GOPAL EXTRUSIONS PVT LTD., MIDC, THR ITS DIRECTOR SANJAY RAMGOPAL TAPARIA vs. THE INCOME TAX OFFICER, JALGAON

CAT No.09/2022 in Income Tax Appeal No. 10/2020 Coram : Registrar (Judicial) Dated : 08.09.2022 This application is taken out for permission to supply correct address of sole respondent. It is stated in the application that the notice issued to the aforesaid respondent returned back unserved for want of correct address. Thus, the applicant is furnishing correct address of aforesaid respondent. Since the application is formal in nature, the same is allowed. Necessary amendments be carried out in the cause title of the appeal. Thereafter office to issue notice to the aforesaid respondent, returnable within six weeks.

(A.G. Joshi) Dated:08.09.2022 Registrar(Judicial)