THE COMMISSIONER OF INCOME TAX vs. M/S. RUDRANEE CONSTRUCTION CO.
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1 tax appeal 10.13 IN THE HIGH COURT OF JUDICATURE AT BOMBAY BENCH AT AURANGABAD INCOME TAX APPEAL NO. 10 OF 2013 The Commissioner of Income Tax, Aurangabad .. Appellant Versus M/s Rudranee Construction Co. .. Respondent Shri Alok Sharma, Advocate for the Appellant. Shri Gaurav Deshpande, Advocate for Sole Respondent. CORAM : S. V. GANGAPURWALA AND S. G. DIGE, JJ. DATE : 01ST MARCH, 2022. FINAL ORDER : . Mr. Sharma, the learned advocate for the appellant on instructions of the appellant seeks leave to withdraw the appeal. 2. In the light of above, tax appeal is disposed of as withdrawn. The Court Fees as per rules be refunded. [S. G. DIGE, J.] [S. V. GANGAPURWALA, J.] bsb/March 22
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