THE PR. COMMISSIONER OF INCOME TAX-2, AURANGABAD vs. ANURAG RADHESHYAM ATTAL

1 ita 101.2016 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD 1022 INCOME TAX APPEAL NO.101 OF 2016 THE PR. COMMISSIONER OF INCOME TAX-2, AURANGABAD VERSUS ANURAG RADHESHYAM ATTAL ... Standing Counsel for Appellant: Mr. Alok Sharma Advocate for Respondent/Sole: Mr. S. P. Shah ... CORAM: S. V. GANGAPURWALA & S. G. DIGE,JJ. DATE: 21st JANUARY, 2022 PER COURT: 1. Mr. Sharma, learned Counsel for the Appellant, on instructions, seeks leave to withdraw the Appeal in view of Circular No. 17/2019. 2. In view of that, Income Tax Appeal is disposed of as withdrawn. The Court Fees as per Rules be refunded. [S. G. DIGE, J.]

[S. V. GANGAPURWALA, J.] marathe