THE PR. COMMISSIONER OF INCOME TAX-2, NASHIK vs. SURESH PANDIT BORALE
ITA/29/2018HC BombayHCBM03003420201821 January 2022Bench: HON'BLE SHRI JUSTICE S V GANGAPURWALA,HON'BLE SHRI JUSTICE S. G. DIGE1 pages
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1 ita 29.2018 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD 1032 INCOME TAX APPEAL NO.29 OF 2018 THE PR. COMMISSIONER OF INOME TAX-2, NASHIK VERSUS SURESH PANDIT BORALE ... Standing Counsel for Appellant: Mr. Alok Sharma ... CORAM: S. V. GANGAPURWALA & S. G. DIGE,JJ. DATE: 21st JANUARY, 2022 PER COURT: 1. Mr. Sharma, learned Counsel for the Appellant, on instructions, seeks leave to withdraw the Appeal in view of Circular No. 17/2019. 2. In view of that, Income Tax Appeal is disposed of as withdrawn. The Court Fees as per Rules be refunded. [S. G. DIGE, J.]
[S. V. GANGAPURWALA, J.] marathe
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