 8852 OF 2025 AND (1993) WRIT PETITION NO. 8853 OF 2025 AND (1994) WRIT PETITION NO. 8857 OF 2025 AND (1995) WRIT PETITION NO. 8871 OF 2025 AND (1996) WRIT PETITION NO. 8872 OF 2025 AND (1997) WRIT PETITION NO. 8873 OF 2025 AND (1998) WRIT PETITION NO. 8881 OF 2025 AND (1999) WRIT PETITION NO. 8945 OF 2025 AND (2000) WRIT PETITION NO. 9015 OF 2025 AND (2001) WRIT PETITION NO. 9017 OF 2025 AND (2002) WRIT PETITION NO. 9020 OF 2025 AND (2003) WRIT PETITION NO. 9021 OF 2025 AND (2004) WRIT PETITION NO. 9022 OF 2025 AND (2005) WRIT PETITION NO. 9048 OF 2025 AND (2006) WRIT PETITION NO. 9062 OF 2025 AND (2007) WRIT PETITION NO. 9063 OF 2025 AND (2008) WRIT PETITION NO. 9066 OF 2025 AND (2009) WRIT PETITION NO. 9117 OF 2025 AND (2010) WRIT PETITION NO. 9119 OF 2025 AND (2011) WRIT PETITION NO. 9120 OF 2025 AND Gauri Gaekwad 78 of 141

401@ors.WP-2895-2022.odt (2012) WRIT PETITION NO. 9125 OF 2025 AND (2013) WRIT PETITION NO. 9126 OF 2025 AND (2014) WRIT PETITION NO. 9142 OF 2025 AND (2015) WRIT PETITION NO. 9143 OF 2025 AND (2016) WRIT PETITION NO. 9149 OF 2025 AND (2017) WRIT PETITION NO. 9150 OF 2025 AND (2018) WRIT PETITION NO. 9288 OF 2025 AND (2019) WRIT PETITION NO. 9290 OF 2025 AND (2020) WRIT PETITION NO. 9346 OF 2025 AND (2021) WRIT PETITION NO. 9347 OF 2025 AND (2022) WRIT PETITION NO. 9348 OF 2025 AND (2023) WRIT PETITION NO. 9428 OF 2025 AND (2024) WRIT PETITION NO. 9524 OF 2025 AND (2025) WRIT PETITION NO. 9555 OF 2025 AND (2026) WRIT PETITION NO. 9604 OF 2025 AND (2027) WRIT PETITION NO. 9614 OF 2025 AND (2028) WRIT PETITION NO. 9629 OF 2025 AND (2029) WRIT PETITION NO. 9631 OF 2025 AND (2030) WRIT PETITION NO. 9634 OF 2025 AND (2031) WRIT PETITION NO. 9635 OF 2025 AND (2032) WRIT PETITION NO. 9638 OF 2025 AND (2033) WRIT PETITION NO. 9766 OF 2025 Gauri Gaekwad 79 of 141

401@ors.WP-2895-2022.odt AND (2034) WRIT PETITION NO. 9769 OF 2025 AND (2035) WRIT PETITION NO. 10010 OF 2025 AND (2036) WRIT PETITION NO. 10013 OF 2025 AND (2037) WRIT PETITION NO. 10015 OF 2025 AND (2038) WRIT PETITION NO. 10018 OF 2025 AND (2039) WRIT PETITION NO. 10020 OF 2025 AND (2040) WRIT PETITION NO. 10204 OF 2025 AND (2041) WRIT PETITION NO. 10256 OF 2025 AND (2042) WRIT PETITION NO. 10262 OF 2025 AND (2043) WRIT PETITION NO. 10263 OF 2025 AND (2044) WRIT PETITION NO. 10264 OF 2025 AND (2045) WRIT PETITION NO. 10265 OF 2025 AND (2046) WRIT PETITION NO. 10276 OF 2025 AND (2047) WRIT PETITION NO. 10277 OF 2025 AND (2048) WRIT PETITION NO. 10280 OF 2025 AND (2049) WRIT PETITION NO. 10285 OF 2025 AND (2050) WRIT PETITION NO. 10291 OF 2025 AND (2051) WRIT PETITION NO. 10315 OF 2025 AND (2052) WRIT PETITION NO. 10316 OF 2025 AND (2053) WRIT PETITION NO. 10339 OF 2025 AND (2054) WRIT PETITION NO. 10340 OF 2025 AND Gauri Gaekwad 80 of 141

401@ors.WP-2895-2022.odt (2055) WRIT PETITION NO. 10402 OF 2025 AND (2056) WRIT PETITION NO. 10418 OF 2025 AND (2057) WRIT PETITION NO. 10419 OF 2025 AND (2058) WRIT PETITION NO. 10606 OF 2025 AND (2059) WRIT PETITION NO. 10607 OF 2025 AND (2060) WRIT PETITION NO. 10668 OF 2025 AND (2061) WRIT PETITION NO. 10671 OF 2025 AND (2062) WRIT PETITION NO. 10674 OF 2025 WITH INTERIM APPLICATION (ST) NO. 15438 OF 2026 IN WRIT PETITION NO. 10674 OF 2025 AND (2063) WRIT PETITION NO. 10677 OF 2025 WITH INTERIM APPLICATION (ST) NO. 15490 OF 2026 IN WRIT PETITION NO. 10677 OF 2025 AND (2064) WRIT PETITION NO. 10678 OF 2025 AND (2065) WRIT PETITION NO. 10680 OF 2025 AND (2066) WRIT PETITION NO. 10681 OF 2025 AND (2067) WRIT PETITION NO. 10682 OF 2025 AND (2068) WRIT PETITION NO. 10683 OF 2025 AND (2069) WRIT PETITION NO. 10684 OF 2025 AND (2070) WRIT PETITION NO. 10686 OF 2025 AND (2071) WRIT PETITION NO. 10688 OF 2025 AND (2072) WRIT PETITION NO. 10692 OF 2025 Gauri Gaekwad 81 of 141

401@ors.WP-2895-2022.odt AND (2073) WRIT PETITION NO. 10699 OF 2025 WITH INTERIM APPLICATION (ST) NO. 15454 OF 2026 IN WRIT PETITION NO. 10699 OF 2025 AND (2074) WRIT PETITION NO. 10706 OF 2025 AND (2075) WRIT PETITION NO. 10742 OF 2025 AND (2076) WRIT PETITION NO. 10777 OF 2025 AND (2077) WRIT PETITION NO. 10778 OF 2025 AND (2078) WRIT PETITION NO. 10779 OF 2025 AND (2079) WRIT PETITION NO. 10834 OF 2025 AND (2080) WRIT PETITION NO. 10835 OF 2025 AND (2081) WRIT PETITION NO. 10836 OF 2025 AND (2082) WRIT PETITION NO. 10917 OF 2025 AND (2083) WRIT PETITION NO. 10978 OF 2025 AND (2084) WRIT PETITION NO. 10979 OF 2025 AND (2085) WRIT PETITION NO. 10981 OF 2025 AND (2086) WRIT PETITION NO. 11047 OF 2025 AND (2087) WRIT PETITION NO. 11140 OF 2025 AND (2088) WRIT PETITION NO. 11148 OF 2025 AND (2089) WRIT PETITION NO. 11149 OF 2025 AND (2090) WRIT PETITION NO. 11166 OF 2025 AND (2091) WRIT PETITION NO. 11167 OF 2025 AND Gauri Gaekwad 82 of 141

401@ors.WP-2895-2022.odt (2092) WRIT PETITION NO. 11168 OF 2025 AND (2093) WRIT PETITION NO. 11169 OF 2025 AND (2094) WRIT PETITION NO. 11170 OF 2025 AND (2095) WRIT PETITION NO. 11208 OF 2025 AND (2096) WRIT PETITION NO. 11257 OF 2025 AND (2097) WRIT PETITION NO. 11258 OF 2025 AND (2098) WRIT PETITION NO. 11259 OF 2025 AND (2099) WRIT PETITION NO. 11262 OF 2025 AND (2100) WRIT PETITION NO. 11286 OF 2025 AND (2101) WRIT PETITION NO. 11289 OF 2025 AND (2102) WRIT PETITION NO. 11290 OF 2025 AND (2103) WRIT PETITION NO. 11291 OF 2025 AND (2104) WRIT PETITION NO. 11345 OF 2025 AND (2105) WRIT PETITION NO. 11347 OF 2025 AND (2106) WRIT PETITION NO. 11371 OF 2025 AND (2107) WRIT PETITION NO. 11372 OF 2025 AND (2108) WRIT PETITION NO. 11490 OF 2025 AND (2109) WRIT PETITION NO. 11491 OF 2025 AND (2110) WRIT PETITION NO. 11492 OF 2025 AND (2111) WRIT PETITION NO. 11493 OF 2025 AND (2112) WRIT PETITION NO. 11543 OF 2025 AND (2113) WRIT PETITION NO. 11544 OF 2025 Gauri Gaekwad 83 of 141

401@ors.WP-2895-2022.odt AND (2114) WRIT PETITION NO. 11588 OF 2025 AND (2115) WRIT PETITION NO. 11592 OF 2025 AND (2116) WRIT PETITION NO. 11593 OF 2025 AND (2117) WRIT PETITION NO. 11599 OF 2025 AND (2118) WRIT PETITION NO. 11600 OF 2025 AND (2119) WRIT PETITION NO. 11627 OF 2025 AND (2120) WRIT PETITION NO. 11628 OF 2025 AND (2121) WRIT PETITION NO. 11629 OF 2025 AND (2122) WRIT PETITION NO. 11632 OF 2025 AND (2123) WRIT PETITION NO. 11633 OF 2025 AND (2124) WRIT PETITION NO. 11634 OF 2025 AND (2125) WRIT PETITION NO. 11635 OF 2025 AND (2126) WRIT PETITION NO. 11639 OF 2025 AND (2127) WRIT PETITION NO. 11640 OF 2025 AND (2128) WRIT PETITION NO. 11641 OF 2025 AND (2129) WRIT PETITION NO. 11829 OF 2025 AND (2130) WRIT PETITION NO. 11851 OF 2025 AND (2131) WRIT PETITION NO. 11852 OF 2025 AND (2132) WRIT PETITION NO. 11853 OF 2025 AND (2133) WRIT PETITION NO. 11855 OF 2025 AND (2134) WRIT PETITION NO. 11856 OF 2025 AND Gauri Gaekwad 84 of 141

401@ors.WP-2895-2022.odt (2135) WRIT PETITION NO. 11857 OF 2025 AND (2136) WRIT PETITION NO. 11858 OF 2025 AND (2137) WRIT PETITION NO. 11859 OF 2025 AND (2138) WRIT PETITION NO. 11860 OF 2025 AND (2139) WRIT PETITION NO. 11861 OF 2025 AND (2140) WRIT PETITION NO. 11869 OF 2025 AND (2141) WRIT PETITION NO. 11870 OF 2025 AND (2142) WRIT PETITION NO. 11872 OF 2025 AND (2143) WRIT PETITION NO. 11873 OF 2025 AND (2144) WRIT PETITION NO. 11883 OF 2025 AND (2145) WRIT PETITION NO. 11964 OF 2025 AND (2146) WRIT PETITION NO. 11984 OF 2025 AND (2147) WRIT PETITION NO. 11985 OF 2025 AND (2148) WRIT PETITION NO. 12055 OF 2025 AND (2149) WRIT PETITION NO. 12057 OF 2025 AND (2150) WRIT PETITION NO. 12059 OF 2025 AND (2151) WRIT PETITION NO. 12069 OF 2025 AND (2152) WRIT PETITION NO. 12074 OF 2025 AND (2153) WRIT PETITION NO. 12076 OF 2025 AND (2154) WRIT PETITION NO. 12082 OF 2025 AND (2155) WRIT PETITION NO. 12094 OF 2025 AND (2156) WRIT PETITION NO. 12095 OF 2025 Gauri Gaekwad 85 of 141

401@ors.WP-2895-2022.odt AND (2157) WRIT PETITION NO. 12096 OF 2025 AND (2158) WRIT PETITION NO. 12100 OF 2025 AND (2159) WRIT PETITION NO. 12104 OF 2025 AND (2160) WRIT PETITION NO. 12108 OF 2025 AND (2161) WRIT PETITION NO. 12115 OF 2025 AND (2162) WRIT PETITION NO. 12124 OF 2025 AND (2163) WRIT PETITION NO. 12155 OF 2025 AND (2164) WRIT PETITION NO. 12221 OF 2025 AND (2165) WRIT PETITION NO. 12222 OF 2025 AND (2166) WRIT PETITION NO. 12223 OF 2025 AND (2167) WRIT PETITION NO. 12227 OF 2025 AND (2168) WRIT PETITION NO. 12247 OF 2025 AND (2169) WRIT PETITION NO. 12466 OF 2025 AND (2170) WRIT PETITION NO. 12471 OF 2025 AND (2171) WRIT PETITION NO. 12472 OF 2025 AND (2172) WRIT PETITION NO. 12481 OF 2025 AND (2173) WRIT PETITION NO. 12483 OF 2025 AND (2174) WRIT PETITION NO. 12484 OF 2025 AND (2175) WRIT PETITION NO. 12485 OF 2025 AND (2176) WRIT PETITION NO. 12486 OF 2025 AND (2177) WRIT PETITION NO. 12488 OF 2025 AND Gauri Gaekwad 86 of 141

401@ors.WP-2895-2022.odt (2178) WRIT PETITION NO. 12538 OF 2025 AND (2179) WRIT PETITION NO. 12539 OF 2025 AND (2180) WRIT PETITION NO. 12540 OF 2025 AND (2181) WRIT PETITION NO. 12541 OF 2025 AND (2182) WRIT PETITION NO. 12543 OF 2025 AND (2183) WRIT PETITION NO. 12544 OF 2025 AND (2184) WRIT PETITION NO. 12545 OF 2025 AND (2185) WRIT PETITION NO. 12548 OF 2025 AND (2186) WRIT PETITION NO. 12550 OF 2025 AND (2187) WRIT PETITION NO. 12551 OF 2025 AND (2188) WRIT PETITION NO. 12552 OF 2025 AND (2189) WRIT PETITION NO. 12554 OF 2025 AND (2190) WRIT PETITION NO. 12555 OF 2025 AND (2191) WRIT PETITION NO. 12563 OF 2025 AND (2192) WRIT PETITION NO. 12564 OF 2025 AND (2193) WRIT PETITION NO. 12567 OF 2025 AND (2194) WRIT PETITION NO. 12569 OF 2025 AND (2195) WRIT PETITION NO. 12570 OF 2025 AND (2196) WRIT PETITION NO. 12571 OF 2025 AND (2197) WRIT PETITION NO. 12572 OF 2025 AND (2198) WRIT PETITION NO. 12579 OF 2025 AND (2199) WRIT PETITION NO. 12580 OF 2025 Gauri Gaekwad 87 of 141

401@ors.WP-2895-2022.odt AND (2200) WRIT PETITION NO. 12636 OF 2025 AND (2201) WRIT PETITION NO. 12670 OF 2025 AND (2202) WRIT PETITION NO. 12678 OF 2025 AND (2203) WRIT PETITION NO. 12694 OF 2025 AND (2204) WRIT PETITION NO. 12695 OF 2025 AND (2205) WRIT PETITION NO. 12705 OF 2025 AND (2206) WRIT PETITION NO. 12710 OF 2025 AND (2207) WRIT PETITION NO. 12843 OF 2025 AND (2208) WRIT PETITION NO. 12919 OF 2025 AND (2209) WRIT PETITION NO. 12926 OF 2025 AND (2210) WRIT PETITION NO. 12927 OF 2025 AND (2211) WRIT PETITION NO. 12928 OF 2025 AND (2212) WRIT PETITION NO. 12929 OF 2025 AND (2213) WRIT PETITION NO. 12932 OF 2025 AND (2214) WRIT PETITION NO. 12952 OF 2025 AND (2215) WRIT PETITION NO. 13170 OF 2025 AND (2216) WRIT PETITION NO. 13173 OF 2025 AND (2217) WRIT PETITION NO. 13179 OF 2025 AND (2218) WRIT PETITION NO. 13208 OF 2025 AND (2219) WRIT PETITION NO. 13304 OF 2025 AND (2220) WRIT PETITION NO. 13305 OF 2025 AND Gauri Gaekwad 88 of 141

401@ors.WP-2895-2022.odt (2221) WRIT PETITION NO. 13306 OF 2025 AND (2222) WRIT PETITION NO. 13307 OF 2025 AND (2223) WRIT PETITION NO. 13381 OF 2025 AND (2224) WRIT PETITION NO. 13385 OF 2025 AND (2225) WRIT PETITION NO. 13386 OF 2025 AND (2226) WRIT PETITION NO. 13387 OF 2025 AND (2227) WRIT PETITION NO. 13388 OF 2025 AND (2228) WRIT PETITION NO. 13389 OF 2025 AND (2229) WRIT PETITION NO. 13390 OF 2025 AND (2230) WRIT PETITION NO. 13391 OF 2025 AND (2231) WRIT PETITION NO. 13392 OF 2025 AND (2232) WRIT PETITION NO. 13393 OF 2025 AND (2233) WRIT PETITION NO. 13394 OF 2025 AND (2234) WRIT PETITION NO. 13395 OF 2025 AND (2235) WRIT PETITION NO. 13396 OF 2025 AND (2236) WRIT PETITION NO. 13397 OF 2025 AND (2237) WRIT PETITION NO. 13398 OF 2025 AND (2238) WRIT PETITION NO. 13399 OF 2025 AND (2239) WRIT PETITION NO. 13400 OF 2025 AND (2240) WRIT PETITION NO. 13401 OF 2025 AND (2241) WRIT PETITION NO. 13402 OF 2025 AND (2242) WRIT PETITION NO. 13403 OF 2025 Gauri Gaekwad 89 of 141

401@ors.WP-2895-2022.odt AND (2243) WRIT PETITION NO. 13404 OF 2025 AND (2244) WRIT PETITION NO. 13405 OF 2025 AND (2245) WRIT PETITION NO. 13406 OF 2025 AND (2246) WRIT PETITION NO. 13407 OF 2025 AND (2247) WRIT PETITION NO. 13408 OF 2025 AND (2248) WRIT PETITION NO. 13409 OF 2025 AND (2249) WRIT PETITION NO. 13418 OF 2025 AND (2250) WRIT PETITION NO. 13431 OF 2025 AND (2251) WRIT PETITION NO. 13432 OF 2025 AND (2252) WRIT PETITION NO. 13433 OF 2025 AND (2253) WRIT PETITION NO. 13444 OF 2025 AND (2254) WRIT PETITION NO. 13507 OF 2025 AND (2255) WRIT PETITION NO. 13509 OF 2025 AND (2256) WRIT PETITION NO. 13663 OF 2025 AND (2257) WRIT PETITION NO. 13744 OF 2025 AND (2258) WRIT PETITION NO. 13799 OF 2025 AND (2259) WRIT PETITION NO. 15035 OF 2025 AND (2260) WRIT PETITION NO. 15140 OF 2025 AND (2261) WRIT PETITION (ST) NO. 15186 OF 2025 AND (2262) WRIT PETITION NO. 15203 OF 2025 AND (2263) WRIT PETITION NO. 15225 OF 2025 AND Gauri Gaekwad 90 of 141

401@ors.WP-2895-2022.odt (2264) WRIT PETITION NO. 15226 OF 2025 AND (2265) WRIT PETITION NO. 15227 OF 2025 AND (2266) WRIT PETITION NO. 15274 OF 2025 AND (2267) WRIT PETITION NO. 15278 OF 2025 AND (2268) WRIT PETITION NO. 15279 OF 2025 AND (2269) WRIT PETITION NO. 15280 OF 2025 AND (2270) WRIT PETITION NO. 15281 OF 2025 AND (2271) WRIT PETITION NO. 15282 OF 2025 AND (2272) WRIT PETITION NO. 15283 OF 2025 AND (2273) WRIT PETITION NO. 15284 OF 2025 AND (2274) WRIT PETITION NO. 15285 OF 2025 AND (2275) WRIT PETITION NO. 15286 OF 2025 AND (2276) WRIT PETITION NO. 15287 OF 2025 AND (2277) WRIT PETITION NO. 15288 OF 2025 AND (2278) WRIT PETITION NO. 15289 OF 2025 AND (2279) WRIT PETITION NO. 15290 OF 2025 AND (2280) WRIT PETITION NO. 15291 OF 2025 AND (2281) WRIT PETITION NO. 15292 OF 2025 AND (2282) WRIT PETITION NO. 15294 OF 2025 AND (2283) WRIT PETITION NO. 15295 OF 2025 AND (2284) WRIT PETITION NO. 15296 OF 2025 AND (2285) WRIT PETITION NO. 15297 OF 2025 Gauri Gaekwad 91 of 141

401@ors.WP-2895-2022.odt AND (2286) WRIT PETITION NO. 15298 OF 2025 AND (2287) WRIT PETITION NO. 15300 OF 2025 AND (2288) WRIT PETITION NO. 15642 OF 2025 AND (2289) WRIT PETITION NO. 15665 OF 2025 AND (2290) WRIT PETITION NO. 15666 OF 2025 AND (2291) WRIT PETITION NO. 15667 OF 2025 AND (2292) WRIT PETITION NO. 15668 OF 2025 AND (2293) WRIT PETITION NO. 15669 OF 2025 AND (2294) WRIT PETITION NO. 15670 OF 2025 AND (2295) WRIT PETITION NO. 15672 OF 2025 AND (2296) WRIT PETITION NO. 15673 OF 2025 AND (2297) WRIT PETITION NO. 15680 OF 2025 AND (2298) WRIT PETITION NO. 15734 OF 2025 AND (2299) WRIT PETITION NO. 15737 OF 2025 AND (2300) WRIT PETITION NO. 15738 OF 2025 AND (2301) WRIT PETITION NO. 15739 OF 2025 AND (2302) WRIT PETITION NO. 15740 OF 2025 AND (2303) WRIT PETITION NO. 15746 OF 2025 AND (2304) WRIT PETITION NO. 15901 OF 2025 AND (2305) WRIT PETITION NO. 15902 OF 2025 AND (2306) WRIT PETITION NO. 15903 OF 2025 AND Gauri Gaekwad 92 of 141

401@ors.WP-2895-2022.odt (2307) WRIT PETITION NO. 15906 OF 2025 AND (2308) WRIT PETITION NO. 15907 OF 2025 AND (2309) WRIT PETITION NO. 15914 OF 2025 AND (2310) WRIT PETITION NO. 15915 OF 2025 AND (2311) WRIT PETITION NO. 15917 OF 2025 AND (2312) WRIT PETITION NO. 15920 OF 2025 AND (2313) WRIT PETITION NO. 15921 OF 2025 AND (2314) WRIT PETITION NO. 15923 OF 2025 AND (2315) WRIT PETITION NO. 15925 OF 2025 AND (2316) WRIT PETITION NO. 15927 OF 2025 AND (2317) WRIT PETITION NO. 15931 OF 2025 AND (2318) WRIT PETITION NO. 15934 OF 2025 AND (2319) WRIT PETITION NO. 15936 OF 2025 AND (2320) WRIT PETITION NO. 15938 OF 2025 AND (2321) WRIT PETITION NO. 16080 OF 2025 AND (2322) WRIT PETITION NO. 16081 OF 2025 AND (2323) WRIT PETITION NO. 16084 OF 2025 AND (2324) WRIT PETITION NO. 16086 OF 2025 AND (2325) WRIT PETITION NO. 16188 OF 2025 AND (2326) WRIT PETITION NO. 16190 OF 2025 AND (2327) WRIT PETITION NO. 16274 OF 2025 AND (2328) WRIT PETITION NO. 16281 OF 2025 Gauri Gaekwad 93 of 141

401@ors.WP-2895-2022.odt AND (2329) WRIT PETITION NO. 16283 OF 2025 AND (2330) WRIT PETITION NO. 16285 OF 2025 AND (2331) WRIT PETITION NO. 16286 OF 2025 AND (2332) WRIT PETITION NO. 16316 OF 2025 AND (2333) WRIT PETITION NO. 16332 OF 2025 AND (2334) WRIT PETITION NO. 16334 OF 2025 AND (2335) WRIT PETITION NO. 16342 OF 2025 AND (2336) WRIT PETITION NO. 16343 OF 2025 AND (2337) WRIT PETITION NO. 16402 OF 2025 AND (2338) WRIT PETITION NO. 16458 OF 2025 AND (2339) WRIT PETITION NO. 16461 OF 2025 AND (2340) WRIT PETITION NO. 16486 OF 2025 AND (2341) WRIT PETITION NO. 16562 OF 2025 AND (2342) WRIT PETITION NO. 16701 OF 2025 AND (2343) WRIT PETITION NO. 16703 OF 2025 AND (2344) WRIT PETITION NO. 16706 OF 2025 AND (2345) WRIT PETITION NO. 16715 OF 2025 AND (2346) WRIT PETITION NO. 16731 OF 2025 AND (2347) WRIT PETITION NO. 16733 OF 2025 AND (2348) WRIT PETITION NO. 16734 OF 2025 AND (2349) WRIT PETITION NO. 16735 OF 2025 AND Gauri Gaekwad 94 of 141

401@ors.WP-2895-2022.odt (2350) WRIT PETITION NO. 16783 OF 2025 AND (2351) WRIT PETITION NO. 16819 OF 2025 AND (2352) WRIT PETITION NO. 16820 OF 2025 AND (2353) WRIT PETITION NO. 16920 OF 2025 AND (2354) WRIT PETITION NO. 16924 OF 2025 AND (2355) WRIT PETITION NO. 16933 OF 2025 AND (2356) WRIT PETITION NO. 16936 OF 2025 AND (2357) WRIT PETITION NO. 16937 OF 2025 AND (2358) WRIT PETITION NO. 16938 OF 2025 AND (2359) WRIT PETITION NO. 16939 OF 2025 AND (2360) WRIT PETITION NO. 16940 OF 2025 AND (2361) WRIT PETITION NO. 16953 OF 2025 WITH INTERIM APPLICATION (ST) NO. 15543 OF 2026 IN WRIT PETITION NO. 16953 OF 2025 AND (2362) WRIT PETITION NO. 17019 OF 2025 AND (2363) WRIT PETITION NO. 17066 OF 2025 AND (2364) WRIT PETITION NO. 17067 OF 2025 AND (2365) WRIT PETITION NO. 17153 OF 2025 AND (2366) WRIT PETITION NO. 17157 OF 2025 AND (2367) WRIT PETITION NO. 17480 OF 2025 AND (2368) WRIT PETITION NO. 17513 OF 2025 AND (2369) WRIT PETITION NO. 17625 OF 2025 Gauri Gaekwad 95 of 141

401@ors.WP-2895-2022.odt AND (2370) WRIT PETITION NO. 17626 OF 2025 AND (2371) WRIT PETITION NO. 17627 OF 2025 AND (2372) WRIT PETITION NO. 17719 OF 2025 AND (2373) WRIT PETITION NO. 17730 OF 2025 AND (2374) WRIT PETITION NO. 17733 OF 2025 AND (2375) WRIT PETITION NO. 17819 OF 2025 AND (2376) WRIT PETITION NO. 17823 OF 2025 AND (2377) WRIT PETITION (ST) NO. 37428 OF 2025 AND (2378) WRIT PETITION (ST) NO. 41160 OF 2025 AND (2379) WRIT PETITION NO. 5 OF 2026 AND (2380) WRIT PETITION NO. 7 OF 2026 AND (2381) WRIT PETITION NO. 8 OF 2026 AND (2382) WRIT PETITION NO. 9 OF 2026 AND (2383) WRIT PETITION NO. 10 OF 2026 AND (2384) WRIT PETITION NO. 11 OF 2026 AND (2385) WRIT PETITION NO. 12 OF 2026 AND (2386) WRIT PETITION NO. 13 OF 2026 AND (2387) WRIT PETITION NO. 14 OF 2026 AND (2388) WRIT PETITION NO. 15 OF 2026 AND (2389) WRIT PETITION NO. 16 OF 2026 AND (2390) WRIT PETITION NO. 17 OF 2026 AND Gauri Gaekwad 96 of 141

401@ors.WP-2895-2022.odt (2391) WRIT PETITION NO. 18 OF 2026 AND (2392) WRIT PETITION NO. 19 OF 2026 AND (2393) WRIT PETITION NO. 21 OF 2026 AND (2394) WRIT PETITION NO. 23 OF 2026 AND (2395) WRIT PETITION NO. 26 OF 2026 AND (2396) WRIT PETITION NO. 27 OF 2026 AND (2397) WRIT PETITION NO. 28 OF 2026 AND (2398) WRIT PETITION NO. 30 OF 2026 AND (2399) WRIT PETITION NO. 33 OF 2026 AND (2400) WRIT PETITION NO. 34 OF 2026 AND (2401) WRIT PETITION NO. 35 OF 2026 AND (2402) WRIT PETITION NO. 36 OF 2026 AND (2403) WRIT PETITION NO. 37 OF 2026 AND (2404) WRIT PETITION NO. 38 OF 2026 AND (2405) WRIT PETITION NO. 39 OF 2026 AND (2406) WRIT PETITION NO. 40 OF 2026 AND (2407) WRIT PETITION NO. 41 OF 2026 AND (2408) WRIT PETITION NO. 42 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18437 OF 2026 IN WRIT PETITION NO. 42 OF 2026 AND (2409) WRIT PETITION NO. 43 OF 2026 AND (2410) WRIT PETITION NO. 44 OF 2026 Gauri Gaekwad 97 of 141

401@ors.WP-2895-2022.odt AND (2411) WRIT PETITION NO. 45 OF 2026 AND (2412) WRIT PETITION NO. 46 OF 2026 AND (2413) WRIT PETITION NO. 47 OF 2026 AND (2414) WRIT PETITION NO. 48 OF 2026 AND (2415) WRIT PETITION NO. 49 OF 2026 AND (2416) WRIT PETITION NO. 50 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18435 OF 2026 IN WRIT PETITION NO. 50 OF 2026 AND (2417) WRIT PETITION NO. 51 OF 2026 AND (2418) WRIT PETITION NO. 52 OF 2026 AND (2419) WRIT PETITION NO. 53 OF 2026 AND (2420) WRIT PETITION NO. 54 OF 2026 AND (2421) WRIT PETITION NO. 55 OF 2026 AND (2422) WRIT PETITION NO. 56 OF 2026 AND (2423) WRIT PETITION NO. 58 OF 2026 AND (2424) WRIT PETITION NO. 63 OF 2026 AND (2425) WRIT PETITION NO. 64 OF 2026 AND (2426) WRIT PETITION NO. 65 OF 2026 AND (2427) WRIT PETITION NO. 66 OF 2026 AND (2428) WRIT PETITION NO. 67 OF 2026 AND (2429) WRIT PETITION NO. 69 OF 2026 AND Gauri Gaekwad 98 of 141

401@ors.WP-2895-2022.odt (2430) WRIT PETITION NO. 71 OF 2026 AND (2431) WRIT PETITION NO. 72 OF 2026 AND (2432) WRIT PETITION NO. 73 OF 2026 AND (2433) WRIT PETITION NO. 74 OF 2026 AND (2434) WRIT PETITION NO. 75 OF 2026 AND (2435) WRIT PETITION NO. 76 OF 2026 AND (2436) WRIT PETITION NO. 77 OF 2026 AND (2437) WRIT PETITION NO. 78 OF 2026 AND (2438) WRIT PETITION NO. 79 OF 2026 AND (2439) WRIT PETITION NO. 80 OF 2026 AND (2440) WRIT PETITION NO. 81 OF 2026 AND (2441) WRIT PETITION NO. 82 OF 2026 AND (2442) WRIT PETITION NO. 83 OF 2026 AND (2443) WRIT PETITION NO. 84 OF 2026 AND (2444) WRIT PETITION NO. 85 OF 2026 AND (2445) WRIT PETITION NO. 86 OF 2026 AND (2446) WRIT PETITION NO. 89 OF 2026 AND (2447) WRIT PETITION NO. 90 OF 2026 AND (2448) WRIT PETITION NO. 92 OF 2026 AND (2449) WRIT PETITION NO. 93 OF 2026 AND (2450) WRIT PETITION NO. 94 OF 2026 AND (2451) WRIT PETITION NO. 94 OF 2026 Gauri Gaekwad 99 of 141

401@ors.WP-2895-2022.odt AND (2452) WRIT PETITION NO. 95 OF 2026 AND (2453) WRIT PETITION NO. 97 OF 2026 AND (2454) WRIT PETITION NO. 97 OF 2026 AND (2455) WRIT PETITION NO. 98 OF 2026 AND (2456) WRIT PETITION NO. 99 OF 2026 AND (2457) WRIT PETITION NO. 101 OF 2026 AND (2458) WRIT PETITION NO. 102 OF 2026 AND (2459) WRIT PETITION NO. 103 OF 2026 AND (2460) WRIT PETITION NO. 104 OF 2026 AND (2461) WRIT PETITION NO. 105 OF 2026 AND (2462) WRIT PETITION NO. 110 OF 2026 AND (2463) WRIT PETITION NO. 112 OF 2026 AND (2464) WRIT PETITION NO. 114 OF 2026 AND (2465) WRIT PETITION NO. 115 OF 2026 AND (2466) WRIT PETITION NO. 117 OF 2026 AND (2467) WRIT PETITION NO. 119 OF 2026 AND (2468) WRIT PETITION NO. 120 OF 2026 AND (2469) WRIT PETITION NO. 121 OF 2026 AND (2470) WRIT PETITION NO. 123 OF 2026 AND (2471) WRIT PETITION NO. 124 OF 2026 AND (2472) WRIT PETITION NO. 125 OF 2026 AND Gauri Gaekwad 100 of 141

401@ors.WP-2895-2022.odt (2473) WRIT PETITION NO. 126 OF 2026 AND (2474) WRIT PETITION NO. 127 OF 2026 AND (2475) WRIT PETITION NO. 128 OF 2026 AND (2476) WRIT PETITION NO. 130 OF 2026 AND (2477) WRIT PETITION NO. 132 OF 2026 AND (2478) WRIT PETITION NO. 136 OF 2026 AND (2479) WRIT PETITION NO. 138 OF 2026 AND (2480) WRIT PETITION NO. 139 OF 2026 AND (2481) WRIT PETITION NO. 146 OF 2026 AND (2482) WRIT PETITION NO. 147 OF 2026 AND (2483) WRIT PETITION NO. 150 OF 2026 AND (2484) WRIT PETITION NO. 152 OF 2026 AND (2485) WRIT PETITION NO. 153 OF 2026 AND (2486) WRIT PETITION NO. 155 OF 2026 AND (2487) WRIT PETITION NO. 157 OF 2026 AND (2488) WRIT PETITION NO. 160 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18432 OF 2026 IN WRIT PETITION NO. 160 OF 2026 AND (2489) WRIT PETITION NO. 161 OF 2026 AND (2490) WRIT PETITION NO. 162 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18415 OF 2026 IN WRIT PETITION NO. 162 OF 2026 Gauri Gaekwad 101 of 141

401@ors.WP-2895-2022.odt AND (2491) WRIT PETITION NO. 163 OF 2026 AND (2492) WRIT PETITION NO. 164 OF 2026 AND (2493) WRIT PETITION NO. 165 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18258 OF 2026 IN WRIT PETITION NO. 165 OF 2026 AND (2494) WRIT PETITION NO. 166 OF 2026 AND (2495) WRIT PETITION NO. 167 OF 2026 AND (2496) WRIT PETITION NO. 168 OF 2026 AND (2497) WRIT PETITION NO. 169 OF 2026 AND (2498) WRIT PETITION NO. 170 OF 2026 AND (2499) WRIT PETITION NO. 171 OF 2026 AND (2500) WRIT PETITION NO. 172 OF 2026 AND (2501) WRIT PETITION NO. 173 OF 2026 AND (2502) WRIT PETITION NO. 178 OF 2026 AND (2503) WRIT PETITION NO. 179 OF 2026 AND (2504) WRIT PETITION NO. 180 OF 2026 AND (2505) WRIT PETITION NO. 182 OF 2026 AND (2506) WRIT PETITION NO. 183 OF 2026 AND (2507) WRIT PETITION NO. 184 OF 2026 AND (2508) WRIT PETITION NO. 186 OF 2026 AND (2509) WRIT PETITION NO. 187 OF 2026 AND Gauri Gaekwad 102 of 141

401@ors.WP-2895-2022.odt (2510) WRIT PETITION NO. 188 OF 2026 AND (2511) WRIT PETITION NO. 189 OF 2026 AND (2512) WRIT PETITION NO. 191 OF 2026 AND (2513) WRIT PETITION NO. 192 OF 2026 AND (2514) WRIT PETITION NO. 193 OF 2026 AND (2515) WRIT PETITION NO. 194 OF 2026 AND (2516) WRIT PETITION NO. 195 OF 2026 AND (2517) WRIT PETITION NO. 196 OF 2026 AND (2518) WRIT PETITION NO. 197 OF 2026 AND (2519) WRIT PETITION NO. 198 OF 2026 AND (2520) WRIT PETITION NO. 201 OF 2026 AND (2521) WRIT PETITION NO. 202 OF 2026 AND (2522) WRIT PETITION NO. 204 OF 2026 AND (2523) WRIT PETITION NO. 211 OF 2026 AND (2524) WRIT PETITION NO. 213 OF 2026 AND (2525) WRIT PETITION NO. 214 OF 2026 AND (2526) WRIT PETITION NO. 215 OF 2026 AND (2527) WRIT PETITION NO. 217 OF 2026 AND (2528) WRIT PETITION NO. 219 OF 2026 AND (2529) WRIT PETITION NO. 220 OF 2026 AND (2530) WRIT PETITION NO. 221 OF 2026 AND (2531) WRIT PETITION NO. 222 OF 2026 Gauri Gaekwad 103 of 141

401@ors.WP-2895-2022.odt AND (2532) WRIT PETITION NO. 223 OF 2026 AND (2533) WRIT PETITION NO. 224 OF 2026 AND (2534) WRIT PETITION NO. 225 OF 2026 AND (2535) WRIT PETITION NO. 226 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18426 OF 2026 IN WRIT PETITION NO. 226 OF 2026 AND (2536) WRIT PETITION NO. 227 OF 2026 AND (2537) WRIT PETITION NO. 228 OF 2026 AND (2538) WRIT PETITION NO. 229 OF 2026 AND (2539) WRIT PETITION NO. 249 OF 2026 AND (2540) WRIT PETITION NO. 250 OF 2026 AND (2541) WRIT PETITION NO. 252 OF 2026 AND (2542) WRIT PETITION NO. 255 OF 2026 AND (2543) WRIT PETITION NO. 256 OF 2026 AND (2544) WRIT PETITION NO. 257 OF 2026 AND (2545) WRIT PETITION NO. 258 OF 2026 AND (2546) WRIT PETITION NO. 259 OF 2026 AND (2547) WRIT PETITION NO. 261 OF 2026 AND (2548) WRIT PETITION NO. 262 OF 2026 AND (2549) WRIT PETITION NO. 263 OF 2026 AND (2550) WRIT PETITION NO. 264 OF 2026 AND Gauri Gaekwad 104 of 141

401@ors.WP-2895-2022.odt (2551) WRIT PETITION NO. 265 OF 2026 AND (2552) WRIT PETITION NO. 267 OF 2026 AND (2553) WRIT PETITION NO. 268 OF 2026 AND (2554) WRIT PETITION NO. 269 OF 2026 AND (2555) WRIT PETITION NO. 270 OF 2026 AND (2556) WRIT PETITION NO. 271 OF 2026 AND (2557) WRIT PETITION NO. 293 OF 2026 AND (2558) WRIT PETITION NO. 294 OF 2026 AND (2559) WRIT PETITION NO. 296 OF 2026 AND (2560) WRIT PETITION NO. 319 OF 2026 AND (2561) WRIT PETITION NO. 350 OF 2026 AND (2562) WRIT PETITION NO. 351 OF 2026 AND (2563) WRIT PETITION NO. 354 OF 2026 AND (2564) WRIT PETITION NO. 356 OF 2026 AND (2565) WRIT PETITION NO. 359 OF 2026 AND (2566) WRIT PETITION NO. 360 OF 2026 AND (2567) WRIT PETITION NO. 361 OF 2026 AND (2568) WRIT PETITION NO. 466 OF 2026 AND (2569) WRIT PETITION NO. 468 OF 2026 AND (2570) WRIT PETITION NO. 470 OF 2026 AND (2571) WRIT PETITION NO. 473 OF 2026 AND (2572) WRIT PETITION NO. 474 OF 2026 Gauri Gaekwad 105 of 141

401@ors.WP-2895-2022.odt AND (2573) WRIT PETITION NO. 475 OF 2026 AND (2574) WRIT PETITION NO. 478 OF 2026 AND (2575) WRIT PETITION NO. 480 OF 2026 AND (2576) WRIT PETITION NO. 513 OF 2026 AND (2577) WRIT PETITION NO. 514 OF 2026 AND (2578) WRIT PETITION NO. 516 OF 2026 AND (2579) WRIT PETITION NO. 517 OF 2026 AND (2580) WRIT PETITION NO. 530 OF 2026 AND (2581) WRIT PETITION NO. 532 OF 2026 AND (2582) WRIT PETITION NO. 533 OF 2026 AND (2583) WRIT PETITION NO. 543 OF 2026 AND (2584) WRIT PETITION NO. 544 OF 2026 AND (2585) WRIT PETITION NO. 545 OF 2026 AND (2586) WRIT PETITION NO. 559 OF 2026 AND (2587) WRIT PETITION NO. 562 OF 2026 AND (2588) WRIT PETITION NO. 564 OF 2026 AND (2589) WRIT PETITION NO. 566 OF 2026 AND (2590) WRIT PETITION NO. 572 OF 2026 AND (2591) WRIT PETITION NO. 592 OF 2026 AND (2592) WRIT PETITION NO. 593 OF 2026 AND (2593) WRIT PETITION NO. 594 OF 2026 AND Gauri Gaekwad 106 of 141

401@ors.WP-2895-2022.odt (2594) WRIT PETITION NO. 598 OF 2026 AND (2595) WRIT PETITION NO. 599 OF 2026 AND (2596) WRIT PETITION NO. 601 OF 2026 AND (2597) WRIT PETITION NO. 602 OF 2026 AND (2598) WRIT PETITION NO. 603 OF 2026 AND (2599) WRIT PETITION NO. 604 OF 2026 AND (2600) WRIT PETITION NO. 605 OF 2026 AND (2601) WRIT PETITION NO. 606 OF 2026 AND (2602) WRIT PETITION NO. 607 OF 2026 AND (2603) WRIT PETITION NO. 608 OF 2026 AND (2604) WRIT PETITION NO. 610 OF 2026 AND (2605) WRIT PETITION NO. 611 OF 2026 AND (2606) WRIT PETITION NO. 612 OF 2026 AND (2607) WRIT PETITION NO. 613 OF 2026 AND (2608) WRIT PETITION NO. 614 OF 2026 AND (2609) WRIT PETITION NO. 615 OF 2026 AND (2610) WRIT PETITION NO. 618 OF 2026 AND (2611) WRIT PETITION NO. 620 OF 2026 AND (2612) WRIT PETITION NO. 656 OF 2026 AND (2613) WRIT PETITION NO. 660 OF 2026 AND (2614) WRIT PETITION NO. 661 OF 2026 AND (2615) WRIT PETITION NO. 662 OF 2026 Gauri Gaekwad 107 of 141

401@ors.WP-2895-2022.odt AND (2616) WRIT PETITION NO. 672 OF 2026 AND (2617) WRIT PETITION NO. 673 OF 2026 AND (2618) WRIT PETITION NO. 674 OF 2026 AND (2619) WRIT PETITION NO. 690 OF 2026 AND (2620) WRIT PETITION NO. 691 OF 2026 AND (2621) WRIT PETITION NO. 693 OF 2026 AND (2622) WRIT PETITION NO. 695 OF 2026 AND (2623) WRIT PETITION NO. 698 OF 2026 AND (2624) WRIT PETITION NO. 699 OF 2026 AND (2625) WRIT PETITION NO. 700 OF 2026 AND (2626) WRIT PETITION NO. 702 OF 2026 AND (2627) WRIT PETITION NO. 703 OF 2026 AND (2628) WRIT PETITION NO. 709 OF 2026 AND (2629) WRIT PETITION NO. 710 OF 2026 AND (2630) WRIT PETITION NO. 712 OF 2026 WITH INTERIM APPLICATION (ST) NO. 19228 OF 2026 IN WRIT PETITION NO. 712 OF 2026 AND (2631) WRIT PETITION NO. 713 OF 2026 AND (2632) WRIT PETITION NO. 714 OF 2026 AND (2633) WRIT PETITION NO. 715 OF 2026 AND (2634) WRIT PETITION NO. 716 OF 2026 AND Gauri Gaekwad 108 of 141

401@ors.WP-2895-2022.odt (2635) WRIT PETITION NO. 721 OF 2026 AND (2636) WRIT PETITION NO. 723 OF 2026 AND (2637) WRIT PETITION NO. 725 OF 2026 AND (2638) WRIT PETITION NO. 727 OF 2026 AND (2639) WRIT PETITION NO. 728 OF 2026 AND (2640) WRIT PETITION NO. 730 OF 2026 AND (2641) WRIT PETITION NO. 732 OF 2026 AND (2642) WRIT PETITION NO. 734 OF 2026 AND (2643) WRIT PETITION NO. 846 OF 2026 AND (2644) WRIT PETITION NO. 879 OF 2026 AND (2645) WRIT PETITION NO. 880 OF 2026 AND (2646) WRIT PETITION (ST) NO. 898 OF 2026 AND (2647) WRIT PETITION NO. 963 OF 2026 AND (2648) WRIT PETITION NO. 999 OF 2026 AND (2649) WRIT PETITION NO. 1001 OF 2026 AND (2650) WRIT PETITION NO. 1003 OF 2026 AND (2651) WRIT PETITION NO. 1005 OF 2026 AND (2652) WRIT PETITION NO. 1008 OF 2026 AND (2653) WRIT PETITION NO. 1009 OF 2026 AND (2654) WRIT PETITION NO. 1010 OF 2026 AND (2655) WRIT PETITION NO. 1013 OF 2026 AND (2656) WRIT PETITION NO. 1015 OF 2026 Gauri Gaekwad 109 of 141

401@ors.WP-2895-2022.odt AND (2657) WRIT PETITION NO. 1017 OF 2026 AND (2658) WRIT PETITION NO. 1020 OF 2026 AND (2659) WRIT PETITION NO. 1021 OF 2026 AND (2660) WRIT PETITION NO. 1022 OF 2026 AND (2661) WRIT PETITION NO. 1024 OF 2026 AND (2662) WRIT PETITION NO. 1026 OF 2026 AND (2663) WRIT PETITION NO. 1027 OF 2026 AND (2664) WRIT PETITION NO. 1028 OF 2026 AND (2665) WRIT PETITION NO. 1029 OF 2026 AND (2666) WRIT PETITION NO. 1030 OF 2026 AND (2667) WRIT PETITION NO. 1031 OF 2026 AND (2668) WRIT PETITION NO. 1032 OF 2026 AND (2669) WRIT PETITION NO. 1033 OF 2026 AND (2670) WRIT PETITION NO. 1034 OF 2026 AND (2671) WRIT PETITION NO. 1035 OF 2026 AND (2672) WRIT PETITION NO. 1036 OF 2026 AND (2673) WRIT PETITION NO. 1038 OF 2026 AND (2674) WRIT PETITION NO. 1113 OF 2026 AND (2675) WRIT PETITION NO. 1121 OF 2026 AND (2676) WRIT PETITION NO. 1125 OF 2026 AND (2677) WRIT PETITION NO. 1317 OF 2026 AND Gauri Gaekwad 110 of 141

401@ors.WP-2895-2022.odt (2678) WRIT PETITION NO. 1362 OF 2026 AND (2679) WRIT PETITION NO. 1363 OF 2026 AND (2680) WRIT PETITION NO. 1471 OF 2026 AND (2681) WRIT PETITION NO. 1472 OF 2026 AND (2682) WRIT PETITION NO. 1473 OF 2026 AND (2683) WRIT PETITION NO. 1475 OF 2026 AND (2684) WRIT PETITION NO. 1856 OF 2026 AND (2685) WRIT PETITION NO. 1858 OF 2026 AND (2686) WRIT PETITION NO. 1860 OF 2026 AND (2687) WRIT PETITION NO. 1861 OF 2026 AND (2688) WRIT PETITION NO. 1863 OF 2026 AND (2689) WRIT PETITION NO. 1864 OF 2026 AND (2690) WRIT PETITION NO. 1865 OF 2026 AND (2691) WRIT PETITION NO. 1866 OF 2026 AND (2692) WRIT PETITION NO. 1867 OF 2026 AND (2693) WRIT PETITION NO. 1869 OF 2026 AND (2694) WRIT PETITION NO. 1872 OF 2026 AND (2695) WRIT PETITION NO. 1874 OF 2026 AND (2696) WRIT PETITION NO. 1875 OF 2026 AND (2697) WRIT PETITION NO. 1878 OF 2026 AND (2698) WRIT PETITION NO. 1879 OF 2026 AND (2699) WRIT PETITION NO. 1881 OF 2026 Gauri Gaekwad 111 of 141

401@ors.WP-2895-2022.odt AND (2700) WRIT PETITION NO. 1938 OF 2026 AND (2701) WRIT PETITION (ST) NO. 2021 OF 2026 AND (2702) WRIT PETITION NO. 2108 OF 2026 AND (2703) WRIT PETITION NO. 2328 OF 2026 AND (2704) WRIT PETITION NO. 2330 OF 2026 AND (2705) WRIT PETITION NO. 2331 OF 2026 AND (2706) WRIT PETITION NO. 2332 OF 2026 AND (2707) WRIT PETITION NO. 2334 OF 2026 AND (2708) WRIT PETITION NO. 2336 OF 2026 AND (2709) WRIT PETITION NO. 2337 OF 2026 AND (2710) WRIT PETITION NO. 2339 OF 2026 AND (2711) WRIT PETITION NO. 2342 OF 2026 AND (2712) WRIT PETITION NO. 2344 OF 2026 AND (2713) WRIT PETITION NO. 2345 OF 2026 AND (2714) WRIT PETITION NO. 2349 OF 2026 AND (2715) WRIT PETITION NO. 2361 OF 2026 AND (2716) WRIT PETITION NO. 2362 OF 2026 AND (2717) WRIT PETITION NO. 2374 OF 2026 AND (2718) WRIT PETITION NO. 2381 OF 2026 AND (2719) WRIT PETITION NO. 2383 OF 2026 AND (2720) WRIT PETITION NO. 2477 OF 2026 AND Gauri Gaekwad 112 of 141

401@ors.WP-2895-2022.odt (2721) WRIT PETITION (ST) NO. 4207 OF 2026 AND (2) WRIT PETITION NO. 5713 OF 2022 AND (3) WRIT PETITION NO. 10161 OF 2022 AND (4) WRIT PETITION NO. 2520 OF 2023 AND (5) WRIT PETITION NO. 708 OF 2024 AND (6) WRIT PETITION NO. 782 OF 2024 AND (7) WRIT PETITION NO. 3018 OF 2024 AND (8) WRIT PETITION NO. 3261 OF 2024 AND (9) WRIT PETITION NO. 3269 OF 2024 AND (10) WRIT PETITION NO. 3395 OF 2024 AND (11) WRIT PETITION NO. 3633 OF 2024 AND (12) WRIT PETITION NO. 3671 OF 2024 AND (13) WRIT PETITION NO. 3733 OF 2024 AND (14) WRIT PETITION NO. 3752 OF 2024 AND (15) WRIT PETITION NO. 3756 OF 2024 AND (16) WRIT PETITION NO. 3932 OF 2024 AND (17) WRIT PETITION NO. 4002 OF 2024 AND (18) WRIT PETITION NO. 4155 OF 2024 AND (19) WRIT PETITION NO. 4310 OF 2024 WITH Gauri Gaekwad 113 of 141

401@ors.WP-2895-2022.odt WRIT PETITION NO. 3064 OF 2024 WITH WRIT PETITION NO. 3068 OF 2022 WITH WRIT PETITION NO. 4010 OF 2024 WITH WRIT PETITION NO. 5012 OF 2022 WITH WRIT PETITION NO. 245 OF 2024 WITH WRIT PETITION NO. 4699 OF 2024 WITH WRIT PETITION NO. 4649 OF 2024 WITH WRIT PETITION NO. 4075 OF 2024 WITH WRIT PETITION NO. 4164 OF 2024 WITH WRIT PETITION NO. 3398 OF 2024 WITH WRIT PETITION NO. 3445 OF 2024 WITH WRIT PETITION NO. 4194 OF 2024 WITH WRIT PETITION NO. 3503 OF 2024 WITH WRIT PETITION NO. 5388 OF 2024 WITH WRIT PETITION NO. 3910 OF 2024 WITH WRIT PETITION NO. 3661 OF 2024 WITH WRIT PETITION NO. 4231 OF 2024 WITH WRIT PETITION NO. 4656 OF 2024 WITH WRIT PETITION NO. 4368 OF 2024 WITH Gauri Gaekwad 114 of 141

401@ors.WP-2895-2022.odt WRIT PETITION NO. 3887 OF 2024 WITH WRIT PETITION NO. 4369 OF 2024 WITH WRIT PETITION NO. 2474 OF 2024 AND (20) WRIT PETITION NO. 4377 OF 2024 AND (21) WRIT PETITION NO. 4946 OF 2024 AND (22) WRIT PETITION NO. 9214 OF 2024 AND (23) WRIT PETITION NO. 12941 OF 2024 AND (24) WRIT PETITION NO. 13309 OF 2024 AND (25) WRIT PETITION NO. 14034 OF 2024 AND (26) WRIT PETITION NO. 14493 OF 2024 AND (27) WRIT PETITION NO. 14522 OF 2024 AND (28) WRIT PETITION NO. 14729 OF 2024 AND (29) WRIT PETITION NO. 15035 OF 2024 AND (30) WRIT PETITION NO. 16628 OF 2024 AND (31) WRIT PETITION NO. 64 OF 2025 AND (32) WRIT PETITION NO. 111 OF 2025 AND (33) WRIT PETITION NO. 362 OF 2025 AND (34) WRIT PETITION NO. 1491 OF 2025 AND (35) WRIT PETITION NO. 1561 OF 2025 AND Gauri Gaekwad 115 of 141

401@ors.WP-2895-2022.odt (36) WRIT PETITION NO. 1440 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18956 OF 2026 IN WRIT PETITION NO. 1440 OF 2026 AND (37) WRIT PETITION NO. 1441 OF 2026 AND (38) WRIT PETITION NO. 1445 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18958 OF 2026 IN WRIT PETITION NO. 1445 OF 2026 AND (39) WRIT PETITION NO. 1448 OF 2026 AND (40) WRIT PETITION NO. 1630 OF 2026 AND (41) WRIT PETITION NO. 1631 OF 2026 AND (42) WRIT PETITION NO. 1690 OF 2026 AND (43) WRIT PETITION NO. 1691 OF 2026 AND (44) WRIT PETITION NO. 1692 OF 2026 AND (45) WRIT PETITION NO. 1693 OF 2026 AND (46) WRIT PETITION NO. 1694 OF 2026 AND (47) WRIT PETITION NO. 1797 OF 2026 AND (48) WRIT PETITION NO. 1813 OF 2026 AND (49) WRIT PETITION NO. 1815 OF 2026 AND (50) WRIT PETITION NO. 2448 OF 2026 AND Gauri Gaekwad 116 of 141

401@ors.WP-2895-2022.odt (51) WRIT PETITION NO. 2941 OF 2026 AND (52) WRIT PETITION NO. 2951 OF 2026 AND (53) WRIT PETITION NO. 3330 OF 2026 AND (54) WRIT PETITION NO. 3463 OF 2026 AND (55) WRIT PETITION NO. 3791 OF 2026 WITH INTERIM APPLICATION (ST) NO. 18954 OF 2026 IN WRIT PETITION NO. 3791 OF 2026 AND (56) WRIT PETITION NO. 6468 OF 2026 AND (57) WRIT PETITION NO. 6469 OF 2026 AND (58) WRIT PETITION NO. 6471 OF 2026 AND (59) WRIT PETITION NO. 6472 OF 2026 AND (60) WRIT PETITION NO. 6473 OF 2026 AND (61) WRIT PETITION NO. 6474 OF 2026 AND (62) WRIT PETITION NO. 6475 OF 2026 AND (63) WRIT PETITION NO. 6476 OF 2026 AND (64) WRIT PETITION NO. 6477 OF 2026 AND (65) WRIT PETITION NO. 6478 OF 2026 AND (66) WRIT PETITION NO. 6479 OF 2026 AND (67) WRIT PETITION NO. 6480 OF 2026 AND Gauri Gaekwad 117 of 141

401@ors.WP-2895-2022.odt (68) WRIT PETITION NO. 6481 OF 2026 AND (69) WRIT PETITION NO. 6482 OF 2026 AND (70) WRIT PETITION NO. 6483 OF 2026 AND (71) WRIT PETITION NO. 6484 OF 2026 AND (72) WRIT PETITION NO. 6485 OF 2026 AND (73) WRIT PETITION NO. 6486 OF 2026 AND (74) WRIT PETITION (ST) NO. 9133 OF 2026 AND (75) WRIT PETITION (ST) NO. 9144 OF 2026 AND (76) WRIT PETITION (ST) NO. 10624 OF 2026 AND (77) WRIT PETITION (ST) NO. 10867 OF 2026 AND (78) WRIT PETITION (ST) NO. 10889 OF 2026 AND (79) WRIT PETITION (ST) NO. 11018 OF 2026 AND (80) WRIT PETITION (ST) NO. 11110 OF 2026 AND (81) WRIT PETITION (ST) NO. 11755 OF 2026 AND (82) WRIT PETITION (ST) NO. 11819 OF 2026 AND (83) WRIT PETITION (ST) NO. 12374 OF 2026 AND (84) WRIT PETITION (ST) NO. 12446 OF 2026 AND (85) WRIT PETITION (ST) NO. 12542 OF 2026 AND (86) WRIT PETITION (ST) NO. 12684 OF 2026 AND Gauri Gaekwad 118 of 141

401@ors.WP-2895-2022.odt (87) WRIT PETITION (ST) NO. 12744 OF 2026 AND (88) WRIT PETITION (ST) NO. 12927 OF 2026 AND (89) WRIT PETITION (ST) NO. 13106 OF 2026 AND (90) WRIT PETITION (ST) NO. 13107 OF 2026 AND (91) WRIT PETITION (ST) NO. 13115 OF 2026 AND (92) WRIT PETITION (ST) NO. 24009 OF 2026 AND (93) WRIT PETITION (ST) NO. 24036 OF 2026 AND (94) WRIT PETITION (ST) NO. 24117 OF 2026 ---- Mr. J. D. Mistry, Senior Advocate a/w. Mr. Madhur Agrawal i/b. Mr. Atul K. Jasani for the Petitioner in WP/2895/222 in Sr. No.401. Mr. Venkatesh Shinde for the Petitioner in Sr. Nos.2258,2378,2560 and 2646. Mr. Shubham Shinde for the Petitioner in Sr. No.451. Ms. Aasavari Kadam for the Petitioner in WP/4002/2024 and WP/17067/2025. Mr. Sanket S. Bora a/w. Mr. Deepak Sharma, Ms. A. Shetty, Ms. Vidhi K. Punmiya, Advocate Amiya R. Das with Ms. Tejal P. Kharkar i/b. SPCM Legal for the Petitioner in WP/1797/2026. - Sr. Nos. 2369, 2370, 2371, 2372, 2373, 2374, 2375, 2376, 2448, 2449, 2450, 2452, 2453, 2455, 2561, 2562, 2563, 2564, 2565, 2566, 2567, 2568, 2569, 2570, 2571, 2572, 2573, 2574, 2575, 2577, 2578, 2579, 2580, 2581, 2582, 1189, 2008, 2049, 2061, 2080, 2081, 2095, 2099, 2122, 2123, 2124, 2125, 2148, 2149, 2150, 2151, 2158, 2159, 2160, 2161, 2162, 2164, 2170, 2171, 2225, 2226, 2227, 2228, 2229, 2230, 2231, 2233, 2234, 2235, 2236, 2237, 2238, 2239, 2240, 2241, 2242, 2243, 2244, 2245, 2259, 2267, 2299, 2300, 2321, 2322, 2323, 2324, 2358, 2359, 2360 and 2674. Advocate Dinkle H. Hariya for the Petitioner in Sr. Nos.432, 787, 793, 815, 1001, 1468, 1557, 1583, 1601, 1605, 1724, 1744, 1728, 1733, 1734, 1736, 2379, 2487, 2547, 2547, 2636, 2704, 2707, 2708, 2712, 2715, 2716, 2717. Ms. Rutuja N. Pawar a/w. Ms. Pranaya Ramesh and Ms. Saloni Sankhe for the Petitioners in Sr. Nos.449, 468 to 470, 473, 480, 484, Gauri Gaekwad 119 of 141

401@ors.WP-2895-2022.odt 510, 543, 589, 599, 645 to 660, 665 to 669, 675, 755, 769, 770, 771, 786, 796, 804, 821, 823, 879, 882 to 884, 922, 923, 937, 939 to 942, 945, 968, 969, 975, 1000, 1010, 1013, 1033, 1034, 1039 to 1047, 1079 to 1084, 1086 to 1089, 1091 to 1096, 1098 to 1107, 1141 to 1154, 1156 to 1164, 1166, 1168, 1169, 1175, 1176, 1178, 1187, 1187, 1199, 1200, 1216, 1219, 1221, 1224, 1232, 1255, 1259, 1364, to 1387, 1390, 1392, 1394, 1399, 1408 to 1415, 1418, 1419, 1421, 1422, 1425 to 1427, 1437, 1439, 1440, 1446 to 1451, 1453 to 1457, 1460, 1464, 1467, 1470, 1471, 1473, 1475, 1478, 1479, 1481 to 1487, 1491 to 1493, 1500, 1501, 1503, 1505, 1506, 1508, 1511, 1512, 1515, 1517, 1518, 1520, 1522, 1523, 1527, 1528, 1536, 1570, 1587, 1590, 1592, 1600, 1615, 1616, 1622, 1628, 1640, 1684, 1686, 1688, 1713, 1740, 1755 to 1778, 1780 to 1930, 1973 to 1992, 1995 to 1997, 2001 to 2005, 2009 to 2011, 2014 to 2017, 2027 to 2034, 2051 to 2054, 2101 to 2105, 2114, 2147, 2208, 2249, 2303, 2327 to 2331, 2347, 2348, 2351, 2352, 2367, 2398, 2399, 2341, 2345, 2424, 2432, 2437, 2438, 2440, 2441, 2443, 2456, 2458, 2461, 2485, 2510, 2520, 2521, 2528 to 2531, 2537, 2559, 2576, 2600, 2602, 2604 to 2607, 2609, 2610, 2615, 2619 to 2625, 2644, 2645, 2647, 2671, 2700 and 2711. Mrs. Shehnaz V. Bharucha for Respondent No.1 in WP/1867/2026 – Sr. No. 2692. Mr. Mohamed Nawaz Haindaday i/b. Md. Shahid Hussain for the Petitioner in WP/1033/2026 – Sr. No. 2669 and WP/1022/2026 – Sr. No. 2660. Mr. Mohamed Nawaz Haindaday i/b. Khwaja Associates for the Petitioner in WP/294/2026 – Sr. No. 2558. Mr. Rajendra for the Petitioner in WP/66/2026 in Sr No.2427 and WP/5374/2025 in Sr No. 1641 and WP/5561/2025, Sr. No.,1738 and WP/3450/2025 with IAL/22798/2026, Sr. No.1073. Mr. Rahul Sarda i/b. Mr. Yash A. Dhakad for the Petitioners in Sr. Nos.1689,1698 and 1720. Mr. Rajneesh Jaiswal for the Petitioner in Sr. Nos.1504,1558,1546. Mr. Ved Jain a/w. Mr. Nischay Kantoor, Ms. Sonia Dodeja i/b. Ms. Neha Anchlia with Ms. Megha Chavda for the Petitioners in Sr. Nos.1649,2426,2599. Mr. Gautam Thakkar a/w. Mr. Roshan Sawant for the Petitioner in WP/4527/2025, Sr. No. 1287 and WP/5129/2024, Sr. No. 560. Mr. Mohamed Nawaz Haindaday i/b. Ms. Gazala Parveen Shaikh for the Petitioner in WP/4401/2025 – Sr. No. 1257. Mr. Vikas Jain for the Petitioner in WP/2540/2025, Sr. No. 963 and WP/147/2026, Sr. No. 2482. Mrs. Shehnaz V, Bharucha a/w. Mr. Y.S. Bhate for Respondent Gauri Gaekwad 120 of 141

401@ors.WP-2895-2022.odt Nos.2 and 3 in WP/334/2025, Sr. No.783. Advocate Gunjan Kakad i/b. Mr. Shailendra Kanetkar for the Petitioner in Sr. No. 5109,520,537,746,747,748,749,750 and 970. Mr. Advait Dalvi for the Petitioner in Sr. No. 2276, 2278, 2279, 2280, 2281. Mr. Madhur Agrawal a/w. Mr. Abhay Ahuja, Ms. Vanshika Shroff and Ms. Komal Patel i/b. Jadeja and Partners for the Petitioners in WP83/2026, Sr. No. 2247 in WP/5088/2025, Sr No. 1461. Mr. Manas Kulkarni i/b. M.V. Kini Law Firm for the Petitioner in WP/5268/2025, Sr. No. 1571. Ms. Radha Halbe for the Petitioner in WP/4451/2025, Sr. No. 1266 and WP/5301/2025, Sr No. 1589 and WP/1459/225 Sr. No. 863 and WP/3349/224, Sr. No. 445 and WP/249/225, Sr. No. 898, WP/2100/2025, Sr No. 913, WP/2152/2052/2025, Sr No. 921, WP/217/2025, Sr No. 930, WP/2297/2025, Sr.No.948, WP/3234/2025, Sr .No .1019, WP/4227/225 – Sr.No. 1193, WP/1173/2025- Sr. No.876. Mr. Kumar Kale for the Petitioner in Sr Nos. 775,855,901,128,1317,1324,1352,1353,2082,2169,2202,2250,2252, 2246. Mr. Karthic Iyer i/b. Mr. Sankalp A Sharma for the Petitioners in Sr. no. 563,564,1613. Mr. Bhavesh Bhatia i/b. Mr. Mahaveer Jain for the Petitioners in Sr. No. 1264. Ms. Anchal Vyas a/w. Mr. Darshan Gandhi (Through VC) for the Petitioners in Sr. No. 1530 and 1659. Advocate B.V. Jhaveri a/w. Ms. Bhargavi Raval for the Petitioners in Sr No.1048. Mr. Govind Javeri for the Petitioner in WP/4452/2022, Sr. No.405. Mr. S. Syal a/w. Mr. Govind Jhaveri for the Petitioner in WP/3153/2024. Mr. Siddharth Dustakar a/w. Mr. Rizwan Rabbani for the Petitioner in Sr. Nos.2638, 2637,2545. Mr. Ansh A. i/b. Jain Law Partners LLP for the Petitioners in Sr. No.597. Mr. Ravi S. a/w. Ms. Neha Sharma for the Petitioner in Sr. Nos.452,465,466,482,485,511,575,518,565,566,573,574,661,777,85 ,816,867,890,891,960,1206,1222,1283,1488,1614,1645,2417,2418,1 419,1421,2422 and 2546. Mr. Rohit Garg a/w. Mr. Mihir Deshmukh i/b. Shardul Amarchand Mangaldas for the Petitioner in WP/64/2026, Sr No. 2425. Ms. Mansi Gado a/w. Mr. Bhupender Singh for the Petitioner in WP/3154/2025, Sr. No. 1002. Gauri Gaekwad 121 of 141

401@ors.WP-2895-2022.odt Mr. Nishant Thakkar a/w. Ms. Jasmin A. i/b. Mint and Confreres for the Petitioner in Sr. Nos.707,1296, 421,490,604,673,759,885,993, 944,946,962,1113,1114,1267,1301,1441,1745,1747,1752,2042,2043 ,2044,2045,2055,2056,2057,2058,2211,2212,2400,2454,2534,2650, TO 2657,2659,2668,2701 and 2705. Mr. Venkatramana, ASG a/w. Ms. Shilpa Goel for the Respondent in Sr. Nos.467,490,491,509,541,543,756,757,782,806,842,946, 938, 978,843,989,1001,1191,1211,1300,1320,2586,542. Ms. Aasifa Khan for the Petitioners in Sr. No. 523,470,1576. Mr. Satish Mody a/w. Ms. Aasifa Khan for the Petitioners Sr Nos.847,1122,1123,2396. Ms. Arati Vissanji for the Petitioner in WP/4805/2022, Sr. No. 406, WP/323/2024, Sr. No. 426, WP/415/2024, Sr. No. 429, WP/5472/2024, Sr. No. 598, WP/1512/2025,Sr. No. 870,WP/1563/2025, Sr. No. 872,WP/1919/2025,Sr. No. 881, WP/4103/2025,

Sr.

No.

1171,

WP/4669/2025, Sr.No.1350,1363,1721,2387. Mr. Bhavik Chheda a/w. Ms. Ruhi Konuri i/b. India Law Alliance for the Petitioner in WP/13/2026, Sr No. 2386. and 2297,871. Ms. Krupa Jimit Shah for the Petitioner in Sr. No.1016,1017,1192,1250,1417,2050,2115. Mr. Ashok J. Patil for the Petitioner in Sr. Nos.428 and 403. Mr. Dharmesh Shah a/w. Mr. Dhaval Shah and Ms. Mitali Parekh (Through VC) for the Petitioner in Sr. Nos.1711,1712,2524, 2526,2551,2552 and 2594. Mr. Dharmesh Shah with Mr. Dhaval Shah and Ms. Mitali Parekh (Through VC) i/b. Equitax Law Partners for the Petitioner in Sr. No.2506. Mr. Dharmesh Shah a/w. Ms. Mitali Parekh (Through VC) for the Petitioner in Sr. Nos.1362,1680,2503,2504,2507,2509 and 2511. Mr. Dharmesh Shah a/w. Ms. Tisha Bagh (Through VC) for the Petitioner in Sr. Nos.591,818,1687,1709,1710,2462,2464,2501, 2513,2514,2515,2516,2517,2518 and 2519. Mr. Sagar Tilak a/w. Ms. Preshita Adamane, Ms. Saachi Bhiwankar and Advocate H. Doctor for the Petitioner in Sr. Nos.2094,2092,2093,2091,2282 and 2107. Mr. Rohit Garg a/w. Mr. Mihir Deshmukh i/b. Shardul Amarchand Mangaldas for the Petitioner in Sr No.1443 and 842. Ms. Kinjal Bhuta for the Petitioner in Sr. Nos.2112,2113, 1326,2059 and 548. Mr. Madhur Agrawal a/w. Mr. Suyash Gadre and Ms. Srija Singh i/b. Alathea Law LLP for the Petitioner in Sr. Nos.958,977,983 and 1124. Gauri Gaekwad 122 of 141

401@ors.WP-2895-2022.odt Ms. Ruchi Rathod a/w. Mr. Manohar Samal, Advocate Aishwary Jain, Mr. Pramod Sanap, Advocate Prachitara Patrao and Advocate Shrinu Patro for the Petitioner in Sr. No.1173. Mr. Arun Jain a/w. Mr. Karthik Vig for the Petitioner in Sr No. 411. Ms. Priyanka Jain a/w. Ms. Sofiya Shanmugam i/b. Vaish Associates Advocates for the Petitioner in Sr. Nos.561,849,974,1002, 1108,1110,1321,1330,1358. Ms. Vasanti B Patel for the Petitioner in Sr. Nos.425,552, 1051,1195,1196,1309. Ms. Fereshte Sethna a/w. Ms. Mrunal Parekh i/b. DMD Advocates for the Petitioner in Sr. Nos.1036,1077,1239,1534 and 2465. Mr. Satish Modi a/w. Mr. Jitendra Singh for the Petitioner in Sr. Nos.459, 460, 593, 526, 538, 758, 766, 812, 896, 1052, 1058, 1090, 1210 and 1348. Mr. Jitendra Singh for the Petitioner in Sr. Nos.453, 454, 463, 539, 585, 586, 595, 756, 760, 947, 1061 to 1064, 1311, 1474, 1722, 1746, 1748, 1749, 2108, 2109, 2221, 2222, 2246, 2380 and 2395. Mr. J.D. Mistry, Senior Advocate a/w. Mr. Fenil Bhatt and Mr. Jitendra Singh for the Petitioner in Sr. No.1038. Mr. Sukh Sagar Sayal a/w. Mr. Jitendra Singh for the Petitioner in Sr. Nos.1085,1302,1307. Mr. Jitendra Singh i/b. I P Bansal for the Petitioner in Sr. Nos.1277,1549,2382. Mr. Salil Kapoor a/w. Ms. Ananya Kapoor and Mr. Jitendra Singh for the Petitioner in Sr No.1556. Mr. Nitesh Joshi a/w. Mr. Jitendra Singh for the Petitioner in Sr No.2459. Mr. Fenil Bhatt a/w. Mr. Jitendra Singh for the Petitioner in Sr No.2484. Ms. Harshada Nirmal a/w. Advocate Ranit Basu, Ms. Maitri Malde and Ms. Dua Shaikh i/b. Bridgehead Law Partners for the Petitioner in Sr. Nos.1118,1131,1529,1533. Mr. Nishit Gandhi for the Petitioner in Sr. Nos.424, 427, 443, 474, 498, 541, 542, 546, 562, 583, 584, 809, 850, 1172, 1226, 1240, 1251, 1268, 1445, 1469,1567,1579,1609,1621,1644,1665,1607,1693 to 1696, 1701,1737,2463,2489,2588,2627.2678,2679,2690 and 592. Mr. Mandar Vaidya for the Petitioner in Sr Nos.516,582,955,1054,1075,1078,1134,1297,1306,1338,1400,1401, 1513,1572,1608,2491 and 2617. Mr. Rohan Deshpande a/w. Mr. Vihit Shah i/b. Ms. Alisha Pinto for the Petitioner in Sr. Nos.1116,1128,1249,1509,1683,2130,2131, 2132,2143,2283,2284,2285,2286,2287,2363 and 2431. Mr. Naresh Jain a/w. Mr. Mahaveer Jain, Mr. Bhavesh Bhatia and Gauri Gaekwad 123 of 141

401@ors.WP-2895-2022.odt Ms. Mansvi Singh i/b. Mr. Mahaveer Jain for the Petitioners in Sr. Nos.530, 532, 613, 979, 1182, 1201, 1203, 1204, 1281, 1282, 1300, 1323, 1335, 1432, 1632, 1678, 2384, 2451, 2508, 2554, 2555, 2632, 2634, 2635, 2641 and 2642. Mr. Naresh Jain a/w. Mr. Mahaveer Jai, Mr. Bhavesh Bhatia and Ms. Mansvi Singh i/b. Ms. Neha Anchlia for the Petitioners in Sr. Nos. 435, 448, 451, 455, 479, 773, 774, 783, 802, 803, 808, 810, 814, 895, 949, 964, 1183, 1184, 1207, 1246, 1248, 1265, 1339, 1340, 1341, 1342, 1343, 1344, 1345, 1346, 1347, 1348, 1349, 1354, 1355, 1360, 1361, 1431, 1989, 1993, 1994, 2036, 2614 and 2672. Mr. Devendra Jain a/w. Ms. Saukhya D. Lakade and Mr. Shashank Mehta for the Petitioners in Sr. Nos.407, 408, 461, 471, 491, 492, 495, 501, 506, 514, 517, 525, 527, 534, 554, 587, 605, 606, 616, 619, 620, 621, 622, 627, 638 to 640, 646, 705, 739 to 745, 751, 757, 764, 817, 845, 848, 854, 861, 863, 864, 866, 869, 876, 888, 889, 900, 902, 904, 907 to 912, 914, 917, 918, 919, 924, 925, 927, 928, 931, 938, 948, 951, 952, 1003, 1014, 1019, 1071, 1080, 1126, 1137, 1179, 1180, 1181, 1185, 1193, 1194, 1212, 1237, 1245, 1247, 1260,1262,1263,1271,1272,1273,1274,1275,1276,1293,1322,1332,1 356,1389,1391,1442,1444,1480,1519,1586,1589,1596,1603,1604,16 17,1627,1646,1702,1703,1704,1705,1706,1707,2086,2087,2100,216 7,2214,2362,2420,2447,2467,2468,2469,2470,2472,2474,2475,2476 ,2477,2478,2479,2480,2500,2502,2505,2583,2584,2585,2586,2590, 2597,2618,2665,2673,2685,2687,2698 and 2702. Ms. Deepa Khare (Through V.C.) i/b. Mint and Confreres for the Petitioner in Sr Nos. 415 to 418,1753,1779,2117, 2116,2118,2216,2218,2341. Mr. Shyam Walve a/w. Mr. Tarang Mehta i/b. Mint and Confreres for the Petitioner in Sr No.874. Mr. Madhur Agarwal i/b. Mint and Confreres for the Petitioner in Sr. Nos.875,965,973,1074,2483. Mr. Tarang Mehta (Through V.C) i/b. Mint and Confreres for the Petitioner in Sr. Nos.901,1286 and 905. Mr. Fenil Bhatt i/b. Mint and Confreres for the Petitioner in Sr. Nos.901. Mr. Harsh Kapadia i/b. Mint and Confreres for the Petitioner in Sr. no. 1433,2714,2706. Mr. Sukhsagar S.i/by Mint and Confreres for Petitioner in Sr. Nos.1723,2423. Mr. Atul K. Jasani for the Petitioner in Sr. Nos.401,410,446,464,472,487,488,489,496,497,508,509,512,533,54 9,550,551,555,556,557,559,563,564,568,569,570,571,572,579,580,5 90,596,603,609,611,664,763,765,767,790,791,794,795,822,827,828, Gauri Gaekwad 124 of 141

401@ors.WP-2895-2022.odt 829,830,831,832,833,834,835,836,837 to 841, 843, 846, 853, 877, 915, 916, 920, 935, 950, 957, 959, 981, 984 to 996, 1004 to 1010, 1012, 1021 to 1031, 1068, 1220, 1229, 1231, 1235, 1236, 1241,1243,1270,1298,1304, 1305,1472,1537,1542,1548,1553,1553, 1559,1560,1562,1563,1568, 1577,1580,1585,1626,1642,1655,1730, 1741, 1751, 2060, 2064 to 2067,2069,2070,2071,2129,2172,2173, 2174 to 2199,,2349,2364, 2381,2383,2385,2397,2404,2445,2473, 2486,2523,2525,2542,2543,2544,2548,2549,2556,2537 and2626. Mr. Sham V. Walve a/w. Mr. Bhavik Chheda i/b. Mr. Sameer Dalal for the Petitioner in Sr. Nos.628, 631, 632, 642, 674, 689 to 698, 701 to 703, 708 to 714, 717 to 720, 722 to 728, 734 to 738, 1117, 1129, 1130, 1186, 1227, 1289, 1290, 1310, 1318, 1424,1428, 1544,1555,1561,1573,1574,1581,1933 to 1935,1937 to 1947, 1952, 1953, 2012, 2013, 2025, 2035, 2038, 2039, 2077 to 2079, 2084, 2085, 2097, 2098, 2110, 2111, 2119, 2120, 2121, 2127, 2128,2140 to 2142, 2152 to 2154, 2168, 2220, 2268 to 2272, 2301, 2335, 2356, 2365, 2366, 2368, 2460, 2527, 2616, 2675, 2680, 2681, 2682, 2683, 2703, 2709 and 2719. Mr. J. D. Mistri, Senior Advocate a/w. Advocate Gunjan Kakad i/b. Mr. Atul K. Jasani for the Petitioner in WP/4310/2024. Mr. Devendra H. Jain a/w. Mr. Shashank Meht and Ms. Saukhya Lakade for the Petitioner in Sr. Nos.2 and 77. Mr. Rushikesh Shivaji Jadhav for the Petitioner in Srs Nos.63, 70,75,78, 83,85,87 and 91. Mr. Venkatesh Shinde for the Petitioner in Sr. Nos.36,37,38, 54, 55. Mr. Nishant Thakkar a/w. Mr. Hiten Thakkar and Ms. Jasmin Amalsadvala i/b. Lumiere Law Partners for the Petitioner in Sr. Nos.4,5,6, 10 and 35. Ms. Asavari Kadam for the Petitioner in WP/4002/2024. Mr. Deepak Chopra, Senior Advocate a/w. Ms. Asmita Chopra i/b. Mr. Atul K. Jasani for the Petitioner in Sr. Nos.92 to 94. Mr. Sham V. Walve a/w. Mr. Bhavik Chheda, Ms. Ruhi Konuri i/b. India Law Alliance for the Petitioner in WP/3398/2024 with WP/3445/2024. Advocate S. C. Tiwari a/w. Ms. Simran S. Raut for the Petitioner in WP/2313/2023 and WPL/25889/2025. Mr. Sanket S. Bora a/w. Mr. Deepak Sharma, Ms. A. Shetty, Ms. Vidhi K. Punmiya, Advocate Amiya R. Das and Ms. Tejal P. Kharkar i/b. SPCM Legal for the Petitioner in WP/1797/2026 and Sr. Nos.23,24,25,26,29,31,34,42,44,45,46 and 50. Advocate Dinkle H. Hariya for the Petitioner in Sr. Nos.13, 14 and 15. Ms. Rutuja N. Pawar a/w. Ms. Pranaya Ramesh and Ms. Saloni Gauri Gaekwad 125 of 141

401@ors.WP-2895-2022.odt Sankhe for the Petitioners in Sr. Nos.8,9,18,28,33,52,56 to 73, 86 to 90. Mr. Kumar Kale for the Petitioner in Sr. Nos.27 and 23. Mr. Atul K. Jasani for the Petitioner in Sr. Nos.7,11,12,17,19,21,32,40,41,53,74,75,80 and 84. Mr. Vihit Shah i/b. Mr. Ruturaj H. Gurjar for the Petitioner in CWP/12472/2024,

CWP/12926/2024,

CWP/12928/2024, CWP/12949/2024,

CWP/12950/2024,

CWP/16979/2024, CWP/16980/2024,

CWP/16981/2024,

CWP/16985/2024, CWP/16986/2024,

CWP/16987/2024,

CWP/16989/2024, CWP/2482/2025,

CWP/5565/2025,

CWP/8347/2025, CWP/8620/2025,

CWP/881/2025,

CWP/9062/2025, CWP/9063/2025,

CWP/9288/2025,

CWP/9290/2025, CWP/9346/2025, CWP/9347/2024, CWP/9524/2025, CWP/11883/2025, CWP/12155/2025 and CWP/74/2026. Mr. Tanzil R. Padvekar a/w. Mr. Prathamesh Chavan and Ms. Rama W. for the Petitioners in WP/4966/2024, WP/18553/2024 WITH WP/18554/2024, WP/1391/2025, WP/2974/2025, WP/3235/2025, WP/3252/2025, WP/3278/2025, WP/3316/2025, WP/3422/2025, WP/3434/2025, WP/3715/2025, WP/3750/2025, WP/4300/2025, WP/4528/2025, WP/4664/2025, WP/4666/2025, WP/4670/2025, WP/4821/2025, WP/5333/2025, WP/5334/2025, WP/5335/2025, WP/5472/2025, WP/5473/2025, WP/5543/2025, WP/5544/2025, WP/5545/2025, WP/5547/2025, WP/17/2026, WP/19/2026, WP/21/2026, WP/40/2026, WP/41/2026, WP/44/2026, WP/45/2026, WP/75/2026, WP/166/2026, WP/168/2026, WP/1874/2026. Mr. D. C. Shah for the Petitioners in WP 2339/2026, WP 23451/2026 and WP 5461/2025. Mr. Madhur Agarwal a/w. Mr. P.C. Tripathi, Mr. Ketan Dave, Mr. Pratik Shah and Ms. Tani Malik i/b. A.S. Dayal & Associates for the Petitioner in WP No. 4812/2024, WP No.5174/2024 and WP No.5455/2024. Mrs. Shehnaz V. Bharucha for Respondent Nos.1 to 3 in WP/2763/2026. Ms. Priyanka Jain a/w. Ms. Sofiya Shanmugam i/b. Vaish Associates for the Petitioner in WP/11639/2025 and WP/11861/2025. Mr. Mohamed Nawaz Haindaday i/b. Md. Shahid Hussain for the Petitioner in WP/1031/2026. Shri Rahul Hakani a/w. Ms. Niyati Mankad, Mr. Advait Dalvi, Ms. Priyanka Singh and Mr. Manish Yadav for the Petitioner in WP/13989/2024 and WP/2399/2025. Mr. Rahul Hakani a/w. Ms. Niyati Mankad, Mr. Advait Dalvi, Ms. Priyanka Singh and Mr. Manish Yadav for the Petitioner in WP Gauri Gaekwad 126 of 141

401@ors.WP-2895-2022.odt 4238/2025, WP 4239/2025, WP 4260/2025, WP 4269/2025, WP 4270/2025, WP 4533/2025, WP 4925/2025, WP 5134/2025, WP 5148/2025, WP 5172/2025, WP 5209/2025, WP 5222/2025, WP 5226/2025, WP 5228/2025, WP 5234/2025, WP 5255/2025, WP 5256/2025, WP 5265/2025, WP 5276/2025, WP 5295/2025, WP 5300/2025, WP 5305/2025, WP 5306/2025, WP 5307/2025, WP 5309/2025, WP 5310/2025, WP 5313/2025, WP 5432/2025, WP 5439/2025, WP 5444/2025, WP 5568/2025, WP 15284/2025 (Civil), WP 15285/2025, WP 15286/2025, WP 15288/2025, WP 15734/2025, WP 16924/2025, WP 16933/2025, WP 16937/2025, WP 15/2026, WP 43/2026, WP 167/2026, WP 169/2026, WP 170/2026, WP 171/2026, WP 191/2026, WP 593/2026, WP 608/2026, WP 1860/2026, WP 1863/2026, WP 1864/2026, WP 1866/2026, WP 1872/2026, WP 1875/2026, WP 15287/2025, WP 15289/2025, WP 15290/2025, WP 15291/2025, WP 15292/2025 and WP(l) 37428/2025. Ms. Swapna Vaibhav Gokhale for the Respondent in WP 5012/2022, WP 4805/2022, WP/5101/2022, WP 2488/2023, WP 4370/2024, WP/4458/2024, WP 4544/2024, WP 4945/2024, WP 5085/2024, WP 5086/2024, WP 5103/2024, WP 5109/2024, WP 5132/2024, WP 5133/2024,WP 5136/2024, WP 5137/2024, WP 5177/2024, WP 5178/2024, WP 5180/2024, WP 5188/2024, WP 5205/2024,WP 5206/2024, WP 13627/2024, WP 14490/2024, WP 14492/2024, WP 301/2025, WP 386/2025, WP 421/2025, WP 565/2025, WP 712/2025, WP 1053/2025, WP 1089/2025, WP 1342/2025, WP 1977/2025, WP 1978/2025, WP 2068/2025, WP 3048/2025, WP 3050/2025, WP 3206/2025, WP 3207/2025, WP 3223/2025, WP 3259/2025, WP 3260/2025, WP 3343/2025, WP 3335/2025, WP 3362/2025, WP 3363/2025, WP 3364/2025, WP 3382/2025, WP 3384/2025, WP 3385/2025, WP 3413/2025, WP 3512/2025, WP 3515/2025, WP 3516/2025, WP 3520/2025, WP 3525/2025, WP 3527/2025, WP 3528/2025, WP 3530/2025, WP 3531/2025, WP 3533/2025, WP 3534/2025, WP 3535/2025, WP 3536/2025, WP 3541/2025, WP 3543/2025, WP 3545/2025, WP 3546/2025, WP 3547/2025, WP 3549/2025, WP 3542/2025, WP 4029/2025, WP 4030/2025, WP 4032/2025, WP 4033/2025, WP 4034/2025, WP 4035/2025, WP 4036/2025, WP 4037/2025, WP 4038/2025, WP 4039/2025, WP 4040/2025, WP 4042/2025, WP 4044/2025, WP 4049/2025, WP 4050/2025, WP 4051/2025, WP 4053/2025, WP 4054/2025, WP 4063/2025, WP 4064/2025, WP 4125/2025, WP 4227/2025, WP 4231/2025, WP 4232/2025, WP 4261/2025, WP 4375/2025, WP 4376/2025, WP 4522/2025, WP 4596/2025, WP 4610/2025, WP 4735/2025, WP 4736/2025, WP 4737/2025, WP Gauri Gaekwad 127 of 141

401@ors.WP-2895-2022.odt 4738/2025, WP 4739/2025, WP 4740/2025, WP 4741/2025, WP 4742/2025, WP 4743/2025, WP 4744/2025, WP 4745/2025, WP 4746/2025, WP 4870/2025, WP 4873/2025, WP 4743/2025, WP 4884/2025, WP 4928/2025, WP 4931/2025, WP 4935/2025, WP 5027/2025, WP 5031/2025, WP 5067/2025, WP 5068/2025, WP 5072/2025, WP 5074/2025, WP 5082/2025, WP 5106/2025, WP 5113/2025, WP 5116/2025, WP 5117/2025, WP 5122/2025, WP 5126/2025, WP 5128/2025, WP 5130/2025, WP 5158/2025, WP 5168/2025, WP 5171/2025, WP 5174/2025, WP 5184/2025, WP 5192/2025, WP 5193/2025, WP 5226/2025, WP 5228/2025, WP 5234/2025, WP 5255/2025, WP 5265/2025, WP 5276/2025, WP 5300/2025, WP 5305/2025, WP 5306/2025, WP 5307/2025, WP 5309/2025, WP 5378/2025, WP 5386/2025, WP 5417/2025, WP 5418/2025, WP 5432/2025, WP 5439/2025, WP 5444/2025, WP 12932/2025, WP 15/2026, WP 73/2026, WP 75/2026, WP 84/2026, WP 105/2026, WP 170/2026, WP 171/2026, WP 219/2026, WP 220/2026, WP 228/2026, WP 361/2026, WP 474/2026, WP 566/2026, WP 593/2026, WP 999/2026, WP 93/2026, WP 14491/2024, WP 10674/2025, WP 10677/2025, WP 10699/2025. Mr. Vasantkumar V. Takke a/w. Ms. Gauri Takke i/b. Mr. Amey Nayak for the Petitioner in W.P. No.5713/2022 and W.P.(L)/18447/2024. Mr. Shashi Bekal for the Petitioner in W.P. Nos.2969 of 2024, 4328 of 2024, 4394 of 2024, 4395 of 2024, 4397 of 2024, 4432 of 2024, 4487 of 2024, 4547 of 2024, 5054 of 2024, 5113 of 2024, 5244 of 2024, 5246 of 2024, 5270 of 2024, 303 of 2025, 305 of 2025, 308 of 2025, 333 of 2025, 370 of 2025, 420 of 2025, 448 of 2025, 564 of 2025, 572 of 2025, 747 of 2025, 1370 of 2025, 1600 of 2025, 2045 of 2025, 2067 of 2025, 3072 of 2025, 3411 of 2025, 3417 of 2025, 3418 of 2025, 3420 of 2025, 3423 of 2025, 3429 of 2025, 3433 of 2025, 4518 of 2025, 4524 of 2025, 4535 of 2025, 4537 of 2025, 4538 of 2025, 4579 of 2025, 4583 of 2025, 4878 of 2025, 4915 of 2025, 4916 of 2025, 4918 of 2025, 4919 of 2025, 4924 of 2025, 5032 of 2025, 5466 of 2025, 5468 of 2025, 8120 of 2025 (Civil), 10204 of 2025 (Civil), 46 of 2026. Mr. Nishant Thakkar a/w. Ms. Jasmin Amalsadvala i/b. Lumiere Law Partners for the Petitioner in W.P. No.2288/2025. Mr. Devesh R. Singh a/w. Mr. Shashi Bekal for the Petitioner in W.P. No. 2161/2025. Dr. K. Shivaram, Senior Advocate a/w. Mr. Rahul Hakani and Mr. Shashi Bekal for the Petitioner in W.P. Nos.333 of 2025, 420 of 2025, 564 of 2025, 2028 of 2025, 2045 of 2025, 2067 of 2025, 3417 of 2025, 4333 of 2025, 4579 of 2025, 4583 of 2025, 5032 of 2025, Gauri Gaekwad 128 of 141

401@ors.WP-2895-2022.odt 12926 of 2025 (Civil), 12927 of 2025 (Civil). Advocate A.K. Saxena for the Respondent/Revenue in W.P. Nos.10161/2022, 16628/2024, 1813/2026, 6468/2026, 6469/2026, 6471/2026, 6472/2026, 6473/2026, 6474/2026, 6475/2026, 6484/2026, (L)/12684/2026, W.P. Nos.16628/2024, 1813/2026, 3499/2023, 10884/2024, 17059/2024, 17061/2024, 17062/2024, 17063/2024, 17154/2024, 18553/2024, 6422/2025, 6427/2025, 6506/2025, 7363/2025, 7412/2025, 7465/2025, 7488/2025, 7519/2025, 7562/2025, 7624/2025, 7627/2025, 7631/2025, 7642/2025, 7644/2025, 7697/2025, 7703/2025, 7709/2025, 7712/2025, 7715/2025, 7724/2025, 7727/2025, 7732/2025, 7733/2025, 1909/2025, 7738/2025, 9635/2025, 10204/2025, 11855/2025, 11856/2025, 11857/2025, 11858/2025, 11859/2025, 11860/2025, 13507/2025, 13744/2025, 15203/2025, 15225/2025, 15226/2025, 15227/2025, 15665/2025, 15666/2025, 15667/2025, 15668/2025, 15669/2025, 15670/2025, 15672/2025, 15673/2025, 15901/2025, 15903/2025, 15914/2025, 15915/2025, 15917/2025, 15920/2025, 15921/2025, 15923/2025, 15925/2025, 15927/2025, 15931/2025, 15934/2025, 15936/2025, 15938/2025, 16190/2025, 16274/2025, 16281/2025, 16283/2025, 16285/2025, 16286/2025, 16332/2025, 16334/2025, 16342/2025, 16343/2025, 16402/2025, 16458/2025, 16461/2025, 16701/2025, 16703/2025, 16706/2025, 16715/2025, 16731/2025, 16733/2025, 17480/2025, 879/2026, 880/2026, 963/2026. Mr. Yatin Malvankar a/w. Mr. Kapil Hirani for the Petitioner in W.P. Nos.2404/2025, 3415/2025 5185/2025, 5550/2025, 71/2026, 80/2026, 227/2026. Mr. Shreyas Shrivastava for the Petitioner in W.P. Nos.656/2026, 10385/2024, 11356/2024, 11370/2024. Mr. Vivek Sarin a/w. Mr. Shreyas Shrivastava and Ms. Divyanshi Singh for the Petitioner in W.P. No.6327/2024 Mr. Mitesh Jain for the Petitioner in W.P. No.1001/2026, 1813/2026, 13744/2025. Mr. Mukul Taly a/w. Mr. Ravikumar Kamble i/b. S. Mahomedbhai & Co. for the Petitioner in W.P. No.5032/2024, 5098/2024, 386/2025, 999/2026. Mr. P.C. Chotray a/w. Ms. Sangita C. for the Respondents in W.P. No.3756/2024. Mr. Bharat Raichandani a/w. Mr. Mahesh Raichandani, Mr. Bhagrati Sahu, Mr. Sunny Parmar and Mr. Suraj Ghadigaonkar i/b. UBR Legal for the Petitioner in W.P. Nos.2174/2025, 4220/2025, 594/2026, 5197/2025, 4621/2025, 4619/2025, 4612/2025, 4301/2025, 4266/2025, 3872/2025, 3994/2025, 16632/2024, Gauri Gaekwad 129 of 141

401@ors.WP-2895-2022.odt 14898/2024, 2008/2025, 336/2025, 207/2025. Mr. Sudyumna Nargolkar i/b. Mr. S.R. Nargolkar for the Petitioner in W.P. No.10015/2025. Ms. Aishwarya Jeeta Tawde i/b. Kanga & Co. for the Petitioners in W.P.No.7958/2025 and 8008/2025. Ms. Ritika Agarwal a/w. Ms. Yaminee Verma i/b. M/s. ACE Legal for the Petitioners in W.P.(ST) Nos.11018/2026, 11755/2026, W.P.No.3306/2022, 10331/2023, 12766/2023, 3049/2024, 7704/2024, 13161/2024, 8945/2025, 10706/2025, 12670/2025, 12694/2025, 12695/2025, 12705/2025, 12710/2025, 12843/2025, 13179/2025, 13381/2025, 13387/2025, 15642/2025, 15906/2025, 15907/2025, 16783/2025. Mr. Niraj Seth a/w. Mr. Gujan Kakad, Mr. Balasaheb S. Yewale, Ms. Rupali Vasaikar a/w. Ms. Aarti R. Mallah for the Petitioner in W.P. Nos.728/2026, 710/2026, 709/2026, 164/2026, 5317/2024, 5303/2025, 5153/2025, 17376/2024. Ms. Neha Paranjpe a/w. Mr. Om Kandalkar and Mr. Akhilesh Deshmukh for the Petitioner in W.P. Nos.3412/2025, 3449/2025, 5441/2025, 5525/2025, 2169/2025, 2923/2025, 5161/2025, 5580/2025, 14731/2024, 5089/2025, 5092/2025. Mr. Om Kandalkar for the Petitioner in W.P. Nos.17269/2024, 2023/2025. Mr. Amarjit Singh for the Petitioner in W.P. Nos.4048/2025, 4108/2025, 4194/2025, 5212/2025, 5218/2025, 5424/2025. Ms. Shweta Babu Chavan a/w. Ms. Roshani Chauhan for the Petitioner in W.P. Nos.5042/2025, 5114/2025, 198/2026, 601/2026, 603/2026. Advocate C. Chauhan a/w. Advocate Rajan Gupta for the Petitioner in W.P. No.5230/2024. Advocate N. Venkatraman a/w. Mr. Abhishek R. Mishra, Ms. Sushma Nagaraj, Mr. Subir Kumar, Ms. Krithika Anand, Mr. Abhinav Paliskar and Ms. Ashita Aggarwal for the Respondent/Revenue in Sr. Nos.2 to 94 (Daily cause list) and Sr.Nos.401 to 2721 (Weekly cause list). Mr. Pritish Chatterjee for the Respondent/Income Tax Dept. in W.P. Nos.4565/2024, 174/2025, 2070/2025, 2091/2025, 4521/2025, 674/2026. Advocate Vipur Bajpayee for the Respondent/Income Tax Dept. in W.P.Nos.3306/2022, 2969/2024, 5131/2024, 56/2025, 3250/2025, 3314/2025, 3713/2025, 4226/2025, 5032/2025, 5199/2025, 4010/2024, 240/2024, 3503/2024. Mr. Prakash Pandit i/b. Mr. P.C. Tripathi for the Petitioner in W.P.No.1141/2025. Gauri Gaekwad 130 of 141

401@ors.WP-2895-2022.odt Mr. Ravi Rattesar for the Respondent/Revenue in W.P. Nos.4071/2024, 5099/2024, 5488/2024, 489/2025, 570/2025, 1017/2025, 1666/2025. Mr. Harsh R. Kothari for the Petitioner in W.P. No.5139/2025. Mr. Tushar Hemani, Senior Advocate (through V.C.) a/w. Mr. Harsh R. Kothari for the Petitioner in W.P. No.620/2026. Mr. Kapil Hirani a/w. Mr. Yatin Malvankar for the Petitioner in W.P. No.2404/2025. Mr. K.C. Pandey for the Petitioner in W.P. Nos.1448/2026 & 2142/2026. Mr. N.R. Bubna a/w. Ms. Pooja Malik, Advocate A.A. Achhra for the Petitioner in W.P. No.10161/2022, W.P.Nos.11148/2025, 11149/2025, 11166/2025. Mr. Parth Parikh for the Petitioner in W.P.No.4587/2025, 1878/2026. Mr. Sukh Sagar Syal a/w. Mr. Sameer G. Dalal for the Petitioners in W.P. Nos.2294/2024, 4875/2024, 297/2025, 4268/2025. Mr. Harsh Kapadia a/w. Mr. Sameer G. Dalal for the Petitioners in W.P. Nos.4720/2024, 4979/2024, 4987/2024, 5048/2024, 425/2025. Mr. Jeet Kamdar a/w. Mr. Sameer G. Dalal for the Petitioners in W.P. Nos.4396/2024, 4877/2024, 4895/2024, 5416/2024, 849/2025, 1457/2025. Mr. Nishit Gandhi a/w. Mr. Aditya Bhatt i/b. Mr. Sameer G. Dalal for the Petitioners in W.P. No.5451/2024. Mr. Gautam Thakkar a/w. Mr. Sameer G. Dalal for the Petitioners in W.P.No.2381/2026. Mr. Ajay R. Singh a/w. Mr. Akshay A. Pawar for the Petitioner in W.P. Nos.16628/2024, 4262/2024, 13308/2024, 14489/2024, 14730/2024, 4062/2025, 4307/2025, 4599/2025, 4617/2025, 12222/2025, 12223/2025. Mr. Rahul Sarda a/w. Mr. Akshay A. Pawar for the Petitioner in W.P. Nos.87/2025, 88/2025, 4677/2025, 4679/2025, 5026/2025/ 11257/2025, 13304/2025, 67/2026, 101/2026. Mr. Jas Sanghavi a/w. Mr. Suyog Bhave, Mr. Vikas Poojary and Ms. Riya Khaitan i/b. PDS Legal for the Petitioner in W.P. Nos.1979/2023 a/w IAL/18351/26, WP/1781/24 a/w IA/18367/26, WP/2803/24 a/w IA/18377/26, WP/2811/24 a/w IA/18429/26, WP/13627/24 a/w IA/15397/26, WP/14490/24 a/w IAL/20453/26, WP/14491/24 a/w IA/15474/26, WP/14492/24 a/w IA/15406/26, WP/1943/25 a/w IAL/18331/26, WP/3436/25 a/w IA/18457/26, WP/3437/25 a/w IA/18466/26, WP/3481/25 a/w IA/18470/26, WP/4031/25 a/w IA/18454/26, WP/4059/25 a/w IA/18467/26, WP/4880/25 a/w IA/18430/26, WP/4885/25 a/w IA/18449/26, WP/4922/25 a/w IA/18442/26, WP/4923/25 a/w IA/18422/26, Gauri Gaekwad 131 of 141

401@ors.WP-2895-2022.odt WP/4926/25 a/w IA/18446/26, WP/4927/25 a/w IA/18438/26, WP/5033/25 a/w IA/18343/26, WP/5339/25 a/w IA/18451/26, WP/5343/25 a/w IA/18411/26, WP/5369/25 a/w IA/18382/26, WP/5390/25 a/w IA/18345/26, WP/10674/25 a/w IA/15348/26, WP/10677/25 a/w IA/15490/26, WP/10699/25 a/w IA/15454/26, WP/42/26 a/w IA/18437/26, WP/50/26 a/w IA/18435/26, WP/160/26 a/w IA/18432/26, WP/162/26 a/w IA/18415/26, WP/165/26 a/w IA/18258/26, WP/226/26 a/w IA/18426/26. Mr. Dhananjay B. Deshmukh for the Respondents in W.P. Nos.6237/2024, 426/2025, 4453/2025, 714/2026. Ms. Mamta Omle a/w. Ms. Prajakta Vhatkar for the Respondents in W.P.

Nos.4039/2024,

WP/4156/2024,

WP/4393/2024, WP/4742/2024, WP/4826/2024, WP/4896/2024, WP/4928/2024, WP/4935/2024, WP/4935/2024, WP/4948/2024, WP/4949/2024, WP/4972/2024, WP/4976/2024, WP/5057/2024, WP/5084/2024, WP/5118/2024, WP/5129/2024, WP/5207/2024, WP/5230/2024, WP/5451/2024, WP/5469/2024, WP/5474/2024, WP/207/2025, WP/336/2025, WP/372/2025, WP/376/2025, WP/420/2025, WP/741/2025, WP/760/2025, WP/773/2025, WP/837/2025, WP/1027/2025, WP/1141/2025, WP/1391/2025, WP/1877/2025, WP/1909/2025, WP/1920/2025, WP/1921/2025, WP/1922/2025, WP/2008/2025, WP/2041/2025, WP/2061/2025, WP/2064/2025, WP/2065/2025, WP/2066/2025, WP/2070/2025, WP/2085/2025, WP/2153/2025, WP/2154/2025, WP/2161/2025, WP/2163/2025, WP/2209/2025, WP/2214/2025, WP/2215/2025, WP/2227/2025, WP/2228/2025, WP/2230/2025, WP/2285/2025, WP/2407/2025, WP/2539/2025, WP/2670/2025, WP/2671/2025, WP/2672/2025, WP/2673/2025, WP/2920/2025, WP/2923/2025, WP/3049/2025, WP/3212/2025, WP/3224/2025, WP/3229/2025, WP/3316/2025, WP/3410/2025, WP/3415/2025, WP/3416/2025, WP/3424/2025, WP/3429/2025, WP/3434/2025, WP/3538/2025, WP/4004/2025, WP/4128/2025, WP/4135/2025, WP/4142/2025, WP/4256/2025, WP/4257/2025, WP/4258/2025, WP/4259/2025, WP/4265/2025, WP/4270/2025, WP/4305/2025, WP/4313/2025, WP/4347/2025, WP/4434/2025, WP(L)/4456/2025, WP/4463/2025, WP/4467/2025, WP/4519/2025, WP/4520/2025, WP/4527/2025, WP/4528/2025, WP/4529/2025, WP/4530/2025, WP/4580/2025, WP/4591/2025, WP/4595/2025, WP/4598/2025, WP/4608/2025, WP/4613/2025, WP/4615/2025, WP/4618/2025, WP/4619/2025, WP/4620/2025, WP/4624/2025, WP/4649/2025, WP/4666/2025, WP/4667/2025, WP/4670/2025, WP/4676/2025, WP/5479/2025, WP/5480/2025, WP/5483/2025, WP/5489/2025, WP/5496/2025, WP/5506/2025, WP/5509/2025, WP/5511/2025, WP/5518/2025, WP/5520/2025, Gauri Gaekwad 132 of 141

401@ors.WP-2895-2022.odt WP/5535/2025, WP/5545/2025, WP/5554/2025, WP/5572/2025, WP/5575/2025, WP/5579/2025, WP/5580/2025, WP/30/2026, WP/33/2026, WP/35/2026, WP/39/2026, WP/47/2026, WP/50/2026 & IA(L)/18435/2026, WP/51/2026, WP/52/2026, WP/53/2026, WP/55/2026, WP/56/2026, WP/63/2026, WP/74/2026, WP/85/2026, WP/104/2026, WP/112/2026, WP/119/2026, WP/120/2026, WP/125/2026, WP/127/2026, WP/130/2026, WP/139/2026, WP/153/2026, WP/161/2026, WP/165/2026 & IA(L)/18258/2026, WP/178/2026, WP/188/2026, WP/196/2026, WP/201/2026, WP/202/2026, WP/213/2026, WP/215/2026, WP/217/2026, WP/229/2026, WP/249/2026, WP/250/2026, WP/252/2026, WP/264/2026, WP/265/2026, WP/267/2026, WP/564/2026, WP/572/2026, WP/610/2026, WP/612/2026, WP/660/2026, WP/672/2026, WP/712/2026 & IA(L)/19228/2026, WP/723/2026, WP/1001/2026, WP/1008/2026, WP/1022/2026, WP/1031/2026, WP/1033/2026, WP/1035/2026, WP/1866/2026, WP/1938/2026, WP/2108/2026, WP/2342/2026, WP/2362/2026, WP/2477/2026. Mr. Jay N. Bhansali for the Petitioner in W.P. Nos.WP 5207 of 2024, WP 13790 of 2024, WP 14499 of 2024, WP 14582 of 2024, WP 17057 of 2024, WP 17059 of 2024, WP 17061 of 2024, WP 17062 of 2024, WP 17063 of 2024, WP 17064 of 2024, WP 17154 of 2024, WP 17376 of 2024, WP 17575 of 2024, WP 18040 of 2024, WP 18668 of 2024, WP 18679 of 2024, WP 18700 of 2024, WP 18701 of 2024, WP 4519 of 2024, WP 4595 of 2025, WP 4607 of 2025, WP 4611 of 2025, WP 4620 of 2025, WP 4623 of 2025, WP 4625 of 2025, WP 4629 of 2025, WP 5018 of 2025, WP 5037 of 2025, WP 5084 of 2025, WP 5147 of 2025, WP 5180 of 2025, WP 5188 of 2025, WP 10276 of 2025, WP 10277 of 2025, WP 10280 of 2025, WP 10777 of 2025, WP 11371 of 2025, WP 11855 of 2025, WP 11856 of 2025, WP 11857 of 2025, WP 11858 of 2025, WP 11859 of 2025, WP 11860 of 2025, WP 12636 of 2025, WP 36 of 2026, WP 264 of 2026, WP 268 of 2026, WP 614 of 2026, WP 660 of 2026, WP 1869 of 2026. Mr. P.A. Narayanan for the Respondent/Revenue in W.P. Nos.4377/2024, 2774/2026, 2311/2026, 5174/2024, 1948/2025, 3252/2025, 3278/2025, 3555/2025, 4348/2025, 4369/2025, 4523/2025, 4525/2025, 4878/2025, 5371/2025, 5498/2025, 5527/2025, 5536/2025, 5543/2025, 5571/2025, 5573/2025, (L)37428/2025, 13/2026, 14/2026, 46/2026, 214/2026, 271/2026, 598/2026, 1029/2026. Ms. Samiksha Kanani for the Respondent/Revenue in W.P. Nos.4294/2024, 5248/2024, 7704/2024, 309/2025, 1973/2025, 3238/2025, 5382/2025, 604/2026. Gauri Gaekwad 133 of 141

401@ors.WP-2895-2022.odt Mr. N.C. Ranganayakulu for the Respondent/Revenue in W.P.(ST) No.11755/2026, W.P.No.4352/2024, 4355/2024, 4356/2024, 4391/2024, 4429/2024, 4488/2024, 5246/2024, 5270/2024, 13161/2024, 448/2025, 509/2025, 572/2025, 747/2025, 3476/2025, 3437/2025 with IA(L)/18466/2026 in W.P.No.3437/2025, W.P.No.3481/2025 a/w IA(L)/18470/2026, W.P.No.4031/2025 a/w IA(L)/18454/2026, W.P.Nos.4238/2025, 4263/2025, 4269/2025, 4585/2025, 4600/2025, 4609/2025, 4616/2025, 4880/2025 a/w IA(L)/18430/2026, 4885/2025 a/w IA(L)/18449/2026, 4923/2025 a/w IA(L)/18422/2026, 4926/2025 a/w. IA(L)/18446/2026, 4927/2025 a/w. IA(L)/18438/2026, 5024/2025,5029/2024, 5030/2025, 5045/2025, 5046/2025, 5076/2025, 5077/2025, 5081/2025, 5083/2025, 5087/2025, 5093/2025, 5096/2025, 5103/2025, 5104/2025, 5135/2025, 5136/2025, 5137/2025, 5155/2025, 5156/2025, 5173/2025, 5177/2025, 5183/2025, 5183/2025, 5267/2025, 5295/2025, 5313/2025, 5471/2025, 2695/2025, 13179/2025, 13381/2025, 23/2026, 42/2026 a/w IA(L)/18437/2026, 179/2026, 180/2026, 183/2026, 184/2026, 187/2026, 189/2026, 191/2026, 226/2026 a/w IA(L)/18426/2026, 611/2026, 613/2026, 615/2026, 618/2026, 269/2026, 293/2026, 611/2026, 613/2026, 615/2026, 618/2026, 709/2026. Mr. P.C. Chottaray a/w. Ms.Sangita Choure for the Respondent in W.P.No.2520/2023. Ms. Swapna Gokhale for the Respondent in W.P. No.5012/2022. Mr. Suresh Kumar for the Respondents in W.P. Nos.3395/2024, 4310/2024, 103/2023, 469/2023, (L)/21679/2023, 1781/2024, 2117/2024, 2514/2024, 3212/2024, 4014/2024, 4301/2024, 4303/2024, 4397/2024, 4432/2024, 4487/2024, 4547/2024, 4619/2024, 4971/2024, 5113/2024, 5130/2024, 5244/2024, 10814/2024, (L) 10/2025, 240/2025, 244/2025, 303/2025, 305/2025, 308/2025, 370/2025, 444/2025, 491/2025, 494/2025, 566/2025, 571/2025, 602/2025, 916/2025, 1342/2025, 1370/2025, 1396/2025, 1465/2025, 1512/2025, 1600/2025, 1919/2025, 2283/2025, 2317/2025, 2479/2025, 3079/2025, 3154/2025, 3232/2025, 3414/2025, 3421/2025, 3552/2025, 4018/2025, 4103/2025, 4137/2025, 4138/2025, 4197/2025, 4254/2025, 4255/2025, 4262/2025, 4264/2025, 4299/2025, 4335/2025, 4345/2025, 4368/2025, 4378/2025, 4658/2025, 4659/2025, 4660/2025, 4661/2025, 4662/2025, 4663/2025, 4665/2025, 4673/2025, 4675/2025, 4677/2025, 4680/2025, 4687/2025, 4869/2025, 4937/2025, 5026/2025, 5034/2025, 5194/2025, 5198/2025, 5302/2025, 5304/2025, 5311/2025, 5330/2025, 5331/2025, 5337/2025, 5356/2025, 5377/2025, 5423/2025, 5463/2025, Gauri Gaekwad 134 of 141

401@ors.WP-2895-2022.odt 5505/2025, 5550/2025, 5574/2025, 728/2026, 1027/2026, 1030/2026, (L)/4207/2026. Mr. N. Venkatraman a/w. Mr. Subir Kumar and Ms. Ashita Aggarwal for the Respondent in W.P. Nos.4310/2024, 1508/2025, 1532/2025, 2080/2025, 37/2026, 72/2026. Mr. N. Venkatraman a/w. Mr. Abhihek R. Mishra for the Respondents in W.P. Nos.4699/2024, 4649/2024, 3445/2024, 4310/2024, 3398/2024, 4368/2024, 3068/2024, 1561/2025. Mr. Siddharth S. Chandrashekhar for the Respondents in W.P.Nos.324/2024, 5373/2024. Ms. Mamta Oule for the Respondent/Revenue in W.P.Nos.3733/2024,

3752/2024,

3910/2024,

2951/2026, (L)10624/2026. Mr. N.C. Mohanty for the Petitioner in W.P. Nos.W.P.No.4002/2024, 222/2025. Ms. Neeta Jain a/w. Ms. Srushti Patil i/b. Mr. Alochan Naik for the Petitioner in W.P. (L) 16306/2026. Mr. Rajan Gurnani for the Respondent in W.P.No.7607/2026. Ms. Smita V. Thakur for the Respondent in W.P. Nos.14493/2024, 1448/2026, 13958/2023, 13790/2024, 18040/2024, 19496/2024, 19498/2024, 19500/2024, 19502/2024, 19504/2024, 19506/2024, 2120/2025, 2125/2025, 2138/2025, 2948/2025, 4197/2025, 8347/2025, 8620/2025, 9288/2025, 9290/2025, 9524/2025, 10015/2025, 10285/2025, 11633/2025, 11634/2025, 11635/2025, 15035/2025. Mr. Ashok N. Kotangle a/w. Mr. Suresh Kabra for the Respondent in W.P.Nos.1445/2026,

1448/2026,

1691/2026,

1815/2026, (L)/16159/2026, (L)/16161/2026, 13790/2024, 18040/2024, 2120/2025, 2125/2025, 2138/2025, 2948/2025. Mr. Devendra B. Harnesha for the Respondent in W.P. Nos.3633/2024, 4155/2024, 735/2025, 4394/2024, 2293/2025, 2297/2025, 4599/2025, 4614/2025, 4615/2025, 4649/2025, 4659/2025, 4664/2025, 4672/2025, 4675/2025, 4738/2025, 4739/2025, 4741/2025, 4742/2025, 4743/2025, 4744/2025, 4869/2025, 4874/2025, 4884/2025, 4885/2025. Mr. Vikas T. Khanchandani for the Respondent/Revenue in W/P. No.13309/2024, 14034/2024, 362/2025, 1440/2026, 1690/2026, 1692/2026,

1693/2026,

1694/2026,

2448/2026, WP(ST)/13106/2026, WP(ST)/13107/2026. Mr. Vikas T. Khanchandani for the Respondents/Revenue in W.P. Nos.3570/2024, 4241/2024, 4242/2024, 4940/2024, 4965/2024, 5026/2024, 5455/2024, 12926/2024, 12928/2024, 14582/2024, 17377/2024, 17571/2024, 17575/2024, 18668/2024, 18701/2024, Gauri Gaekwad 135 of 141

401@ors.WP-2895-2022.odt 425/2025, 1343/2025, 1457/2025, 1974/2025, 2045/2025, 2067/2025, 2157/2025, 2182/2025, 2404/2025, 2482/2025, 2630/2025, 3114/2025, 3449/2025, 3529/2025, 3591/2025, 3805/2025, 4130/2025, 4338/2025, 4607/2025, 4611/2025, 4622/2025, 4629/2025, 4679/2025, 4920/2025, 5085/2025, 5162/2025, 5333/2025, 5334/2025, 5335/2025, 5425/2025, 5426/2025, 5547/2025, 5887/2025, 5889/2025, 5890/2025, 6146/2025, 6420/2025, 6427/2025, 6430/2025, 6433/2025, 6439/2025, 6440/2025, 6441/2025, 6443/2025, 6505/2025, 6506/2025, 6627/2025, 6819/2025, 7361/2025, 7363/2025, 7365/2025, 7391/2025, 7410/2025, 7412/2025, 7430/2025, 7482/2025, 7488/2025, 7505/2025, 7519/2025, 7559/2025, 7561/2025, 7567/2025, 7569/2025, 7571/2025, 7572/2025, 7575/2025, 7577/2025, 7586/2025, 7592/2025, 7593/2025, 7594/2025, 7595/2025, 7597/2025, 7604/2025, 7609/2025, 7611/2025, 7612/2025, 7615/2025, 7616/2025, 7619/2025, 7622/2025, 7624/2025, 7625/2025, 7627/2025, 7631/2025, 7634/2025, 7635/2025, 7636/2025, 7638/2025, 7640/2025, 7645/2025, 7651/2025, 7652/2025, 7696/2025, 7697/2025, 7709/2025, 7710/2025, 7711/2025, 7712/2025, 7714/2025, 7715/2025, 7720/2025, 7721/2025, 7722/2025, 7727/2025, 7732/2025, 7735/2025, 7736/2025, 7737/2025, 7738/2025, 7748/2025, 7760/2025, 7761/2025, 7958/2025, 9066/2025, 9346/2025, 11170/2025, 11208/2025, 11599/2025, 11600/2025, 11851/2025, 12155/2025, 12247/2025, 12929/2025, 13170/2025, 13173/2025, 13799/2025, 15295/2025, 15297/2025, 15300/2025, 15737/2025, 16562/2025, 17019/2025,5/2026, 66/2026, 99/2026, 138/2026, 168/2026, 516/2026, 715/2026, 1317/2026. ---- CORAM : RAVINDRA V. GHUGE, ACJ. & GAUTAM A. ANKHAD, J.

DATE : 20th JULY, 2026 P.C. :- 1. There are groups of Income Tax matters listed on today’s daily cause list, from Serial Nos.2 to 94 and on the Weekly Supplementary Board, from Serial Nos.401 to 2721. Gauri Gaekwad 136 of 141

401@ors.WP-2895-2022.odt 2. All the learned Senior Advocates/Advocates appearing for the respective parties submit that all the matters, except Writ Petition No.2895 of 2022, Writ Petition No.3306 of 2022, Writ Petition No.2288 of 2025, Writ Petition No.2338 of 2025, Writ Petition No.2404 of 2025, Writ Petition No.4448 of 2025, Writ Petition No.17153 of 2025 and Writ Petition No.17157 of 2025, will have to be restored in the light of the directions issued by the Hon’ble Supreme Court on 10th April, 2026 in Income Tax Officer, Ward 2(1), Chandigarh and Ors. v/s. Tej Partap Singh. All the parties consent to the restoration of all such matters. 3. In view of the above, all these matters, except Writ Petition No.2895 of 2022, Writ Petition No.3306 of 2022, Writ Petition No.2288 of 2025, Writ Petition No.2338 of 2025, Writ Petition No.2404 of 2025, Writ Petition No.4448 of 2025, Writ Petition No.17153 of 2025 and Writ Petition No.17157 of 2025, stand restored to the file of this Court. 4. Insofar as Writ Petition No.3306 of 2022 is concerned, the learned Advocate for the Petitioner submits that this Petition has been wrongly tagged with the Supreme Court time bound matters, though it has no connection with the issue involved. It is, therefore, Gauri Gaekwad 137 of 141

401@ors.WP-2895-2022.odt prayed that this matter be de-tagged and be listed on any other date. 5. As such, Writ Petition No.3306 of 2022 be de-tagged from these group of matters and be listed for admission hearing after four weeks. 6. The learned Advocate for the Petitioner in Writ Petition No.5713 of 2022, which is listed on today’s daily cause list at Serial No.2, submits that this matter is wrongly listed on board and prays that the matter may be removed from the board and be listed before the Co-ordinate Bench having the jurisdiction as per the roster assignment. 7. As such, Writ Petition No.5713 of 2022 shall stand removed from these group of matters and the registry is directed to list it before the appropriate Co-ordinate Bench as per the roster assignment. 8. We are informed by the learned Advocates appearing for the Petitioners in Writ Petition No.2288 of 2025, Writ Petition No.2338 of 2025, Writ Petition No.4448 of 2025, Writ Petition No.17153 of 2025 and Writ Petition No.17157 of 2025, that these Gauri Gaekwad 138 of 141

401@ors.WP-2895-2022.odt are disposed off matters and do not have to be restored. 9. As such, Writ Petition No.2288 of 2025, Writ Petition No.2338 of 2025, Writ Petition No.4448 of 2025, Writ Petition No.17153 of 2025 and Writ Petition No.17157 of 2025, shall stand removed from these group of matters. Since they have already been disposed off, the Registry shall confine them to the disposed off matters record. 10. Insofar as Writ Petition No.2895 of 2022 is concerned, the learned Senior Advocate for the Petitioner submits that this Petition has already been restored pursuant to the order passed by the Hon’ble Supreme Court and the Petitioner only seeks time to carry out the amendment within two weeks from today. 11. The amendments to all those Petitions, as is permitted by the Hon’ble Supreme Court, be carried out by the Petitioners within two weeks from today. 12. Upon completion of the aforesaid exercise, the learned Advocates for the Petitioners would correct the pagination in the Petition paper books by incorporating the additional affidavits filed Gauri Gaekwad 139 of 141

401@ors.WP-2895-2022.odt by the Department and by removing any duplication in pagination. Let this exercise be completed within one week thereafter. 13. In the event any Petitioner does not desire to amend the Petition, the Registry shall register the restored Petition in its existing form and list it on the next date. 14. After the amendments are carried out and the Respondent Department is served with the amendment, as per the request of the learned Advocates for the Department, leave to file an affidavit in reply in the first Petition. As per their request, let such reply, having been filed in the first Petition, be construed to be an affidavit in reply on behalf of the concerned Respondent Department, in all the cases before this Court. 15. In all these matters, barring the above matters in which we have passed separate orders, and considering the directions of the Hon’ble Supreme Court, if interim orders have been passed by any Court or Bench, as and when the matters came up for hearing, such orders, in the light of the observations of the Hon’ble Supreme Court, would continue to apply to all these matters, including the freshly filed Petitions. Gauri Gaekwad 140 of 141

401@ors.WP-2895-2022.odt 16. List all these Petitions, with the consent of the parties, on 19th August, 2026 at 3.00 p.m. to enable the parties to commence their submissions. Let the parties tender their brief recordable written notes of submissions along with case law, index and pagination. 17. Liberty to the litigants whose matters may not have been listed on today’s board or are listed on any other board, to point out, as and when their matter is called out, or move a circulation motion, to have those matters attached or tagged with the Special Income Tax Board dated 20th July, 2026, and this order shall apply to the said matters. (GAUTAM A. ANKHAD, J.) (ACTING CHIEF JUSTICE) Gauri Gaekwad 141 of 141

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