MANISH SANGTANI,JAIPUR vs. INCOME TAX OFFICER, JAIPUR
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Income Tax Appellate Tribunal, JAIPUR “SMC” BENCH, JAIPUR
Before: SHRI KULDIP SINGH & SHRI PRAKASH, ACCOUNTANCT MEMBER
IN THE INCOME TAX APPELLATE TRIBUNAL JAIPUR “SMC” BENCH, JAIPUR (PHYSICAL HEARING) BEFORE SHRI KULDIP SINGH, JUDICIAL MEMBER & SHRI PRAKASH, ACCOUNTANCT MEMBER ITA No: 1333/JPR/2026 Assessment year 2016-17
Manish Sangtani Income Tax Officer, 30-A, Gaurav Tower, Ward-5(2), Vs Malviya Nagar, Jaipur. Jaipur. PAN: AXLPS2476E (Respondent) (Appellant)
Assessee Represented: Sh. Dheeraj Borad, C.A. Revenue Represented: Mrs. Arti Rawat, JCIT Date of hearing : 07-10-2026 Date of pronouncement : 22-10-2026 ORDER Heard:
In view of the application dated 06.10.2026 moved by the Ld. AR for the assessee, present appeal is dismissed as withdrawn. Order pronounced in the open court on 22-10-2026.
(PRAKASH) (KULDIP SINGH) ACCOUNTANT MEMBER JUDICIAL MEMBER Jaipur Dated:- 22/10/2026. *Santosh.
ITA No. 1333/JPR/2026 Page No 2 Manish Sangtani
Copy of the order forwarded to: 1. The Appellant- 2. The Respondent- 3. CIT 4. CIT(A) 5. DR, ITAT, Jaipur. 6. Guard File By order,
Asst. Registrar
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