THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) NAGPUR vs. M/S R.J. BUILDCON PVT LTD., PUNE

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ITA/60/2018HC BombayHCBM03019367201810 October 2019Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE ANIL S. KILOR1 pages

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(1) 918.1-ITA-60-2018 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD 918 INCOME TAX APPEAL NO.60 OF 2018 THE PR. COMMISSIONER OF INCOME TAX (CENTRAL) NAGPUR ..APPELLANT VERSUS M/S R.J BUILDCON PVT LTD., PUNE ..RESPONDENT … Mr. Alok M. Sharma, Advocate for the Appellant.

CORAM : S. V. GANGAPURWALA & ANIL S. KILOR, JJ. DATED : 10th OCTOBER, 2019. PER COURT:- 1. In view of disposal of Civil Application No.12172 of 2019, present Income Tax Appeal stands disposed of as withdrawn. No costs. 2. Court fees as per Rules be refunded. (ANIL S. KILOR) (S. V. GANGAPURWALA) JUDGE JUDGE Devendra/October-19

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